John M.C vs Kuriachan M.C
2021 Latest Caselaw 23904 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR.JUSTICE V.G.ARUN
   SATURDAY, THE 4TH DAY OF DECEMBER 2021 / 13TH AGRAHAYANA, 1943
                          OP(C) NO. 1377 OF 2021
   AGAINST THE ORDER/JUDGMENT IN OS 283/2018 OF MUNSIFF MAGISTRATE
                             COURT,THODUPUZHA
PETITIONER/S/PLAINTIFF:

           JOHN M.C.
           AGED 72 YEARS, S/O CHACKO,
           MUTTATHUSSERY KALAPPURAYIL HOUSE, PERIYAMPRA,
           MANAKKAD, THODUPUZHA,
           IDUKKI DISTRICT, PIN-686019.
           BY ADV K.K.AKHIL


RESPONDENT/S/DEFENDANTS:

     1     KURIACHAN M.C.
           AGED 74 YEARS, S/O CHACKO,
           MUTTATHUSSERY KALAPPURAYIL HOUSE, PERIAMPRA,
           PUTHUPPARIYARAM P.O, MANAKKAD VILLAGE,
           THODUPUZHA-686019.
     2     JAISE M CHACKO.
           AGED 60 YEARS, S/O CHACKO,
           MUTTATHUSSERY KALAPPURAYIL,
           PERINJE P.O, KURLOTTU, HASANGAD,
           BELTHANGADY, SS KARNATAKA-574227.
     3     MARTHA M CHACKO.
           D/O CHACKO,
           AGED 85 YEARS, MUTTATHUSSERY KALAPPURAYIL,
           PERIAMPRA, MANAKKAD VILLAGE, THODUPUZHA-686019.
     4     SALLY M.C.
           AGED 62 YEARS, W/O GEORGEKUTTY V.K,
           KOLLINAL VADAKKEVEETTIL, MEMUGHAM, PIRAVOM, ERNAKULAM-
           682308.
     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 04.12.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1377 OF 2021
                               2

                    JUDGMENT

Dated this the 4th day of December, 2021

A memo has been filed stating that the original petition

is not pressed. Accordingly, the original petition is dismissed

as not pressed.

Sd/-

V.G.ARUN JUDGE RK