Mohanan P.N vs The State Of Kerala
2021 Latest Caselaw 23896 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
SATURDAY, THE 4TH DAY OF DECEMBER 2021/13TH AGRAHAYANA, 1943
                      WP(C) NO. 8666 OF 2020


PETITIONER:

         MOHANAN P.N.,
         VADUVANAKALATHIL HOUSE,
         VADUVANCHAL P.O., KALPETTA,
         WAYANAD DISTRICT, PIN-673 581.

         BY ADVS.
         S.K.BALACHANDRAN
         SMT.N.D.DEEPA
         SRI.K.M.BIJU
         SRI.T.P.GEORGE
         SMT.REMANI KUTTY P.S.


RESPONDENTS:

    1    THE STATE OF KERALA,
         REP. BY THE CHIEF SECRETARY,
         GOVT. SECRETARIAT,
         THIRUVANANTHAPURAM-685 005.

    2    THE DISTRICT COLLECTOR,
         KALPETTA,
         WAYANAD DISTRICT, PIN-673 122.

    3    THE DEPUTY TAHASILDAR,
         SULTHANBATHERY TALUK,
         SULTHAN BATHERY,
         WAYANAD DISTRICT, PIN-673 592.

    4    THE VILLAGE OFFICER,
         THOMMATUCHAL VILLAGE,
         SULTHAN BATHERY,
         WAYANAD DISTRICT, PIN-673 581.

    5    THE BRANCH MANAGER,
         STATE BANK OF INDIA,
         VADUVANCHAL BRANCH,
         VADUVANCHAL,
         WAYANAD DISTRICT, PIN-673 581.
 WP(C)No.8666/2020

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    6     REGIONAL MANAGER,
          STATE BANK OF INDIA,
          REGION-3, ERANCHIPALAM,
          KOZHIKKODE DISTRICT, PIN-673 006.

          BY ADVS.
          SMT.PRINCY XAVIER SR.G.P.
          SRI.JITHESH MENON, SC FOR SBI

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C)No.8666/2020

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                              JUDGMENT

Dated this the 4th day of December, 2021

In view of the 'Not Press Memo' filed by the learned

counsel for the petitioner, the writ petition is dismissed as

not pressed.

Sd/-

N. NAGARESH JUDGE ncd/06.12.2021