The Corporate Manager vs A.Shajahan I.A.S
2021 Latest Caselaw 3570 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

   MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942

       Con.Case(C).No.2145 OF 2020 IN WP(C). 20112/2018

  AGAINST THE ORDER/JUDGMENT IN WP(C) 20112/2018(L) OF HIGH
                       COURT OF KERALA


PETITIONER/APPLICANT/PETITIONER IN W.P.(C):

            THE CORPORATE MANAGER
            T.D.SCHOOLS, THURAVOOR, ALAPPUZHA DISTRICT, PIN-
            688 540.

            BY ADVS.
            SRI.S.P.ARAVINDAKSHAN PILLAY
            SMT.N.SANTHA
            SRI.V.VARGHESE
            SRI.PETER JOSE CHRISTO
            SRI.S.A.ANAND
            SMT.K.N.REMYA
            SMT.L.ANNAPOORNA
            SHRI.VISHNU V.K.
            KUM.ABHIRAMI K. UDAY
            SHRI.KURUVILLA SABU CHRISTY

RESPONDENT/1ST RESPONDENT/1ST RESPONDENT:

            A.SHAJAHAN I.A.S
            AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
            SECRETARY TO GOVERNMENT, GENERAL EDUCATION
            DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN-
            695 001.


OTHER PRESENT:

            BIJOY CHANDRAN GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.02.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C).No.2145 OF 2020

                                     2


                              JUDGMENT

Dated this the 1st day of February, 2021

It is submitted by the learned counsel for the petitioner

that the interim directions have been complied with. The

Contempt of Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN

JUDGE Bng/01.02.2021 Con.Case(C).No.2145 OF 2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE I CERTIFIED COPY OF THE INTERIM ORDER DATED 6.10.2020 OF THIS HON'BLE COURT ON I.A.1/2020 IN WP(C) NO 20112/2018

ANNEXURE II TRUE COPY OF THE REPRESENTATION DATED 08.10.2020 SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT WITHOUT ITS ENCLOSURES

ANNEXURE III TRUE COPY OF THE REMINDER DATED 29.10.2020 SENT BY THE PETITIONER TO THE RESPONDENT

ANNEXURE IV TRUE COPY OF THE REPRESENTATION DATED 20.11.2020 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT

ANNEXURE V TRUE COPY OF THE POSTAL ACKNOWLEDGMENT CARD