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Shaji Lal S.L vs The Federal Bank Ltd
2021 Latest Caselaw 3631 Ker

Citation : 2021 Latest Caselaw 3631 Ker
Judgement Date : 1 February, 2021

Kerala High Court
Shaji Lal S.L vs The Federal Bank Ltd on 1 February, 2021
WP(C).No.12901 OF 2020(K)
                                     1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942

                      WP(C).No.12901 OF 2020(K)


PETITIONER/S:

                SHAJI LAL S.L.
                AGED 44 YEARS
                S/O.SELVARAJ, LAL NIVAS, REVATHI BUILDING, PALAM
                JN, KARAKULAM.P.O, THIRUVANANTHAPURAM 695564

                BY ADVS.
                SRI.S.JATHIN DAS
                SMT.S.SOUMYA ISSAC

RESPONDENT/S:

      1         THE FEDERAL BANK LTD.
                ASSET RECOVERY BRANCH, FEDERAL TOWERS, STATUE,
                THIRUVANANTHAPURAM-695001 REPRESENTED BY ITS
                AUTHORIZED OFFICER

      2         THE BRANCH MANAGER
                FEDERAL BANK LTD, PEROORKADA BRANCH, S.R. PLAZA,
                CALVARY,LUTHERAN CHURCH, PEROORKADA,
                THIRUVANANTHAPURAM-695005

                R1-2 BY ADV. SRI.SUNIL SHANKER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.12901 OF 2020(K)
                                    2




                                 JUDGMENT

Dated this the 1st day of February 2021

Learned counsel for the petitioner submits that the Writ

Petition is not pressed. Accordingly, the Writ Petition is

dismissed as not pressed.

Sd/-

                                                P.V.ASHA

rkc                                               JUDGE

WP(C).No.12901 OF 2020(K)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF LOAN STATEMENT BEARING NO.14167600002324 ISSUED BY THE RESPONDENT BANK

EXHIBIT P2 TRUE COPY OF PAYMENT SCHEDULE ISSUED BY THE RESPONDENT BANK

EXHIBIT P3 TRUE COPY OF LETTER DATED 17.07.29018 SUBMITTED BY THE PETITIONER BEFORE THE INSPECTING ASSISTANT COMMISSIONER

EXHIBIT P4 TRUE COPY OF JUDGMENT DATED 13.01.2020 IN WP(C) NO.636/2020 OF THIS HON'BLE COURT

EXHIBIT P5 TRUE COPY OF LETTER DATED 17.06.2020 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT BANK

EXHIBIT P6 TRUE COPY OF THE LETTER DATED 19.06.2020 ISSUED BY THE ASST.EXECUTIVE ENGINEER, PWD

 
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