The United India Insurance Co.Ltd vs The United India Insurance Co.Ltd
2021 Latest Caselaw 3720 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

     TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942

                      MACA.No.111 OF 2020(F)

  AGAINST THE AWARD IN OPMV 499/2014 DATED 10-07-2019 OF MOTOR
  ACCIDENTS CLAIMS TRIBUNAL - III/ADDITIONAL DISTRICT COURT-IV,
                            PALAKKAD

                           ------------

APPELLANT/4TH RESPONDENT IN THE O.P.(M.V):

             THE UNITED INDIA INSURANCE CO.LTD
             P.B.NO.92, 3RD FLOOR, 11/82, MALABAR FORT, KANDATH
             COMPLEX, OPP.G.B.ROAD, PALAKAKD-678 001 (INSURER OF
             MOTORCYCLE TN-38-C-9101), REPRESENTED BY THE REGIONAL
             MANAGER, REGIONAL OFFICE, UNITED INDIA INSURANCE
             CO.LTD., KOZHIKODE, PIN-673 001.

             BY ADV. SMT.DEEPA GEORGE

RESPONDENTS/PETITIONERS 1 TO 6 AND RESPONDENTS 1,2 AND 3 IN THE OP
(MV):

      1      DEVI
             AGED 59 YEARS
             W/O.SANKARAN, PUDUSSERY HOUSE, PURAYORAM, VILAYODI
             P.O., PALAKKAD DISTRICT, PIN-678 103.

      2      SANKARAN,
             AGED 66 YEARS
             S/O.VELAYUDHAN, PUDUSSERY HOUSE, PURAYORAM, VILAYODI
             P.O., PALAKKAD DISTRICT, PIN-678 103.

      3      SYAMALA,
             AGED 37 YEARS
             D/O.SANKARAN, PUDUSSERY HOUSE, PURAYORAM, VILAYODI
             P.O., PALAKKAD DISTRICT, PIN-678 103.

      4      SAKUNTHALA,
             AGED 30 YEARS
             D/O.SANKARAN, PUDUSSERY HOUSE, PURAYORAM, VILAYODI
             P.O., PALAKKAD DISTRICT, PIN-678 103.

      5      SARITHA,
             AGED 28 YEARS
             D/O.SANKARAN, PUDUSSERY HOUSE, PURAYORAM, VILAYODI
             P.O., PALAKKAD DISTRICT, PIN-678 103.
 MACA.No.111 OF 2020



        6        SANTHOSH KUMAR,
                 AGED 26 YEARS
                 S/O.SANKARAN, PUDUSSERY HOUSE, PURAYORAM, VILAYODI
                 P.O., PALAKKAD DISTRICT, PIN-678 103.

        7        SHANMUGHAN,
                 S/O.VELAMI, EZHUTHANI, VILAYODI(PO), PALAKKAD
                 DISTRICT, PIN-678 103, (RC OWNER CUM RIDER OF
                 MOTORCYCLE KL-7P-4191).

        8        SHIVAN,
                 AGED 49 YEARS
                 S/O.VELAMI, EZHUTHANI, VILAYODI (PO), PALAKKAD
                 DISTRICT, PIN-678 103, (RC OWNER OF MOTORCYCLE KL-
                 7P-4191 AS PER KACHIT).

        9        MAHARAJA.P.,
                 S/O.V.PAZHANICHAMI, 15/53, MARAPPALAM, MADUKARAI
                 P.O., COIMBATORE DISTRICT, PIN-341 006 (R.C.OWNER
                 OF MOTOR CYCLE TN-38C-9101).


     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY HEARD
ON 02.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 MACA.No.111 OF 2020
                      Sathish Ninan, J.
              ==============================
                  M.A.C.A No.111 of 2020
                ==========================
         Dated this the 2nd day of February, 2021

                         JUDGMENT

Memo recorded. Appeal dismissed as withdrawn.

Sd/- Sathish Ninan, Judge

vdv