C.K.Chellappan vs Rani Ramachandran
2021 Latest Caselaw 3621 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

                   THE HONOURABLE MR.JUSTICE C.S.DIAS

     MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942

                         MA (EXE.).No.5 OF 2014

  AGAINST THE ORDER/JUDGMENT IN EP 165/2009 DATED 04-10-2011 OF
                     FAMILY COURT, KOTTAYAM


APPELLANT/S:

                C.K.CHELLAPPAN,
                S/O.LATE KESAVAN, CHERUVUPARAMBIL HOUSE,
                MADAPPALLY VILLAGE, MADAPPALLY KARA,
                CHANGANASSERY TALUK, KOTTAYAM DISTRICT.

                BY ADV. SRI.LIJI.J.VADAKEDOM

RESPONDENT/S:

      1         RANI RAMACHANDRAN,
                W/O.C.K.JAYAPRAKASH, PAKKATHU HOUSE,
                ETTUMANOOR P.O, ETTUMANOOR VILLAGE,
                ETTUMANOOR KARA, KOTTAYAM DISTRICT, 686 631.

      2         C.K.JAYAPRAKASH,
                S/O.KUTTAPPAN, CHERUVUPARAMBIL HOUSE,
                MADAPPALLY VILLAGE, MADAPPALLY KARA,
                CHANGANASSERY TALUK, KOTTAYAM DISTRICT. 686 645.

      3         C.K.KUTTAPPAN,
                S/O.LATE KESAVAN, CHERUVUPARAMBIL HOUSE,
                MADAPPALLY VILLAGE, MADAPPALLY KARA,
                CHANGANASSERY TALUK, KOTTAYAM DISTRICT. 686 645.

      4         LEELA KUTTAPPAN,
                W/O.KUTTAPPAN, CHERUVUPARAMBIL HOUSE,
                MADAPPALLY VILLAGE, MADAPPALLY KARA,
                CHANGANASSERY TALUK, KOTTAYAM DISTRICT. 686 645.


    THIS MAT APPEAL (EXECUTION) HAVING BEEN FINALLY HEARD ON
    01.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal(Exe.).5/2014           2




                          JUDGMENT

A.Muhamed Mustaque, J.

Dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

C.S.DIAS, JUDGE

DG