M/S. Thoppil Contractors (India) ... vs Dinesh Aroora
2021 Latest Caselaw 3572 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

  MONDAY, THE 01ST DAY OF FEBRUARY 2021/12TH MAGHA,1942

     Con.Case(C).No.2128 OF 2020 IN WP(C). 11432/2019

     JUDGMENT DATED 22/09/2020 IN WP(C) 11432/2019(D)

                 OF HIGH COURT OF KERALA


PETITIONER/WRIT PETITIONER IN WP(C)NO.11432/2019:

           M/S. THOPPIL CONTRACTORS (INDIA) PVT.LTD.,
           THOLIKKUZHY, ADAYAMON P.O., KILIMANOOR,
           THIRUVANANTHAPURAM, REPRESENTED BY ITS
           MANAGING DIRECTOR, A.NIZAMUDEEN,
           AGED 54 YEARS, S/O. ALIKKANNU, THOPPIL VEEDU,
           THOLIKUZHI, ADAYAMON P.O., KILIMANOOR,
           THIRUVANANTHAPURAM - 695 614.

           BY ADV. SHRI.AJITH KRISHNAN

RESPONDENTS/RESPONDENTS 1 TO 5 IN WP(C)NO.11432/2019:

     1     DINESH AROORA, (AGE AND FATHER'S NAME
           NOT KNOWN TO THE PETITIONER), SECRETARY,
           STATE OF KERALA, PUBLIC WORKS DEPARTMENT,
           GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM - 695 001.

     2     MANUMOHAN,(AGE AND FATHER'S NAME NOT KNOWN
           TO THE PETITIONER), CHIEF ENGINEER,
           PUBLIC WORKS DEPARTMENT(ROADS AND BRIDGES)
           PUBLIC OFFICE, THIRUVANANTHAPURAM - 695 033.

     3     MANJUSHA,(AGE AND FATHER'S NAME NOT KNOWN
           TO THE PETITIONER), SUPERINTENDING ENGINEER,
           PWD ROADS AND BRIDGES, SOUTH CIRCLE,
           THIRUVANANTHAPURAM -33, NOW THIS OFFICE
           SITUATED AT OFFICE OF THE SUPERINTENDING
           ENGINEER, BRIDGES, ALAPPUZHA CIRCLE,
           AMBALAPUZHA P.O, ALAPPUZHA DISTRICT- 688561.
 COC No.2128/2020
                            :2 :


      4      VINOD,(AGE AND FATHER'S NAME NOT KNOWN
             TO THE PETITIONER), EXECUTIVE ENGINEER,
             PUBLIC WORKS DEPARTMENT, ROADS AND
             BRIDGES DIVISION, M.G. JUNCTION,
             THIRUVANANTHAPURAM - 695 033.

      5      DEEPU,(AGE AND FATHER'S NAME NOT KNOWN
             TO THE PETITIONER), MANAGING DIRECTOR,
             KERALA STATE CONSTRUCTION CORPORATION
             LIMITED, 30/1521-A, BAY UNDER THE BRIDGE,
             NORTHERN SIDE OF RAILWAY, PONNURUNNI,
             VYTTILA, ERNAKULAM 682 019.

             R5 BY ADV. SRI.M.RAJAGOPALAN
             R5 BY ADV. SRI.G.BIJU

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 01.02.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 COC No.2128/2020
                               :3 :




                       JUDGMENT

~~~~~~~~~

Dated this the 1st day of February, 2021

Learned counsel for the petitioner submits that the

directions contained in the judgment dated 22.09.2020 in W.P.

(C) No.11432/2019 have been complied with. Recording the

submission of the learned counsel for the petitioner, this

Contempt Case is closed.

Sd/-

N. NAGARESH, JUDGE

aks/01.02.2021 COC No.2128/2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE-A CERTIFIED COPY OF THE JUDGMENT DATED 22.09.2020 IN WPC NO.11432/2019 ON THE FILE OF THIS HON'BLE COURT

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