Reveendra Prasad vs Reveendra Prasad
2021 Latest Caselaw 3640 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR

     MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942

                         RPFC.No.173 OF 2014

  AGAINST THE ORDER/JUDGMENT IN MC 296/2012 DATED 07-02-2014 OF
                     FAMILY COURT,ERNAKULAM


REVISION PETITIONER/RESPONDENT:

             REVEENDRA PRASAD
             AGED 31 YEARS
             S/O.CHANDRAN, NIKATHIL THARA HOUSE,
             NAYARAMBALAM, ERNAKULAM 682 509

             BY ADV. SRI.B.RAMACHANDRAN

RESPONDENT/PETITIONER:

             SITHARA
             AGED 27 YEARS
             D/O.PADMANABHAN, KARODIYIL HOUSE,
             NARAKKAL POST,ERNAKULAM 682 505


     THIS REV.PETITION(FAMILY COURT) HAVING BEEN FINALLY HEARD ON
01.02.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RPFC.No.173 OF 2014

                           -2-




                       ORDER

Dismissed as not pressed in view of the submission

of the learned counsel for the petitioner in this regard.

Sd/-

B.SUDHEENDRA KUMAR

JUDGE Nkr/01.02.2021