Oriental College Of Teacher ... vs State Of Kerala
2021 Latest Caselaw 3636 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

   MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942

                      WP(C).No.1616 OF 2021(B)


PETITIONER:

               ORIENTAL COLLEGE OF TEACHER EDUCATION
               POONATH P.O, NADUVANNOOR VIA KOZHIKODE DISTRICT,
               PIN-673 614, REPRESENTED BY THE MANAGER
               SHOUKATHALI.

               BY ADVS.
               SRI.C.A.NAVAS
               SRI.T.K.SASIKUMAR

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY THE SECRETARY TO GOVERNMENT, HIGHER
               EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN-695 001

      2        THE REGISTRAR,
               UNIVERSITY OF CALICUT, THENGIPPALAM P.O,
               MALAPPURAM DISTRICT, PIN-673 636


OTHER PRESENT:

               BIJOY CHANDRAN GP, P C SAIDHARAN SC

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C).No.1616 OF 2021

                                     2

                              JUDGMENT

Dated this the 1st day of February, 2021

It is submitted by the learned Standing Counsel appearing

for the 2nd respondent that the grievance of the petitioner in the

writ petition stands redressed. The writ petition is, accordingly,

closed.

Sd/-

ANU SIVARAMAN

JUDGE Bng/01.02.2021 W.P.(C).No.1616 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ONLINE ADMISSION TO B.ED PROGRAMME 2020-2022 DATED 06.10.2020.

EXHIBIT P2 TRUE COPY OF THE GOVERNMENT ORDER NO.G.O(RT) NO.1204/2020/H.EDN. DATED 29.09.2020.

EXHIBIT P3 TRUE COPY OF THE REQUEST LETTER DATED 18.01.2021