Kerala High Court
Manager vs State Of Kerala on 22 December, 2021
WP(C)No.21620 OF 2021 &
connected cases 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21620 OF 2021
PETITIONER/S:
THE MANAGER
PALORA HIGHER SECONDARY SCHOOL,
ULLIYERI, KOYILANDY, KOZHIKODE DISTRICT.
BY ADVS.
K.P.SUDHEER
C.K.SHERIN
RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM-695001.
2 DIRECTOR GENERAL OF EDUCATION
DIRECTORATE OF GENERAL EDUCATION,
HIGHER SECONDARY WING,
HOUSING BOARD BUILDINGS, SANTHI NAGAR,
THIRUVANANTHAPURAM-695001.
SMT. NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).18874/2021, 19407/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 18874 OF 2021
PETITIONER/S:
MANAGER,
DURGA HIGHER SECONDARY SCHOOL,
KANHANGAD 671 315, KASARAGOD
BY ADVS.
M.RAMESH CHANDER (SR.)
BALU TOM
M.VIJAYAKUMAR
RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM 695 001
2 DIRECTOR OF GENERAL EDUCATION
DIRECTORATE OF GENERAL EDUCATION,
HIGHER SECONDARY WING, HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM 695 001
BY SMT. NISHA BOSE, SR. GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 19407 OF 2021
PETITIONER/S:
MANAGER, CHATANCHAL HIGHER SECONDARY SCHOOL
THEKKIL, KASARGODE,PIN-671 541
BY ADV A.DINESH RAO
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT OF GENERAL EDUCATIONAL DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,PIN-695 001
2 DIRECTOR GENERAL OF EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER SECONDARY
WING, HOUSING BOARD BUILDINGS, SHANTHI NAGAR,
THIRUVANANTHAPURAM,PIN-695 001
SRI. BIJOY CHANDRAN, SR. GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 19786 OF 2021
PETITIONER/S:
MANAGER
B.A.R HIGHER SECONDARY SCHOOL,
BOVIKAN P.O, MULIYAR, KASARAGODE,
PIN-671542.
BY ADV A.DINESH RAO
RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT
OF GENERAL EDUCATIONAL DEPARTMENT, SECRETARIATE,
THIRUVANANTHAPURAM,
PIN-695001.
2 DIRECTOR GENERAL OF EDUCATION
DIRECTORATE OF GENERAL EDUCATION, HIGHER SECONDARY
WING, HOUSING BOARD BUIDINGS,
SHANTHI NAGAR, THIRUVANANTHAPURAM, PIN-695001.
SMT. NISHA BOSE,SR. GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 19943 OF 2021
PETITIONER/S:
MANAGER
H.H.S.I.B SWAMIJI'S HIGHER SECONDARY SCHOOL,
P.O EDNEER, KASARAGOD DISTRICT 671 541
BY ADVS.
M.RAMESH CHANDER (SR.)
M.VIJAYAKUMAR
BEJOY JOSEPH P.J.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM 695 001
2 DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION,
HIGHER SECONDARY WING, HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM 695 001.
SRI. BIJOY CHANDRAN, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 20016 OF 2021
PETITIONER/S:
THE MANAGER,
DESABANDHU HIGHER SECONDARY SCHOOL
THACHAMPARA, MANNARKKAD TALUK, PALAKKAD DISTRICT.
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM-695014.
3 THE DEPUTY DIRECTOR OF EDUCATION
CIVIL STATION, PALAKKAD-678001.
4 THE DISTRICT EDUCATIONAL OFFICER
MANNARKKAD, PALAKKAD DISTRICT-678582.
SMT. NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 20076 OF 2021
PETITIONER/S:
THE MANAGER
RAJAH'S HIGHER SECONDARY SCHOOL,
NILESWAR, KASARGOD DISTRICT.
BY ADVS.
K.T.SHYAMKUMAR
HARISH R. MENON
K.N.ABHA
A.G.PRASANTH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM 695 001
2 DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION,
HIGHER SECONDARY WING, HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM 695 001.
SMT. NISHA BOSE, SR. GP,
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 20437 OF 2021
PETITIONER/S:
THE MANAGER
NARAYANAN NAIR MEMORIAL HIGHER SECONDARY SCHOOL,
PULLIPARAMBA P.O, MALAPPURAM - 673634.
BY ADVS.
BONNY BENNY
VISHNU NARAYANAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM - 695001.
2 DIRECTOR GENERAL OF EDUCATION
DIRECTORATE OF GENERAL EDUCATION HIGHER SECONDARY
WING, HOUSING BOARD BUILDINGS, SANTHI NAGAR,
THIRUVANANTHAPURAM - 695001.
SRI. BIJOY CHANDRAN, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 20560 OF 2021
PETITIONER/S:
THE MANAGER
CHEMBILODE HIGHER SECONDARY SCHOOL,
THALAVIL, PODUVACHERRY,
PO, KANNUR DISTRICT-670621,SREEJA.K,
W/O.VALSAN, AGED 51 YEARS, RESIDING AT MATATHIL
HOUSE, MELECHOWA P.O, KANNUR DISTRICT.
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM-695014.
3 THE DEPUTY DIRECTOR OF EDUCATION
PUZHATHI HOUSING COLONY, KANNUR, KERALA-670002.
4 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION,
PAYYAMBALAM, KANNUR-670003.
SMT. NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 20561 OF 2021
PETITIONER/S:
THE MANAGER,
SREEKRISHNAPURAM HIGHER SECONDARY SCHOOL,
SREEKRISHNAPURAM-I, VILLAGE,
PALAKKAD DISTRICT-679513.
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM-695014.
3 THE DEPUTY DIRECTOR OF EDUCATION
CIVIL STATION, KENATHUPARAMBU, KUNATHURMEDU,
PALAKKAD,KERALA-678001.
4 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION, B2 BLOCK, CIVIL STATION ROAD, UP HILL,
MALAPPURAM, KERALA-676505.
5 THE DISTRICT EDUCATIONAL OFFICER
MANNARKKAD, PALAKKAD DISTRICT-678582.
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 20710 OF 2021
PETITIONER/S:
THE MANAGER, KARIMPUZHA HIGHER SECONDARY SCHOOL
THOTTARA, KARIMPUZHA P.O, PALAKKAD DISTRICT-670621.
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM-695014.
3 THE DEPUTY DIRECTOR OF EDUCATION
CIVIL STATION, KENATHUPARAMBU, KUNATHURMEDU,
PALAKKAD, KERALA-678001.
4 THE REGIONAL DEPUTY DIRECTOR
OF HIGHER SECONDARY EDUCATION, B2 BLOCK,
CIVIL STATION ROAD, UP HILL, MALAPPURAM,
KERALA-676505.
5 THE DISTRICT EDUCATIONAL OFFICER
MANNARKKAD, PALAKKAD DISTRICT-678582.
SRI. BIJOY CHANDRAN, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 20853 OF 2021
PETITIONER/S:
THE MANAGER, R.P.M. HIGHER SECONDARY SCHOOL,
PANANGATTIRI, KOLLENKODE, PALAKKAD DISTRICT.
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION, JAGATHY,
THIRUVANANTHAPURAM-695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
CIVIL STATION, PALAKKAD-678 001.
4 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION, B2 BLOCK, CIVIL STATION ROAD, UP HILL,
MALAPPURAM, KERALA-676 505.
SRI. BIJOY CHANDRAN, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 20892 OF 2021
PETITIONER/S:
THE MANAGER, KIZHAKKE PALATT SANKARA MENON MEMORIAL
VOCATIONAL HIGHER SECONDARY SCHOOL,
VARODE, OTTAPPALAM, PALAKKAD DISTRICT-679 102.
BY ADVS.
V.A.MUHAMMED(M-351)
M.SAJJAD
RESPONDENTS :
1 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION,
MALAPPURAM-676 505.
SMT. NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 20992 OF 2021
PETITIONER/S:
THE MANAGER,
C.K.G.MEMORIAL HIGHER SECONDARY SCHOOL, CHINGAPURAM,
P.O.CHINGAPURAM, PIN-673529, THIKKODI (VIA),
KOZHIKODE DISTRICT.
BY ADVS.
M.SASINDRAN
T.S.BHARATH KRISHNA
RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
THIRUVANANTHAPURAM-695014.
3 THE DEPUTY DIRECTOR OF EDUCATION
KOZHIKODE, KOZHIKODE DISTRICT, PIN-673001.
4 THE DISTRICT EDUCATIONAL OFFICER
VATAKARA, KOZHIKODE DISTRICT, PIN-673001.
SMT. NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21031 OF 2021
PETITIONER/S:
THE MANAGER
KANNADI HIGHER SECONDARY SCHOOL, SCHOOL CODE 9040,
PALAKKAD 678 671
BY ADVS.
M.V.BOSE
VINOD MADHAVAN
ASLEM SANJID.M.
SHARATH S.PUTHENPARAMPAN
RESPONDENTS :
1 THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DIRECTOR GENERAL OF EDUCATION
DIRECTORATE OF GENERAL EDUCATION,
HIGHER SECONDARY WING, HOUSING BOARD BUILDINGS,
SHANTHI NAGAR, THIRUVANANTHAPURAM, PIN 695 001
SRI. BIJOY CHANDRAN, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21032 OF 2021
PETITIONER/S:
THE MANAGER,
KARNAKAYAMMAN HIGHER SECONDARY SCHOOL
SCHOOL CODE-09164, MOOTHANTHARA, PALAKKAD-678012.
BY ADVS.
M.V.BOSE
VINOD MADHAVAN
SHARATH S.PUTHENPARAMPAN
ASLEM SANJID.M.
RESPONDENTS :
1 THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION,
HIGHER SECONDARY WING,
HOUSING BOARD BUILDINGS, SHANTHI NAGAR,
THIRUVANANTHAPURAM, PIN-695001.
SMT. NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21034 OF 2021
PETITIONER/S:
THE MANAGER, AVMHSS
SCHOOL CODE - 09162,
CHUNANGAD, PALAKKAD- 679511.
BY ADVS.
M.V.BOSE
VINOD MADHAVAN
SHARATH S.PUTHENPARAMPAN
ASLEM SANJID.M.
RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 THE DIRECTOR GENERAL OF EDUCATION
DIRECTORATE OF GENERAL EDUCATION,
HIGHER SECONDARY WING, HOUSING BOARD BUILDINGS,
SHANTHI NAGAR, THIRUVANANTHAPURAM, PIN - 695001.
SMT. NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21044 OF 2021
PETITIONER/S:
THE MANAGER, PARUDUR HIGHER SECONDARY SCHOOL
SCHOOL CODE - 9142, PALLIPPURAM, KARAMBATHUR,
PATTAMBI, PALAKKAD DISTRICT, PIN - 679 315.
BY ADVS.
M.V.BOSE
VINOD MADHAVAN
SHARATH S.PUTHENPARAMPAN
ASLEM SANJID.M.
RESPONDENTS :
1 THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR GENERAL OF EDUCATION
DIRECTORATE OF GENERAL EDUCATION,
HIGHER SECONDARY WING, HOUSING BOARD BUILDINGS,
SHANTHI NAGAR, THIRUVANANTHAPURAM, PIN- 695 001.
SMT. NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21046 OF 2021
PETITIONER/S:
THE MANAGER,
SREE SANKARA ORIENTAL HIGHER SECONDARY SCHOOL,
SCHOOL CODE-9135, LAKKIDI, PALAKKAD-679 301.
BY ADVS.
M.V.BOSE
VINOD MADHAVAN
SHARATH S.PUTHENPARAMPAN
ASLEM SANJID.M.
RESPONDENTS :
1 THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR GENERAL OF EDUCATION,
DIRECTORATE OF GENERAL EDUCATION,
HIGHER SECONDARY WING, HOUSING BOARD BUILDINGS,
SHANTHI NAGAR, THIRUVANANTHAPURAM, PIN-695 001.
SMT. NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21066 OF 2021
PETITIONER/S:
1 THE MANAGER, RAMAVILASAM HIGHER SECONDARY SCHOOL
CHOKLI, KANNUR DISTRICT - 673 312.
2 THE MANAGER
P.R.MEMORIAL HIGHER SECONDARY SCHOOL, PANOOR,
KANNUR DISTRICT - 670 692.
3 THE MANAGER
K.K.V.MEMORIAL HIGHER SECONDARY SCHOOL, PANOOR,
KANNUR DISTRICT - 670 692.
4 THE MANAGER
P.R.MEMORIAL KOLAVALLOOR HIGHER SECONDARY SCHOOL,
KOLAVALLOOR POST, THUVAKKUNNU,
KANNUR DISTRICT - 670 693.
5 THE MANAGER
KARIYAD NAMBIAR'S HIGHER SECONDARY SCHOOL,
KARIYAD SOUTH P.O., KANNUR DISTRICT - 673 316.
6 THE MANAGER
CHOTHAVOOR HIGHER SECONDARY SCHOOL, CHAMPAD P.O.,
KANNUR DISTRICT - 670 694.
7 THE MANAGER
NEELEESWARAM SNDP HIGHER SECONDARY SCHOOL,
NEELEESWARAM P.O., ERNAKULAM DISTRICT - 683 574.
8 THE MANAGER
SNSM H HIGHER SECONDARY SCHOOL, ELAMPALLOOR,
KUNDARA P.O., KOLLAM DISTRICT - 691 501.
9 THE MANAGER
VIVEKANANDA VOCATIONAL HIGHER SECONDARY AND HIGHER
SECONDARY SCHOOL, POREDOM, KOLLAM DISTRICT - 691
534.
WP(C)No.21620 OF 2021 &
connected cases 21
10 THE MANAGER
A.M.HIGHER SECONDARY SCHOOL, THIRUMALA,
THIRUVANANTHAPURAM - 695 006.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM - 695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
THAVAKKARA, KANNUR - 670 002.
4 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
ERNAKULAM - 682 024.
5 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
THIRUVANANTHAPURAM - 695 001.
BY SMT. NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21067 OF 2021
PETITIONER/S:
THE MANAGER
KPM HIGHER SECONDARY SCHOOL,
CHERIYAVELLINALLOOR, OYOOR VIA,
KOLLAM DISTRICT - 691 516.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENTS :
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 THE DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM - 695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
THIRUVANANTHAPURAM - 695 001.
SRI. BIJOY CHANDRAN, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21093 OF 2021
PETITIONER/S:
THE MANAGER, VALLAPUZHA HIGHER SECONDARY SCHOOL
VALLAPUZHA P.O., PALAKKAD DISTRICT.
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
CIVIL STATION, KENATHUPARAMBU,
KUNATHURMEDU, PALAKKAD - 678 001.
4 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION, B2 BLOCK, CIVIL STATION RD., UP HILL,
MALAPPURAM, KERALA-676 505.
5 THE DISTRICT EDUCATIONAL OFFICER
PALAKKAD MUNICIPAL COMPLEX,
PALAKKAD DISTRICT - 678 014.
BY ADV P.K.MOHANAN(PALAKKAD)
SRI BIJOY CHANDRAN SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21094 OF 2021
PETITIONER/S:
THE MANAGER
MUNDUR HIGHER SECONDARY SCHOOL, MUNDUR P.O.,
PALAKKAD DISTRICT.
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
CIVIL STATION, KENATHUPARAMBU, KUNATHURMEDU,
PALAKKAD - 678 001.
4 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
B2 BLOCK, CIVIL STATION RD., UP HILL, MALAPPURAM,
KERALA - 676 505.
5 THE DISTRICT EDUCATIONAL OFFICER, PALAKKAD
MUNICIPAL COMPLEX
PALAKKAD DISTRICT - 678 014.
SMT NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21176 OF 2021
PETITIONER/S:
P.MURALIDHARAN
MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR,
KANNUR DISTRICT-670663.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
NISHA GEORGE
A.L.NAVANEETH KRISHNAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF GENERAL EDUCATION, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
OFFICE OF THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THYCAUD, THIRUVANANTHAPURAM DISTRICT-
695014.
3 THE DISTRICT EDUCATIONAL OFFICER
THAVAKKARA, KANNUR-670002.
4 THE REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY
EDUCATION
PAYYAMBALAM.P.O, KANNUR DISTRICT-670001.
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21179 OF 2021
PETITIONER/S:
THE MANAGER, AKM HIGHER SECONDARY SCHOOL
POYYA, THRISSUR DISTRICT, PIN-680733.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT ,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM, PIN-695001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
EDAPPALLY, ERNAKULAM DISTRICT-682024.
SRI BIJOY CHANDRAN, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21446 OF 2021
PETITIONER/S:
MANAGER,MAMBARAM HIGHER SECONDARY SCHOOL
P.O. MAMBARAM, KANNUR DISTRICT-670 741.
BY ADVS.
P.M.PAREETH
M.K.MEHRUNISHA BASIMA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION (E) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695 001.
3 REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
KANAD U.P SCHOOL COMPOUND, PAYYAMBALAM,
KANNUR-670 001.
SMT NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21492 OF 2021
PETITIONER/S:
THE MANAGER
POILKAVE HIGHER SECONDARY SCHOOL, BEACH ROAD,
EDAKKULAM P.O, KOYILANDY, KOZHIKODE DISTRICT,
KERALA-673306.
BY ADVS.
T.T.MUHAMOOD
A.RENJIT
V.E.ABDUL GAFOOR
A.MOHAMMED SAVAD
T.R.VISHNU
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001.
2 THE DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY WING),
DIRECTORATE OF GENERAL EDUCATION, HOUSING BOARD
BUILDING,
SANTHI NAGAR.THIRUVANANTHAPURAM, PIN-695001.
3 THE REGIONAL DEPUTY DIRECTOR
HIGHER SECONDARY EDUCATION, REGIONAL OFFICE,
KOZHIKODE-673020.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21518 OF 2021
PETITIONER/S:
1 THE MANAGER
DVMNNM HIGHER SECONDARY SCHOOL, MARANALLOOR,
KUVALASSERY P.O., THIRUVANANTHAPURAM DISTRICT-695
512.
2 THE MANAGER
RM VOCATIONAL HIGHER SECONDARY SCHOOL, PERINJANAM,
THRISSUR DISTRICT-680 686.
3 THE MANAGER
VELOM HIGHER SECONDARY SCHOOL, CHERAPURAM,
KOZHIKODE DISTRICT-673 507.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
THIRUVANANTHAPURAM-695 001.
4 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
EDAPPALLY, ERNAKULAM DISTRICT-682 024.
WP(C)No.21620 OF 2021 &
connected cases 30
5 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
KOZHIKODE DISTRICT-673 004.
SMT NISHA BOSE, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21522 OF 2021
PETITIONER/S:
THE MANAGER,
JAYAKERALAM HIGHER SECONDARY SCHOOL,
PULLUVAZHI.P.O,PULLUVAZHI,
PERUMBAVOOR, ERNAKULAM DISTRICT-683541.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR,
THIRUVANANTHAPURAM-695001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
EDAPPALLY, ERNAKULAM DISTRICT-682024.
SMT NISHA BOSE SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21886 OF 2021
PETITIONER/S:
THE MANAGER,
SREE SETHU PARVATHY BHAI HIGHER SECONDARY SCHOOL,
KADAKKAVOOR, THIRUVANANTHAPURAM DISTRICT.
BY ADV P.ANOOP (MULAVANA)
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM- 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING),
HOUSING BOARD BUILDING, SANTHI NAGAR,
THIRUVANANTHAPURAM- 695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF THE
HIGHER SECONDARY EDUCATION,
THIRUVANANTHAPURAM 695 001.
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21662 OF 2021
PETITIONER/S:
THE MANAGER, VADAKKUMPAD HIGHER SECONDARY SCHOOL,
VADAKKUMPAD, KOZHIKOODE DISTRICT.
BY ADV P.C.SASIDHARAN
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING), HOUSING BOARD BUILDING,
SANTHI NAGAR, THIRUVANANTHAPURAM-695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION,
OFFICE OF THE REGIONAL DEPUTY DIRECTOR OF HIGHER
SECONDARY EDUCATION, KOZHIKKODE-673 004.
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21698 OF 2021
PETITIONER/S:
THE M M M HIGHER SECONDARY SCHOOL, KUTTAYI,
TIRUR, MALAPPURAM DISTRICT-676 562, REPRESENTED BY
ITS MANAGER.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT ANNEX II,
THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION,
DOWN HILL, MALAPPURAM-676 519.
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21699 OF 2021
PETITIONER/S:
MANAGER, SREE KRISHNA HIGHER SECONDARY SCHOOL,
ANANDAPURAM, THRISSUR-680 305.
BY ADVS.
P.MOHANDAS (ERNAKULAM)
K.SUDHINKUMAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY, GENERAL EDUCATION
DEPARTMENT, THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, JAGATHY,
THIRUVANANTHAPURAM-695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION, CIVIL
STATION, AYYANTHOL, THRISSUR-680 003.
4 DISTRICT EDUCATION OFFICER,
IRINJALAKKUDA, THRISSUR-680 121.
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21701 OF 2021
PETITIONER/S:
THE UNION HIGHER SECONDARY SCHOOL
MAMBRA, P.O.ERAYAMKUDY, THRISSUR DISTRICT-680 308,
REPRESENTED BY ITS MANAGER
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATIONAL DEPARTMENT, SECRETARIAT ANNEXE-II,
THIRUVANANTHAPURAM-695 001
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695 001
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION,
S.R.V.G.H.S.S. BUILDINGS, KASTHOORIRANGAN HALL,
ERNAKULAM-682 016
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21700 OF 2021
PETITIONER/S:
THE MANAGER, MAR STEPHEN VOCATIONAL HIGHER
SECONDARY SCHOOL,
VALAKAM, KUNNACKAL P.O., ERNAKULAM DISTRICT-682
316.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION,
EDAPPALLY, ERNAKULAM DISTRICT-682 024.
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21703 OF 2021
PETITIONER/S:
1 THE MANAGER,
RAJEEV GANDHI MEMORIAL HIGHER SECONDARY SCHOOL,
MOKERI P.O, KANNUR DISTRICT-670692.
2 THE MANAGER
BRAHMANANDODAYAM HIGHER SECONDARY SCHOOL, KALADY
P.O., ERNAKULAM DISTRICT-683574.
3 THE MANAGER
VALLIYODAN KELU NAIR SMARAKA HIGHER SECONDARY
SCHOOL, VARAKKAD P.O., KOTTAMALA, KASARAGODE
DISTRICT-671314.
4 THE MANAGER
MAHATMA HIGHER SECONDARY SCHOOL FOR BOYS,
CHENNITHALA, ALAPPUZHA DISTRICT-690105.
5 THE MANAGER
M.M.HIGHER SECONDARY SCHOOL, UPPOODU, EAST KALLADA
P.O., KOLLAM DISTRICT-691502.
6 THE MANAGER
MULAMANA VOCATIONAL HIGHER SECONDARY SCHOOL AND
HIGHER SECONDARY SCHOOL, ANAKUDY, VAMANAPURAM (VIA),
THIRUVANANTHAPURAM-695606.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
V.RAJASEKHARAN NAIR
WP(C)No.21620 OF 2021 &
connected cases 39
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
KANNUR DISTRICT-670002.
4 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
ERNAKULAM DISTRICT-682024.
5 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
CHENGANNUR, ALAPPUZHA DISTRICT-689121.
6 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
THIRUVANANTHAPURAM-695001.
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21705 OF 2021
PETITIONER/S:
VELLORE TAGORE MEMORIAL HIGHER SECONDARY SCHOOL
VELLORA POST, KANNUR-670306, REPRESENTED BY ITS
MANAGER, M.K.SATHEESHAN, AGED 64 YEARS,
S/O.P.KUNJIKANNA ADIYODI, RESIDING AT KAKKARA,
M.M.BAZAR, KANNUR-670306.
BY ADVS.
K.N.ABHILASH
SUNIL NAIR PALAKKAT
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
THAVAKKARA, KANNUR-670002.
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21708 OF 2021
PETITIONER/S:
THE MANAGER, PUNALUR TALUK SAMAJAM HIGHER SECONDARY
SCHOOL
PUNALUR TALUK SAMAJAM HIGHER SECONDARY SCHOOL,
PUNALUR, KOLLAM DISTRICT-691 305
BY ADVS.
MANOJ RAMASWAMY
JOLIMA GEORGE
C.B.SABEELA
JISHA SASI
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCTION DEPARTMENT, THIRUVANANTHAPURAM-
695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER SECONDARY
WING, HOUSING BOARD BUILDINGS, SANTHI NAGAR,
THIRUVANANTHAPURAM-695 001
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21900 OF 2021
PETITIONER/S:
MANAGER
SAMAJAM HIGHER SECONDARY SCHOOL, MUTHUKULAM,
MUTHUKULAM SOUTH P.O., ALAPPUZHA DISTRICT,
PIN - 690 506.
BY ADVS.
M.R.ANISON
V.BHARGAVI (PANANGAD)
P.A.RINUSA
RESPONDENT/S:
1 STATE OF KERALA
REP. BY SECRETARY TO GOVERNMENT, GENERAL EDUCATION
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE DIRECTOR OF GENERAL EDUCATION
DIRECTORATE OF GENERAL EDUCATION, JAGATHY,
THIRUVANANTHAPURAM - 695 014.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
REGIONAL OFFICE, CHENGANNUR, ALAPPUZHA - 689 121.
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21966 OF 2021
PETITIONER/S:
THE MANAGER, CHOVVA HIGHER SECONDARY SCHOOL
CHOVVA, KANNUR DISTRICT-670006.
BY ADVS.
U.BALAGANGADHARAN
G.GIREESH
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
TRIVANDRUM-695001.
2 THE DIRECTOR GENERAL OF EDUCATION(HIGHER SECONDARY
WING),
HOUSING BOARD BUILDINGS, SANTHI NAGAR, TRIVANDRUM-
695001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION,
THAVAKKARA, KANNUR-670002.
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21823 OF 2021
PETITIONER/S:
THE MANAGER, R.M. HIGHER SECONDARY SCHOOL
ALOOR, THRISSUR DISTRICT,
PIN-680310.
BY ADVS.
V.MADHUSUDHANAN
VIMAL KUMAR.A.V.
JOBY K. SEBASTIAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
THIRUVANANTHAPURAM-695014.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
ERNAKULAM-682024.
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21825 OF 2021
PETITIONER/S:
THE MANAGER, NETHAJI HIGHER SECONDARY SCHOOL,
PRAMADOM, MALLASSERY P.O,
PATHANAMTHITTA DISTRICT-689 646
BY ADVS.
ARUN.B.VARGHESE
AISWARYA V.S.
VARNA MANOJ
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR,
THIRUVANANTHAPURAM-695001
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION, CHENGANNUR - 689 121
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21845 OF 2021
PETITIONER/S:
THE MANAGER
SSV HSS, CHIRAYINKEEZH AND SNVHSS PANAYARA,
THIRUVANANTHAPURAM DISTRICT-695 304.
BY ADVS.
V.A.MUHAMMED
V.RAJASEKHARAN NAIR
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
THIRUVANANTHAPURAM-695 001.
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21847 OF 2021
PETITIONER/S:
THE MANAGER
SDV HIGHER SECONDARY SCHOOL,
ALAPPUZHA DISTRICT-688 001.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
V.RAJASEKHARAN NAIR
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
CHENGANNUR, ALAPPUZHA DISTRICT-689 121.
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21846 OF 2021
PETITIONER/S:
THE MANAGER
SMV HIGHER SECONDARY SCHOOL, POONJAR KOTTAYAM
DISTRICT-686 581.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
KOTTAYAM DISTRICT-686 001.
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21932 OF 2021
PETITIONER/S:
THE MANAGER, SREEVIVEKANANDA HIGHER SECONDARY
SCHOOL
PALEMAD, NILAMBUR, MALAPPURAM.
BY ADV JESTIN MATHEW
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTEMNT, GOVERNMENT
SECRETARIAT,
THIRUVAANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION
HIGHER SECONDARY WING, HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
B2 BLOCK, CIVIL STATION ROAD, UP HILL, MALAPPURAM-
676505.
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 50
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 21973 OF 2021
PETITIONER/S:
MANAGER
MOOTHEDATH HIGHER SECONDARY SCHOOL, TALIPARAMBA,
TALIPARAMBA, KANNUR DISTRICT-670 141.
BY ADV U.BALAGANGADHARAN
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
TRIVANDRUM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION (HIGHER SECONDARY
WING)
HOUSING BOARD BUILDINGS, SANTHI NAGAR,
TRIVANDRUM-695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION,
THAVAKKARA, KANNUR-670 002.
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 22116 OF 2021
PETITIONER/S:
MANAGER,
MATTANNUR HIGHER SECONDARY SCHOOL, MATTANNUR,
MATTANNUR POST, KANNUR DISTRICT- 670 702.
BY ADV POOVAMULLE PARAMBIL ABDULKAREEM
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING),
HOUSING BOARD BUILDINGS, SANTHI NAGAR,
THIRUVANANTHAPURAM- 695 001.
3 REGIONAL DEPUTY DIRECTOR,
OFFICE OF THE REGIONAL DEPUTY DIRECTOR, HIGHER
SECONDARY EDUCATION, THAVAKKARA, KANNUR- 670 002.
4 PRINCIPAL,
MATTANNUR HIGHER SECONDARY SCHOOL, MATTANNUR,
MATTANNUR, POST, KANNUR DISTRICT -670 702.
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 52
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 22000 OF 2021
PETITIONER/S:
K.P.R.P. HIGHER SECONDARY SCHOOL
KONGAD, PALAKKAD-678 631, REPRESENTED BY ITS
MANAGER
BY ADV K.SANDESH RAJA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL OF EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER SECONDARY
WING, HOUSING BOARD BUILDING, SHANTHI NAGAR,
THIRUVANANTHAPURAM-695 001.
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 22023 OF 2021
PETITIONER/S:
THE MANAGER, C.N.N SCHOOLS
C.N.N.SCHOOLS, CHERPU,
THRISSUR-680561.
BY ADVS.
K.JAJU BABU (SR.)
M.U.VIJAYALAKSHMI
BRIJESH MOHAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
SANTHI NAGAR,
THIRUVANANTHAPURAM-695001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
EDAPPALLY, ERNAKULAM-682024,
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 54
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 22286 OF 2021
PETITIONER/S:
1 A. KRISHNAVENI
JOINT MANAGER, CHEMPAKASSERY EDUCATIONAL AGENCY
(CHEMPAKASSERY SCHOOLS), BHOOTHAKULAM P.O.,
KOLLAM,PIN-691 302
2 A.RAJAGOPAL
JOINT MANAGER, CHEMPAKASSERY EDUCATIONAL AGENCY
(CHEMPAKASSERY SCHOOLS), BHOOTHAKULAM P.O.,
KOLLAM,PIN-691 302
BY ADVS.
S.P.ARAVINDAKSHAN PILLAY
N.SANTHA
V.VARGHESE
PETER JOSE CHRISTO
S.A.ANAND
VISHNU V.K.
ABHIRAMI K. UDAY
KURUVILLA SABU CHRISTY
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM,PIN-695 001
2 DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF PUBLIC INSTRUCTION, JAGATHY,
THIRUVANANTHAPURAM, PIN-695 014
3 REGIONAL DEPUTY DIRECTOR,
HIGHER SECONDARY EDUCATION, PALAYAM,
THIRUVANANTHAPURAM,PIN-695 033
WP(C)No.21620 OF 2021 &
connected cases 55
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 56
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 22214 OF 2021
PETITIONER/S:
THE MANAGER
PERAMBRA HIGHER SECONDARY SCHOOL, PERAMBRA.P.O,
KOZHIKODE DISTRICT, PIN-673525.
BY ADVS.
K.P.SUDHEER
C.K.SHERIN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER SECONDARY
WING,
HOUSING BOARD BUILDINGS, SANTHI NAGAR,
THIRUVANANTHAPURAM-695001.
SMT NISHA BOSE, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 22444 OF 2021
PETITIONER/S:
CVKMHSS EAST KALLADA KOLLAM
REPRESENTED BY ITS MANAGER, AMBILY. V, WIFE OF
SREEKUMAR E V, AGED 58 YEARS, RESIDING AT
CHEMBAKASSERIL, THEKKEMURI, EAST KALLADA, KOLLAM
691502
BY ADVS.
M.R.HARIRAJ
THANUJA ROSHAN
VISWAJITH C.K
GISHA G. RAJ
REJIVUE K.C.
VISHNU RAJAGOPAL
ALINA ANNA KOSE
GANGA A.SANKAR
RESPONDENT/S:
1 STATE OF KERALA
SECRETARY TO DEPARTMENT OF EDUCATION, SECRETARIAT,
ANNEXE-II, THIRUVANANTHAPURAM- 695001
2 THE DIRECTOR OF GENERAL EDUCATION, (HIGHER SECONDARY
WING)
HOUSING BOARD BUILDINGS, SANTHI NAGAR
THIRUVANANTHAPURAM-695 001
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
GOVT. BHSS CAMPUS, THEVALLY P.O
KOLLAM, PIN - 691009
SMT NISHA BOSE, SR GP
WP(C)No.21620 OF 2021 &
connected cases 58
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 59
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 22465 OF 2021
PETITIONER/S:
MANAGER,
HIGHER SECONDARY SCHOOL FOR GIRLS, VENGANOOR,
THIRUVANANTHAPURAM DISTRICT, PIN-695 523
BY ADVS.
S.P.ARAVINDAKSHAN PILLAY
N.SANTHA
V.VARGHESE
PETER JOSE CHRISTO
S.A.ANAND
K.N.REMYA
L.ANNAPOORNA
VISHNU V.K.
ABHIRAMI K. UDAY
KURUVILLA SABU CHRISTY
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001
2 DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF PUBLIC INSTRUCTION, JAGATHY,
THIRUVANANTHAPURAM, PIN-695 014
3 REGIONAL DEPUTY DIRECTOR , HIGHER SECONDARY
EDUCATION
PALAYAM, THIRUVANANTHAPURAM, PIN-695 033
SRI BIJOY CHANDRAN SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 60
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 22477 OF 2021
PETITIONER/S:
MANAGER, ANJARAKANDY HIGHER SECONDARY SCHOOL,
ANJARAKANDY, KAVINMOOLA, P.O. MAMBA, KANNUR
DISTRICT-670 611
BY ADVS.
U.BALAGANGADHARAN
G.GIREESH
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
TRIVANDRUM- 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION (HIGHER SECONDARY
WING),
HOUSING BOARD BUIDINGS, SANTHI NAGAR,
TRIVANDRUM 695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
THAVAKKARA, KANNUR-670 002
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 61
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 22ND DAY OF DECEMBER 2021 / 1ST POUSHA, 1943
WP(C) NO. 22820 OF 2021
PETITIONER/S:
THE K K K V M HIGHER SECONDARY SCHOOL
POTHAPPALLY SOUTH, ALAPPUZHA DISTRICT-690548,
REPRESENTED BY ITS MANAGER.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
V.RAJASEKHARAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCTION DEPARTMENT, SECRETARIAT ANNEXE-II,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY WING), HOUSIGN BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
CHENGANNUR, ALAPPUZHA DISTRICT-689121.
SMT NISHA BOSE SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2021, ALONG WITH WP(C).21620/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.21620 OF 2021 &
connected cases 62
JUDGMENT
Challenge in these writ petitions are raised against that part of the
prospectus for Single Window System for admission to Plus One course for
the academic year 2021-2022 in so far as it states that out of the 30%
management quota provided for private aided schools, 10% should be on the
basis of merit on a community basis and 20% shall be management quota.
2. When these writ petitions came up for admission, this Court after
considering the pleadings, the statement filed by the respondents and the
submissions made across the bar had passed the following order as an
interim measure.
"3. The grievance of the petitioner herein centres around the norms
and guidelines for admission to Plus One Course in Private Aided Schools
during the present academic year.
4. Till the last academic year, insofar as Private Aided schools are
concerned, 50% of the seats were earmarked for the Open Merit candidates,
30% for the Management Quota, 12% for the Scheduled Castes and 8% for
the Scheduled Tribes.
5. However, as per Clause 13 of Ext.P2 prospectus for admission to
Plus One course through the Single Window System for this academic year,
the Government has interfered with the 30% hitherto kept aside towards
Management Quota in Private Aided Schools. It has been stipulated that out
of the 30% earmarked towards Management Quota, 10% seats are to be
allotted to students of the community on merit basis and the balance 20%
towards the Management Quota.
WP(C)No.21620 OF 2021 &
6. Sri. K.P. Sudheer, the learned counsel appearing for the petitioner
would refer to G.O.(Ms)No.206/2005/G.Edn. dated 01.07.2005 and it is
argued that it was pursuant to directions issued by this Court in various
judgments that the Government had prescribed the norms and guidelines for
admission to Higher Secondary course. The allotment of seats was as
follows:
Government Private Aided Private Aided/Minority/
Backward
Communities
Management
Open Merit 60% 50% 40%
Management Quota - 30% 40%
Other Backward
Communities
1. Ezhava 8% -- -
2. Muslim 7% -- -
3. Latin/SIUC 1% -- -
4. Other 1% -- --
Backward
Christian
Community
5. Other 3% -- --
Backward
Hindu
Community
Scheduled Caste 12% 12% 12%
Scheduled Tribe 8% 8% 8%
7. However, numerous complaints were received by the Government
that the rights of Minorities and Backward Classes were not being
safeguarded. The Government considered the matter in detail and
concluded as follows in paragraphs Nos. 5 and 6 of the order.
'5. Government have examined the case in detail in all its
aspects in the light of the specific observations of the Hon'ble
WP(C)No.21620 OF 2021 &
High Court in the judgments mentioned above. The Hon'ble
High Court questioned only the provision in the Government
Order read as 1st paper above that reservation for the
community to which the school belongs. In the judgment
dated 7.4.2003, the Hon'ble High Court clarified that the
Courts' intention is not to take away the minority rights of
certain communities but only to strike down the arbitrary
provision for the reservation "for the communities to which
the school belongs"
6. In the circumstances, Government have found that the
orders issued, in the Government order read as second paper
above require modification. Government therefore order to
modify that from the 40% seats in Plus Two Course allotted
as Management quota in the Private Aided Minority/Backward
Communities Management Schools, 20% will be for the
minority/backward class, students (Ezhava-8%, Muslim-7%,
LC/SIUC/1%, OBC(Christian)1% and OBC(Hindu)3%) and
the remaining 20% seats will be for the concerned
aided/minority backward class management"
8. According to the learned counsel, the Government after
considering all representations had only modified the 40% seats in Private
Aided/Minority/Backward Communities Management and did not modify the
30% quota allotted for Private Aided schools.
9. The petitioner contends that the school run by the petitioner not
being a minority school, it is incomprehensible as to how 10% seats can be
allotted on the basis of merit from the community. It is contended that it is
by overlooking all these aspects that the allocation of seats based on
minority and merit was included in the prospectus. The learned counsel
would urge that it is not discernible as to whether the community to which
the 10% seats are to be allotted is the community of the Manager or the
community of the management committee members. The said provision is
unworkable, contends the learned counsel. It is also contended that the
prospectus issued by the respondents cannot override the previous
Government Order. Finally, it is submitted that the Private Aided Schools like
the ones run by the petitioner not being minority schools, do not enjoy
WP(C)No.21620 OF 2021 &
protection of Articles 29(1) and 30(1) of the Constitution of India. They are
entitled to admit students in Management Quota and can only be subject to
reasonable regulation by the State. According to the learned counsel, the
right of the petitioner as guaranteed under Article 19(1)(g) of the
Constitution of India has been infringed by the interference of the
respondents in the process of admission.
10. The learned Government Pleader submitted that the prospectus
was approved vide G.O.(Rt) No. 3667/G.Edn. dated 12.8.2021. According to
the learned Government Pleader, the management quota seats are not being
appropriated by the Government. But, on the other hand, an option is given
to the school to select the community and to allocate the seats to
meritorious students from the said community. It is submitted that a
statement shall be placed on record.
11. Having considered the rival submissions, I find that there is
considerable force in the submission of the learned counsel appearing for the
petitioner that their right to admit students in the Management Quota is
being curtailed by unworkable conditions. A Private Aided school cannot be
called upon to disclose a particular community to which they belong.
In that view of the matter, as in interim measure, Ext.P2 insofar as it
sets apart 10% out of the 30% of the management quota seats as
community quota seats for Plus One admission will stand stayed insofar as
the school managed by the petitioner is concerned. There will be a further
direction to the concerned respondent to permit the petitioner to admit
students in the Management Quota without insisting that 10% of the seats
shall be earmarked for being allotted to students from the same community.
3. In some of the writ petitions, it was brought to the notice of this
Court that even prior to the filing of the writ petitions by those petitioners,
they had in fact admitted some students to the 10% community quota seats
and the said fact was not disclosed in the writ petition. This Court after
considering the submissions and the records, modified the interim order in
WP(C)No.21620 OF 2021 &
those cases and it was ordered that the admissions carried out by the
petitioner to the 10% community quota seats prior to the passing of the
interim order in those cases shall not be disturbed. It was also ordered that
the respective petitioners shall ensure that admissions are carried out only to
the remaining seats in so far as the 10% community quota seats are
concerned. To facilitate the process, the petitioners in those cases were
ordered to file an affidavit before the DGE detailing the name and address of
the students to whom seats have been allotted as on date, the quota to
which seats have been allotted and also the stream.
4. I have heard the learned counsel appearing for the petitioners
and the learned Senior Government Pleader.
5. I find from the submissions that in terms of the orders issued by
this Court, the schools have been permitted to admit students in the
management quota dehors the provisions in the prospectus for admission
that 10% out of the 30% of the management quota seats shall be earmarked
towards community quota. Now that the admission process has been
completed in terms of the interim order, respondents shall not disturb the
admissions so carried out.
6. In that view of the matter, nothing further survives in these writ
petitions. The interim orders passed by this Court in these writ petitions are
WP(C)No.21620 OF 2021 &
made absolute. It is made clear that the observations and directions issued
by this Court are confined to the relevant clauses in the prospectus for Single
Window System for admission to Plus One course for the academic year
2021-2022. It is also made clear that the observations made in this judgment
for the passing of the interim order shall not stand as an impediment for the
respondents to come out with a prospectus for the next academic year in
tune with the policy of the Government.
These writ petitions are disposed of.
Sd/-
RAJA VIJAYARAGHAVAN V
JUDGE
IAP
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21620/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF G.O.
(MS)NO.206/2005/G.EDN.DATED 01.07.2005
ISSUED BY THE 1ST RESPONDENT.
Exhibit P2 TRUE COPY OF PROSPECTUS FOR THE YEAR
2021-2022 FOR SINGLE WINDOW SYSTEM FOR
ADMISSION TO PLUS ONE COURSE.
Exhibit P3 TRUE COPY OF ORDER DATED 24.9.2021 IN
WP(C)NO.20076/2021 PASSED BY THE HON'BLE
COURT.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 18874/2021
PETITIONER(S) EXHIBITS
Exhibit P1 PHOTOSTAT COPY OF THE G.O(MS) NO.
206/2005/G.EDN DATED 01-07-2005
Exhibit P2 PHOTOSTAT COPY OF THE PROSPECTUS FOR THE
YEAR 2021-2022 FOR SINGLE WINDOW SYSTEM
FOR ADMISSION TO PLUS ONE COURSE
Exhibit P3 PHOTOSTAT COPY OF THE ORDER
G.O.RT.NO.3667/2021/G.EDN. DATED
12/08/2021.
Exhibit P4 PHOTOCOPY OF THE SCHOOL SITE FOR SINGLE
WINDOW SYSTEM FOR HIGHER SECONDARY
ADMISSION, DGE, GOVT. OF KERALA.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 19407/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER DATED 27.02.1991
ISSUED BY THE 1ST RESPONDENT
Exhibit P2 TRUE COPY OF THE GOVERNMENT ORDER GO (MS)
NO.206/75 G.EDN DATED 01.07.2005
Exhibit P3 TRUE COPY OF THE SCHOOL AND SEAT MATRIX
VIEW ISSUED BY THE 2ND RESPONDENT
Exhibit P4 TRUE COPY OF THE PROSPECTUS FOR THE YEARS
2021 TO 2022 FOR SINGLE WINDOW SYSTEM FOR
ADMISSION TO PLUS ONE COURSE
Exhibit P5 TRUE COPY OF THE CIRCULAR BEARING NO.ICT
CELL/17671/1/DGEHSS/2020 DATED 06.09.2021
ISSUED BY THE 2ND RESPONDENT
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 19786/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER DATED 27/02/1991
ISSUED BY THE 1ST RESPONDENT.
Exhibit P2 TRUE COPY OF THE GOVERNMENT ORDER G.O.
(MS)NO.206/05 G.EDN DATED 01.07.2005.
Exhibit P3 TRUE COPY OF THE SCHOOL AND SEAT MARTIX
VIEW ISSUED BY THE 2ND RESPONDENT.
Exhibit P4 TRUE COPY OF THE PROSPECTUS FOR THE YEARS
2021 TO 2022 FOR SINGLE WINDOW SYSTEM FOR
ADMISSION TO PLUS ONE COURSE.
Exhibit P5 TRUE COPY OF THE CIRCULAR BEARING NO.ICT
CELL/1771/1/DGEHSS/2020 DATED 06/09/2021
ISSUED BY THE 2ND RESPONDENT.
Exhibit P6 A TRUE COPY OF THE INTERIM ORDER IN
WP(C)NO.19407/2021 AND DATED 17/09/2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 19943/2021
PETITIONER(S) EXHIBITS
Exhibit P1 PHOTOSTAT COPY OF PROCEEDINGS OF DISTRICT
EDUCATIONAL OFFICER, KASARAGOD DATED 12-
04-2021 APPROVING THE APPOINTMENT OF THE
PETITIONER AS MANAGER
Exhibit P2 PHOTOSTAT COPY OF THE G.O(MS) NO.
206/2005/G.EDN DATED 01-07-2005
Exhibit P3 PHOTOSTAT COPY OF THE PROSPECTUS FOR THE
YEAR 2021-2022 FOR SINGLE WINDOW SYSTEM
FOR ADMISSION TO PLUS ONE COURSE.
Exhibit P4 PHOTOSTAT COPY OF THE GOVERNMENT ORDER
G.O(RT) NO.3667/2021/G.EDN DATED 12-08-
2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 20016/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE STATEMENT OF THE OVERALL
PERFORMANCE OF THE STUDENTS OF THE SCHOOL
IN SSLC EXAMINATION HELD IN MARCH, 2020.
Exhibit P2 TRUE COPY OF THE STATEMENT OF THE YEAR
2008 TO 2021 TO SHOW PASSING OUT THE
PERCENTAGE OF STUDENTS.
Exhibit P3 TRUE COPY OF THE STATEMENT SHOWING THE
RESULTS OF 2021.
Exhibit P4 TRUE COPY OF THE STATEMENT SHOWING THE
QUOTA EARMARKED IN THE GENERAL, SC, ST,
SPORTS, DIFFERENTLY-ABLE MANAGEMENT QUOTA
IN THE ABOVE BATCHES IN AN ACADEMIC YEAR.
Exhibit P5 TRUE COPY OF THE GO(RT) 3667/2021/G.EDN
DATED 12.08.2021.
Exhibit P6 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/2/DGE-HSE/2021 DATED 02/09/2021
ISSUED BY THE GENERAL EDUCATION
DEPARTMENT.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 20076/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF G.O(MS) NO. 206/2005/G.EDN
DATED 01-07-2005
Exhibit P2 TRUE COPY OF PROSPECTUS FOR THE YEAR
2021-2022 FOR SINGLE WINDOW SYSTEM FOR
ADMISSION TO PLUS ONE COURSE
Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 17-
09-2021 IN WP(C) NO. 18874/2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 20437/2021
PETITIONER EXHIBITS
Exhibit P1 PHOTOSTAT COPY OF THE G.O(MS) NO.
206/2005/G.EDN DATED 01.07.2005.
Exhibit P2 PHOTOSTAT COPY OF THE RELEVANT PAGES OF
THE PROSPECTUS FOR THE YEAR 2021-2022 FOR
SINGLE WINDOW SYSTEM FOR ADMISSION TO
PLUS ONE COURSE.
Exhibit P3 PHOTOSTAT COPY OF THE ORDER G.O(RT)
NO.3667/2021/G.EDN DATED 12.08.2021.
Exhibit P4 PHOTOSTAT COPY OF THE INTERIM ORDER DATED
17.09.2021 IN WPC NO. 18874/2021
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 20561/2021
PETITIONER(S)EXHIBITS
Exhibit P1 TRUE COPY OF THE DETAILS OF THE STUDENTS
WHO ATTENDED SSLC EXAMINATION OF THE YEAR
Exhibit P2 TRUE COPY OF THE DETAILS OF STATEMENT OF
THE STUDENTS WHO APPEARED IN EXAMINATION-
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE
PROSPECTUS FOR ADMISSION OF HIGHER
SECONDARY COURSES OF THE YEAR 2021-22
Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF LIST OF
SEATS AVAILABLE IN THE PETITIONER'S
SCHOOL FOR DIFFERENT COURSE
Exhibit P5 TRUE COPY OF THE
GO(RT)NO.3667/G.EDN.DATED 12-8-2021
Exhibit P6 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/2/DGE-HSE/2021 DATED 2-9-2021
ISSUED BY THE GENERAL EDUCATION DEPARTMENT
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED BY
THIS HON'BLE COURT IN WRIT PEITION
NO.20016/2021 DATED 24-9-2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 20710/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE DETAILS OF THE STUDENTS
WHO ATTENDED SSLC EXAMINATION OF THE YEAR
2020.
Exhibit P2 TRUE COPY OF THE DETAILS OF THE STUDENTS
WHO APPEARED THE SSLC EXAMINATION OF THE
YEAR 2021.
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE
PROSPECTUS FOR ADMISSION OF HIGHER
SECONDARY COURSES OF THE YEAR 2021-22.
Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE
LIST OF SEATS AVAILABLE IN THE
PETITIONER'S SCHOOL FOR DIFFERENT COURSE.
Exhibit P5 TRUE COPY OF THE GO(RT) 3667//G.EDN DATED
12.08.2021.
Exhibit P6 TRUE COPY OF THE CIRCULAR NO .ICT
CELL/1771/2/DGE-HSE/2021 DATED 2/9/2021
ISSUED BY THE GENERAL EDUCATION
DEPARTMENT.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED BY
THIS HON'BLE COURT IN WRIT PETITION
NO.20016/2021 DATED 24.09.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 20560/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE DETAILS OF THE STUDENTS
WHO ATTENDED SSLC EXAMINATION OF THE YEAR
Exhibit P2 TRUE COPY OF THE LIST OF SEATS AVAILABLE
FOR PLUS ONE FOR THE YEAR 2020-21 OF THE
PETITIONER SCHOOL
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE
PROSPECTUS FOR ADMISSION OF HIGHER
SECONDARY COURSES OF THE YEAR 2021-22
Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE
LIST OF SEATS AVAILABLE IN THE
PETITIONER'S SCHOOL FOR DIFFERENT COURSE
Exhibit P5 TRUE COPY OF THE GO(RT)NO.3667/
G.EDN.DATED 12.8.2021
Exhibit P6 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/2/DGE-HSE/2021 DATED 2-9-2021
ISSUED BY THE GENERAL EDUCATION
DEPARTMENT
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED BY
THIS HON'BLE COURT IN WRIT PETITION
NO.20016/2021 DATED 24-9-2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 20853/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE STATEMENT OF THE OVERALL
PERFORMANCE OF THE STUDENTS OF THE SCHOOL
IN SSLC EXAMINATION HELD IN MARCH 2020.
Exhibit P2 TRUE COPY OF THE STATEMENT OF THE RESULT
OF THE YEAR MARCH 2021 TO SHOW PASSING
OUT THE PERCENTAGE OF STUDENTS.
Exhibit P3 TRUE COPY OF THE STATEMENT SHOWING THE
RESULTS OF SSLC 2021.
Exhibit P4 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/2/DGE-HSE/2021 DATED 02.09.2021
ISSUED BY THE 2ND RESPONDENT.
Exhibit P5 TRUE COPY OF THE GO(RT) 3667/2021/G.EDN
DATED 12.08.2021.
Exhibit P6 TRUE COPY OF THE INTERIM ORDER PASSED BY
THIS HON'BLE COURT IN WRIT PETITION
NO.20016/2021 DATED 24.09.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 20892/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE GO(RT)
NO.3667/2021/G.EDN. DATED 12.08.2021.
Exhibit P2 TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE 2ND
RESPONDENT DATED 26.09.2021 WITHOUT
EXHIBITS.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 20992/2021
PETITIONER(S) EXHIBITS
Exhibit P1 A TRUE COPY OF THE SCHOOL DETAILS ENTRY
REPORT, IN RESPECT OF THE PETITIONER'S
SCHOOL UPLOADED IN THE WEBSITE OF THE
DIRECTOR OF GENERAL EDUCATION (HIGHER
SECONDARY WING).
Exhibit P2 A TRUE COPY OF THE EXTRACTS OF THE
RESULTS OF SSLC EXAMINATION MARCH 2021,
IN RESPECT OF THE PETITIONER'S SCHOOL.
Exhibit P3 A TRUE COPY OF THE G.O.
(RT)NO.3667/2021/G.EDN. DATED 12.08.2021
ISSUED BY THE GOVERNMENT.
Exhibit P4 A TRUE COPY OF THE ORDER DATED 24.09.2021
IN W.P(C)NO.20016 OF 2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21032/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE G.O.(MS)NO.29/91/G.EDN
DATED 27/02/1991 ISSUED BY THE 1ST
RESPONDENT
Exhibit P2 TRUE COPY OF THE GO.(MS)NO.206/2005
G.EDN. DATED 01.07.2005 ISSUED BY THE 1ST
RESPONDENT
Exhibit P3 TRUE COPY OF THE
G.O(RT)NO.3667/2021/G.A.D.DATED
12/08/2021 ISSUED BY THE GENERAL
EDUCATION DEPARTMENT (G), GOVERNMENT OF
KERALA
Exhibit P4 TRUE COPY OF THE PROSPECTUS FOR THE YEARS
2021 TO 2022 FOR SINGLE WINDOW SYSTEM FOR
ADMISSION TO PLUS ONE COURSE
Exhibit P5 TRUE COPY OF THE SCHOOL AND SEAT MATRIX
VIEW PUBLISHED BY THE 2ND RESPONDENT IN
RESPECT OF THE SCHOOL OF THE PETIITONER.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21034/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE G.O(MS) NO.29/91/G.EDN
DATED 27.02.1991 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P2 TRUE COPY OF THE GO(MS) NO. 206/2005
G.EDN DATED 01.07.2005 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P3 TRUE COPY OF THE G.O(RT) NO.
3667/2021/G.A.D DATED 12.08.2021 ISSUED
BY THE GENERAL EDUCATION DEPARTMENT (G),
GOVERNMENT OF KERALA.
Exhibit P4 TRUE COPY OF THE PROSPECTUS FOR THE YEARS
2021 TO 2022 FOR SINGLE WINDOW SYSTEM FOR
ADMISSION TO PLUS ONE COURSE.
Exhibit P5 TRUE COPY OF THE SCHOOL AND SEAT MATRIX
VIEW PUBLISHED BY THE 2ND RESPONDENT IN
RESPECT OF THE SCHOOL OF THE PETITIONER.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21031/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE G.O(MS) NO. 29/91/G.EDN
DATED 27-02-1991 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P2 TRUE COPY OF THE GO(MS) NO. 206/2005
G.EDN DATED 01-07-2005 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P3 TRUE COPY OF THE G.O(RT) NO.
3667/2021/G/A/D DATED 12-08-2021 ISSUED
BY THE GENERAL EDUCATION DEPARTMENT(G)
GOVERNMENT OF KERALA.
Exhibit P4 TRUE COPY OF THE PROSPECTUS FOR THE YEARS
2021 TO 2022 FOR SINGLE WINDOW SYSTEM FOR
ADMISSION TO PLUS ONE COURSE.
Exhibit P5 TRUE COPY OF THE SCHOOL AND SEAT MATRIX
VIEW PUBLISHED BY THE 2ND RESPONDENT IN
RESPECT OF THE SCHOOL OF THE PETITIONER.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21044/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE G.O.(MS) NO.29/91/G.EDN.
DATED 27.02.1991 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P2 TRUE COPY OF THE G.O.(MS)
NO.206/2005/G.EDN. DATED 01.07.2005
ISSUED BY THE 1ST RESPONDENT.
Exhibit P3 TRUE COPY OF THE G.O.(RT)
NO.3667/2021/GAD DATED 12.08.2021 ISSUED
BY THE GENERAL EDUCATION DEPARTMENT (G),
GOVERNMENT OF KERALA.
Exhibit P4 TRUE COPY OF THE PROSPECTUS FOR THE YEARS
2021 TO 2022 FOR SINGLE WINDOW SYSTEM FOR
ADMISSION TO PLUS ONE COURSE.
Exhibit P5 TRUE COPY OF THE SCHOOL AND SEAT MATRIX
VIEW PUBLISHED BY THE 2ND RESPONDENT IN
RESPECT OF THE SCHOOL OF THE PETITIONER.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21046/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE GO(MS) NO. 29/91/G.EDN
DATED 27.2.1991 ISSUED BY THE 1ST
RESPONDENT
Exhibit P2 TRUE COPY OF THE GO(MS) NO 206/2005 G.EDN
DATED 1.7.2005 ISSUED BY THE 1ST
RESPONDENT
Exhibit P3 TRUE COPY OF THE GO(RT) NO
3667/2021/G.A.D. DATED 12.8.2021 ISSUED
BY THE GENERAL EDUCATION DEPARTMENT (G)
GOVERNMENT OF KERALA
Exhibit P4 TRUE COPY OF THE PROSPECTUS FOR THE YEARS
2021 TO 2022 FOR SINGLE WINDOW SYSTEM FOR
ADMISSION TO PLUS ONE COURSE
Exhibit P5 TRUE COPY OF THE SCHOOL AND SEAT MATRIX
VIEW PUBLISHED BY THE 2ND RESPONDENT IN
RESPECT OF THE SCHOOL OF THE PETITIONER
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21066/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE G.O.(RT)
NO.3667/2021/G.EDN. DATED 12/08/2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24/09/2021
OF THE DIRECTOR.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WP(C)
NO.20016/2021 DATED 24/09/2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21067/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE GO(RT)
NO.3667/2021/G.EDN. DATED 12/08/2021.
Exhibit P1A TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24/09/2021
OF THE DIRECTOR.
Exhibit P2 TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE 2ND
RESPONDENT DATED 26/09/2021 (WITHOUT
EXHIBITS).
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WP(C)
NO.20016/2021 DATED 24/09/2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21093/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE DETAILS OF THE STUDENTS
WHO ATTENDED SSLC EXAMINATION OF THE YEAR
2019-20.
Exhibit P2 TRUE COPY OF THE DETAILS OF THE STUDENTS
WHO APPEARED THE SSLC EXAMINATION FOR THE
YEAR 2020-21.
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE
PROSPECTUS FOR ADMISSION OF HIGHER
SECONDARY COURSES OF THE YEAR 2021-22.
Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE
LIST OF SEATS AVAILABLE IN THE
PETITIONER' SCHOOL FOR DIFFERENT COURSE.
Exhibit P5 TRUE COPY OF THE G.O.(RT)
3667/2021/G.EDN. DATED 12/8/2021.
Exhibit P6 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/2/DGE-HSE/2021 DATED 2/9/2021
ISSUED BY THE GENERAL EDUCATION
DEPARTMENT.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED BY
THIS HON'BLE COURT IN WRIT PETITION
NO.20016/2021 DATED 24/9/2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21094/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE DETAILS OF THE STUDENTS
WHO ATTENDED SSLC EXAMINATION OF THE YEAR
2020.
Exhibit P2 TRUE COPY OF THE DETAILS OF THE STUDENTS
WHO APPEARED THE SSLC EXAMINATION FOR THE
YEAR 2021.
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE
PROSPECTUS FOR ADMISSION OF HIGHER
SECONDARY COURSES OF THE YEAR 2021-22.
Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE
LIST OF SEATS AVAILABLE IN THE
PETITIONER' SCHOOL FOR DIFFERENT COURSE
Exhibit P5 TRUE COPY OF THE GO(RT) 3667/G.EDN. DATED
12/8/2021.
Exhibit P6 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/2/DGE-HSE/2021 DATED 2/9/2021
ISSUED BY THE GENERAL EDUCATION
DEPARTMENT.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED BY
THIS HON'BLE COURT IN WRIT PETITION
NO.20016/2021 DATED 24/9/2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21176/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE GOVERNMENT ORDER BEARING
G.O.(MS)NO.206/2005/G.EDN DATED
01.07.2015 ALONG WITH ITS TYPED COPY.
Exhibit P2 TRUE COPY OF THE GOVERNMENT ORDER BEARING
G.O.(RT)NO.3667/2021/G.EDN DATED
12.08.2021.
Exhibit P3 TRUE COPY OF THE RELEVANT PORTIONS OF THE
PROSPECTUS 2021-22 FOR ADMISSION TO PLUS
ONE COURSES.
Exhibit P4 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/2/DGE-HSE/2021 DATED 02.09.2021
ALONG WITH THE ENCLOSED SCHEDULE.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED
24.09.2021 IN W.P.(C)NO.20016/2021 PASSED
BY THIS HON'BLE COURT.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21179/2021
PETITIONER(S) EXHIBITS:
Exhibit P1 TRUE COPY OF THE GO(RT)
NO.3667/2021/G.EDN DATED 12.08.2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.09.2021
OF THE DIRECTOR.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.20016/2021 DATED 24.09.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21446/2021
PETITIONER(S) EXHIBITS
Exhibit P1 A TRUE PHOTOCOPY OF THE RELEVANT PAGES OF
THE PROSPECTUS FOR 2021-22 ISSUED BY THE
SECOND RESPONDENT IN RESPECT OF SINGLE
WINDOW SYSTEM FOR ADMISSION TO PLUS ONE
COURSE
Exhibit P2 A TRUE PHOTOCOPY OF THE GO(RT) NO
3667/2021/GEDN DATED 12.8.2021
Exhibit P3 A TRUE PHOTOCOPY OF THE CIRCULAR NO ICT
CELL/1771/1/DGE-HSE/2021 DATED 24.9.2021
Exhibit P3(A) A TRUE PHOTOCOPY OF THE VERIFICATION
REPORT IN RESPECT OF THE PETITIONERS
SCHOOL OBTAINED FROM THE WEB SITE OF THE
SECOND RESPONDENT
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21492/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF GO(RT) NO.3667/2021/G.EDN
DATED 12.08.2021 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P2 TRUE COPY OF CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.09.2021
ISSUED BY THE DIRECTOR
Exhibit P3 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE PETITIONER BEFORE THE 2ND RESPONDENT
DATED 27/09/2021.
Exhibit P4 TRUE COPY OF CIRCULAR NO.ICT
CELL/1771/3/DGE-HSE/2021 DATED 05.10.2021
ISSUED BY THE 2ND RESPONDENT.
Exhibit P5 TRUE COPY OF INTERIM ORDER DATED
04.10.2021 IN WPC NO.21067/2021 PASSED BY
THIS HON'BLE COURT.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21518/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE COPY OF THE G.O(RT)
NO.3667/2021/G.EDN. DATED 12.8.2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.9.2021
OF THE DIRECTOR.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.20016/2021 DATED 24.4.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21522/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE COPY OF THE G.O.
(RT)NO.3667/2021/G.EDN.DATED 12.08.2021
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.09.2021
OF THE DIRECTOR
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN
W.P(C)NO.20016/2021 DATED 24.09.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21886/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE VERIFICATION REPORT.
Exhibit P2 TRUE COPY OF THE GO (RT) 3667/2021/G.EDN.
DATED 12.8.2021.
Exhibit P3 TRUE COPY OF THE CIRCULAR NO. ICT.
CELL/1771/2/DGE-HSE/2021 DATED 24.9.2021.
Exhibit P4 TRUE COPY OF THE INTERIM ORDER IN WP(C)
21066/2021 DATED 04.10.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21662/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.3667/2021/G.EDN DATED 12.08.2021.
Exhibit P2 TRUE COPY OF THE VERIFICATION REPORT,
OBTAINED FROM THE WEBSITE.
Exhibit P3 TRUE COPY OF THE ORDER DATED 04.10.2021
IN WPC NO.21067/2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21698/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE GO(RT)
NO.3667/2021/G.EDN DATED 12.08.2021 OF
THE GOVT.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.09.2021
OF THE DIRECTOR OF GENERAL EDUCATION
(R2).
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.20016/2021 DATED 24.09.2021 OF THIS
HON'BLE COURT.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21699/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE SSLC EXAMINATION RESULT
OF THE STUDENTS OF THE PETITIONERS
SCHOOL.
Exhibit P2 TRUE COPY OF THE STATEMENT SHOWING THE
QUOTA EARMARKED FOR DIFFERENT CATEGORIES
DATED 07.10.2021.
Exhibit P3 TRUE COPY OF THE GOVERNMENT ORDER
NO.GO(RT) 3667/2021/G.EDN DATED
12.08.2021 ISSUED BY THE 1ST RESPONDENT.
Exhibit P4 TRUE COPY OF THE CIRCULAR NO.ITC
CELL/1771/2/DGE-HSE/2021 DATED 02.09.2021
ISSUED BY THE 2ND RESPONDENT.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED
24.09.2021 IN WPC NO.20016/21.
Exhibit P6 TRUE COPY OF THE COMMUNICATION
C.NO.17/2021-22 DATED 22.10.21 ISSUED TO
THE 2ND RESPONDENT
Exhibit P7 TRUE COPY OF THE COMMUNICATION
C.NO.17/2021-22 DATED 24.10.21 ISSUED TO
THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE COMMUNICATION
NO.02/COMMUNITY QUOTA/2021-22 DATED
27.10.21 ISSUED TO THE 2ND RESPONDENT BY
THE PETITIONER
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21701/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE G.O(RT) NO.3667/2021
/G.EDN DATED 12.08.2021 OF THE GOVT.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL./1771/1/DGE/HSE/2021 DATED 24.9.2021
OF THE DIRECTOR
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.20016/2021 DATED 24.09.2021 OF THIS
HON'BLE COURT
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21700/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE GO(RT)
NO.3667/2021/G.EDN DATED 12.08.2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.09.2021
OF THE DIRECTOR.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.20016/2021 DATED 24.09.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21703/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE
G.O(RT)NO.3667/2021/G.EDN. DATED
12.08.2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.09.2021
OF THE DIRECTOR.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN
W.P(C)NO.20016/2021 DATED 24.09.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21705/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE
G.O(RT)NO.3667/2021/G.EDN DATED
12.08.2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.09.2021
OF THE DIRECTOR.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN
W.P(C)NO.20016/2021 DATED 24.9.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21708/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE BYE-LAW OF THE PUNALUR
TALUK SAMAJAM DATED 31.03.2016
Exhibit P2 TRUE COPY OF THE PROCEEDINGS OF THE
DISTRICT EDUCATIONAL OFFICER, PUNALUR
VIDE ORDER NO.B2/2788/2017/K.DIS DATED
28.11.2017 APPROVING THE APPOINTMENT OF
THE PETITIONER AS MANAGER
Exhibit P3 TRUE COPY OF THE GO(MS) NO.206/2005/G.EDN
DATED 01.07.2005
Exhibit P4 TRUE COPY OF THE PROSPECTUS FOR THE YEAR
2021-2022 FOR SINGLE WINDOW SYSTEM FOR
ADMISSION TO PLUS ONE COURSE
Exhibit P5 TRUE COPY OF THE GOVERNMENT ORDER G.O(RT)
NO.3667/2021/G.EDN DATED 12.08.2021
Exhibit P6 TRUE COPY OF THE ORDER DATED 24.09.2021
IN WPC NO.19943 OF 2021 OF THIS HON'BLE
COURT
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21900/2021
PETITIONER(S) EXHIBITS
Exhibit P1 A TRUE COPY OF ORDER BEARING G.O.(MS)
NO.206/2005/G.EDN. DATED 01/07/2005
ISSUED BY THE 1ST RESPONDENT.
Exhibit P2 A TRUE COPY OF THE ORDER BEARING G.O.(P)
NO.3667/2021/G.EDN. DATED 12/08/2021
ISSUED BY THE 1ST RESPONDENT.
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE
PROSPECTUS FOR THE ACADEMIC YEAR 2020-21
FOR ADMISSION TO PLUS ONE COURSE.
Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF
PERFORMA FURNISHED BY THE 2ND RESPONDENT
WHICH WAS SIGNED AND SUBMITTED BY THE
PETITIONER.
Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF
VERIFICATION REPORT ISSUED BY THE 2ND
RESPONDENT.
Exhibit P6 TRUE COPY OF THE LETTER DATED 28/09/2021
SUBMITTED BY THE PRINCIPAL OF THE SCHOOL
BEFORE THE CO-ORDINATOR, ICT CELL.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21966/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE REGISTRATION CERTIFICATE
DATED 25.9.2019.
Exhibit P2 TRUE COPY OF THE GO
NO.GO(RT)NO.3667/2021/G.EDN. ISSUED BY
RESPONDENT NO.2 DATED 12.8.2021.
Exhibit P3 TRUE COPY OF THE CIRCULAR
NO.ICTCELL/1771/1/DGE/HSE/2021 DATED
24.9.2021.
Exhibit P4 TRUE COPY OF THE INTERIM ORDER IN WP(C)
NO.20016/2021 DATED 24.9.2021.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WP(C)
NO.21067/2021 DATED 4.10.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21823/2021
PETITIONER(S)EXHIBITS
Exhibit P1 COPY OF G.O.(RT) NO.3667/2021/G.EDN.DATED
12.08.2021 ISSUED BY THE 1ST RESPONDENT.
Exhibit P2 COPY OF INTERIM ORDER DATED 04.10.2021 IN
W.P(C)NO.20992/2021 OF THIS HON'BLE
COURT.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21825/2021
PETITIONER(S) EXHIBITS
Exhibit P1 COPY OF G.O.(RT) NO.3667/2021/G.EDN.DATED
12.08.2021 ISSUED BY THE 1ST RESPONDENT.
Exhibit P2 TRUE COPY OF THE CIRCULAR
NO.ICTCELL/1771/2/DGE/HSE/2021 DATED
2.9.2021 ISSUED BY 2ND RESPONDENT
Exhibit P3 TRUE COPY OF INTERIM ORDER DATED
24.09.2021 IN W.P(C)NO.20016/2021 OF THE
HON'BLE HIGH COURT OF KERALA
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21845/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE COPY OF THE G.O(RT)
NO.3667/2021/G.EDN. DATED 12.8.2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.9.2021
OF THE DIRECTOR.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.20016/2021 DATED 24.9.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21847/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE COPY OF THE G.O(RT)
NO.3667/2021/G.EDN. DATED 12.8.2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.9.2021
OF THE DIRECTOR.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.20016/2021 DATED 24.9.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21846/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE COPY OF THE G.O(RT)
NO.3667/2021/G.EDN. DATED 12.8.2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.9.2021
OF THE DIRECTOR.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.20016/2021 DATED 24.9.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21932/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE GO(RT)
NO.3667/2021/1/G.EDN DATED 12.08.2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR
NO.ICT.CELL/1771/1/DGE/HSE/2021 DATED
24.09.2021.
Exhibit P3 TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE 2ND
RESPONDENT DATED 28/09/2021.
Exhibit P4 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.20016/2021 DATED 24.09.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 21973/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE AMENDED BYLAW OF
PETITIONER SOCIETY.
Exhibit P2 TRUE COPY OF THE GO NO.GO(RT)
NO.3667/2021/G.EDN. ISSUED BY RESPONDENT
NO.2 DATED 12.8.2021.
Exhibit P3 TRUE COPY OF THE CIRCULAR
NO.ICTCELL/1771/1/DGE/HSE/2021 DATED
24.9.2021.
Exhibit P4 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.20016/2021 DATED 24.9.2021.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WPC
21067/2021 DATED 4.10.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 22116/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE G.O. (RT) NO.
3667/2021/G.EDN. DATED 12.8.2021 ISSUED BY
THE IST RESPONDENT.
Exhibit P2 TRUE COPY OF THE PROSPECTUS 2021-22 FOR
ADMISSION TO PLUS ONE COURSE ISSUED BY THE
2ND RESPONDENT.
Exhibit P3 TRUE COPY OF THE CIRCULAR NO. ICT
CELL/1771/1/DGE/HSE/2021 DATED 24.09.2021
ISSUED BY THE 2ND RESPONDENT.
Exhibit P4 TRUE COPY OF THE ORDER DATED 24/09/2021 IN
WPC NO.20016/2021 ISSUED BY THIS HONBLE
COURT.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 22000/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE GO(MS) NO 29/1991/G.EDN
DATED 27.2.1991
Exhibit P2 TRUE COPY OF THE GO(MS) NO 206/2005/G.EDN
DATED 1.7.2005
Exhibit P3 TRUE COPY OF THE GO(RT) NO 36/67/G.EDN
DATED 12.8.2021
Exhibit P4 TRUE COPY OF THE RELEVANT EXTRACT OF THE
PROSPECTUS 2021-22 SINGLE WINDOW SYSTEM
FOR ADMISSION TO PLUS ONE COURSES ISSUED
BY THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WPC NO
21094/2021 DATED 4.10.2021 PASSED BY THE
HON'BLE HIGH COURT
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 22023/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE GOVERNMENT ORDER VIDE
G.O.(RT)NO.3667/2021/G.EDN.DATED
12.8.2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE/HS/2021 DATED 24.9.2021
OF THE 2ND RESPONDENT.
Exhibit P3 TRUE COPY OF THE ORDER DATED 5.10.2021 IN
W.P.(C)NO.21179/2021 OF THIS HON'BLE
COURT.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 22286/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT EXTRACT OF THE
PROSPECTUS 2021-22 FOR ADMISSION TO PLUS
ONE COURSE, ISSUED BY THE 2ND RESPONDENT
Exhibit P2 TRUE COPY OF THE GO (RT)
NO.3667/2021/G.EDN DATED 12.08.2021
Exhibit P3 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/1/DGE-HSE/2021 DATED 24.09.2021
OF THE 2ND RESPONDENT
Exhibit P4 TRUE COPY OF THE APPROVED BYELAWS OF THE
EDUCATIONAL AGENCY
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED
04.10.2021 IN WPC NO.21067/2021-G OF THIS
HON'BLE COURT
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 22214/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF G.O(MS)NO.206/2005/G.EDN.
DATED 01.07.2005 ISSUED BY THE 1ST
RESPONDENT
Exhibit P2 TRUE COPY OF PROSPECTUS FOR THE YEAR
2021-2022 FOR SINGLE WINDOW SYSTEM FOR
ADMISSION TO PLUS ONE COURSE.
Exhibit P3 TRUE COPY OF ORDER DATED 24.9.2021 IN
WP(C)NO.20076/2021 PASSED BY THIS HON'BLE
COURT.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 22465/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT EXTRACT OF THE
PROSPECTUS 2021-22 FOR ADMISSION TO PLUS
ONE COURSE, ISSUED BY THE 2ND RESPONDENT.
Exhibit P2 TRUE COPY OF THE G.O(RT) NO.
3667/2021/G.EDN. DATED 12.08.2021.
Exhibit P3 TRUE COPY OF THE CIRCULAR NO. ICT
CELL/1771/1/DGE-HSE/2021 DATED 24.09.2021
OF THE 2ND RESPONDENT.
Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED
04.10.2021 IN W.P.C NO. 21067/2021-G OF
THIS HON'BLE COURT.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 22477/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE REGISTRTION CERTIFICATE
DATED 29.06.1957
Exhibit P2 TRUE COPY OF THE G.O NO. GO(RT) NO.
3667/2021/G.EDN ISSUED BY RESPONDENT NO.2
DATED 12.08.2021.
Exhibit P3 TRUE COPY OF THE CIRCULAR NO.
ICTCELL/1771/1/DGE/HSE/2021 DTD.
24.09.2021.
Exhibit P4 TRUE COPY OF THE INTERIM ORDER IN W.P.C
NO.20016/2021 DATED 24.09.2021.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN W.P.C
21067/2021 DATED 4.10.2021.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 22820/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE COPY OF THE GO (RT)
NO.3667/2021/G.EDN DATED 12.08.2021 OF
THE GOVERNMENT.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.ICT
CELL/1771/DGE/HSE/2021 DATED 24.09.2021
OF THE DIRECTOR.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.21847/2021-E DATED 11.10.2021 OF THIS
HON'BLE COURT.
WP(C)No.21620 OF 2021 &
APPENDIX OF WP(C) 22444/2021
PETITIONER(S) EXHIBITS
Exhibit P1 TRUE COPY OF THE G.O(RT) NO.
3667/2021/G.EDN. DATED 12.08.2021.
Exhibit P2 TRUE COPY OF THE CIRCULAR NO. ICT
CELL/1771/1/DGE-HSE/2021 DATED 24.09.2021
OF THE DIRECTOR
Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN W.P.C
NO. 20016/2021 DATED 24.09.2021
