Sreejith vs Station House Officer
2021 Latest Caselaw 23977 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                       &
              THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
     MONDAY, THE 13TH DAY OF DECEMBER 2021/22ND AGRAHAYANA, 1943
                      WP(CRL.) NO. 428 OF 2021
PETITIONER:

             SREEJITH,
             AGED 24 YEARS
             S/O. SIVADASAN, NIRAPARAMBIL HOUSE, MANGALAMKUNNU,
             PARUTHOOR P.O., PALAKKAD DISTRICT-679305.
             BY ADVS.
             K.S.ARUN KUMAR
             JOY K.V.
             RAJEE P MATHEWS
             BINDU MOHAN
             AMRUTHA P S
             SRUTHY UNNIKRISHNAN
             VIJAY SANKAR V.H.


RESPONDENTS:

       1     STATION HOUSE OFFICER,
             KUNNAMKULAM POLICE STATION, PIN-680503.
       2     JAYAN,
             AGED 48 YEARS
             PERUMTHURUTHY HOUSE, PERUMTHURUTHY P.O.,
             PERUMTHURUTHY, THRISSUR DISTRICT-680542.
             BY ADVS.
             DIRECTOR GENERAL OF PROSECUTION
             SHRI.P.NARAYANAN, ADDL.PUBLIC PROSECUTOR


             SRI.T.K.SHAJAHAN SENIOR GP

       THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION
ON    13.12.2021,   THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(Crl)No.428/2021               - 2 -




            K.Vinod Chandran & C. Jayachandran JJ
                 -----------------------------------
                      WP(Crl)No.428 of 2021
                 ------------------------------------
            Dated, this the 13th day of December, 2021

                             JUDGMENT

The learned counsel for the petitioner submits that the

detenue has come along with the petitioner and he is not pressing

the matter. Hence the writ petition is dismissed as not pressed.

Sd/-

K.Vinod Chandran Judge

sd/-

C.Jayachandran, Judge lgk

APPENDIX OF WP(CRL.) 428/2021

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PHOTOGRAPH OF THE DETENU WITH PETITIONER DATED NIL. Exhibit P2 TRUE COPY OF THE COMPLAINT PREFERRED BY THE PETITIONER BEFORE THE SHO, KUNNAMKULAM DATED 25/11/2021.

Exhibit P3 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT OF PETITION BY KUNNAMKULAM POLICE, DATED 25/11/2021.