Susana Maria Spinola vs The Corporation Of Kochi
2021 Latest Caselaw 3730 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

     THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

   TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942

                     WP(C).No.28054 OF 2020(F)


PETITIONER:

               SUSANA MARIA SPINOLA
               AGED 64 YEARS
               W/O ARMANDO AUGUSTO FREDERICK DE SPINOLA, 9/502-D
               NEAR ST. AGNES, CONVENT , PANDIKUDY, KOCHI-682
               002.

               BY ADV. SMT.P.USHAKUMARI

RESPONDENTS:

      1        THE CORPORATION OF KOCHI
               REPRESENTED BY ITS SECRETARY, PARK AVENUE, KIOCHI-
               682 011.

      2        THE REGISTRAR OF BIRTH AND DEATH,
               OFFICE OF THE CORPORATION OF KOCHI, PARK AVENUE,
               KOCHI-682 011.

      3        THE CHIEF REGISTRAR OF BIRATH AND DEATH,
               SWARAJ BHAVAN, GROUND FLOOR, NANTHENCODE, KAWDIAR
               P.O.THIRUVANANTHAPURAM-695 003.


               BY GOVERNMENT PLEADER SRI.PAUL ABRAHAM VAKKANAL

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P(C).No.28054 of 2020             2




                              JUDGMENT

Taking note of the submission of the learned counsel for the

petitioner that the directions in the interim order have been complied,

the Writ Petition is now closed by making the interim order absolute.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns/02.02.2021

APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 PHOTOSTAT COPY OF THE ADHAR CARD OF THE PETITIONER NO 361263406206.

EXHIBIT P2 PHOTOSTAT COPY OF THE PASSPORT NO S6899115 OF THE PETITIONER

EXHIBIT P3 PHOTOSTAT COPY OF THE ADHAR CARD NO 954270486902 OF THE PETITIONERS HUSBAND

EXHIBIT P4 PHOTOSTAT COPY OF THE PASSPORT NO S6906308 OF THE PETITIONER HUSBAND

EXHIBIT P5 PHOTOSTAT COPY OF THE LETTER ISSUED BY LOURDES HOSPITAL ERNAKULAM DATED 5.12.2018

EXHIBIT P6 PHOTOSTAT COPY OF THE FRONT PAGE OF THE SSLC CERTIFICATE OF THE PETITIONERS SON

EXHIBIT P7 PHOTOSTAT COPY OF THE BIRTH CERTIFICATE ISSUED BY THE 2ND RESPONDENT TO THE PETITIONERS SON DATED 23.5.2018

EXHIBIT P8 NIL

EXHIBIT P8 (A) PHOTOSTAT COPY OF THE APPLICATION PREPARED TO SUBMIT DATED 3.9.2018

EXHIBIT P8 (B) PHOTOSTAT COPY OF THE DECLARATION DATED 3.9.2018

EXHIBIT P8 (C) PHOTOSTAT COPY OF THE AFFIDAVIT DATED 27.9.2018

EXHIBIT P9 PHOTOSTAT COPY OF THE AFFIDAVIT SWORN BY THE PETITIONER DATED 9.12.2020

EXHIBIT P10 PHOTOSTAT COPY OF THE CIRCULAR NO B1-

15343/2017 DATED 10.5.2017

EXHIBIT P11 PHOTOSTAT COPY OF THE JUDGMENT OF THIS HONOURABLE COURT IN WPC NO 20216/2020 DATED 17.11.2020

RESPONDENTS EXHIBITS:NIL

//TRUE COPY//

P.A TO JUDGE