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K.S.Shyja vs Jeevan Babu
2021 Latest Caselaw 24006 Ker

Citation : 2021 Latest Caselaw 24006 Ker
Judgement Date : 14 December, 2021

Kerala High Court
K.S.Shyja vs Jeevan Babu on 14 December, 2021
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
                  THE HONOURABLE MRS. JUSTICE MARY JOSEPH
       Tuesday, the 14th day of December 2021 / 23rd Agrahayana, 1943
            CONTEMPT CASE(C) NO. 428 OF 2021(S) IN WA 2228/2018
PETITIONER/1ST RESPONDENT IN WA:

     K.S. SHYJA, PART TIME SWEEPER,
     SAHODARAN MEMORIAL HIGHER SECONDARY SCHOOL,
     CHERAI.

    BY ADVS. M/S.M.SHAJU PURUSHOTHAMAN, K.S.RAJESH.

RESPONDENT/2ND RESPONDENT IN WP:


  1. JEEVAN BABU. K., S/O.P. KUTTAPPAN, WORKING AS THE DIRECTOR, HIGHER
     SECONDARY EDUCATION, THIRUVANANTHAPURAM.
  2. A. SHAJAHAN, S/O. ABDUL RAZAK, SECRETARY, DEPARTMENT OF EDUCATION,
     SECRETARIAT, THIRUVANANTHAPURAM.

     This Contempt of court case (civil) having come up for orders on
14.12.2021, the court on the same day passed the following:

                                                      P.T.O.
                    A.MUHAMED MUSTAQUE & MARY JOSEPH, JJ.
             ----------------------------------------------------
                      Cont.Case (C) Nos.806 & 1266 of 2020
                               & 428 & 623 of 2021
             ----------------------------------------------------
                    Dated this the 14th day of December, 2021


                                      ORDER

A.Muhamed Mustaque, J This Court in Cont. Case Nos.806/2020, 1266/2020 and

428/2021, as early as on 24/3/2021 directed the respondents to

appear in person and posted the matter to 18/5/2021. The

respondents have not yet complied with the directions in the

judgment. Though the respondents ought to have been present,

taking note of the fact that there was no posting since 18/5/2021, we

direct the respondents to appear in person on the next posting date.

It is made clear that if the directions are complied by the next posting

date, the respondents need not appear.

Post on 21/1/2022 at 3 P.M.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

MARY JOSEPH, JUDGE ms 14-12-2021 /True Copy/ Assistant Registrar

 
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