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Merina J. Kattoor vs State Of Kerala
2021 Latest Caselaw 17791 Ker

Citation : 2021 Latest Caselaw 17791 Ker
Judgement Date : 27 August, 2021

Kerala High Court
Merina J. Kattoor vs State Of Kerala on 27 August, 2021
WP(C) No.4758/2021                                 1/1


                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                     Friday, the 27th day of August 2021 / 5th Bhadra, 1943
                          IA.NO.1/2021 IN W.P.(C) NO. 4758 OF 2021(T)

   APPLICANTS/RESPONDENTS 1 TO 4 IN WP(C):


      1. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
         EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM PIN
         695 001
      2. THE DIRECTOR OF GENERAL EDUCATION, GENERAL EDUCATION DEPARTMENT,
         GOVERNMENT OF KERALA, JAGATHY, THIRUVANANTHAPURAM PIN 695 005
      3. DEPUTY DIRECTOR OF EDUCATION, IDUKKI PIN 685 603
      4. 603DISTRICT EDUCATIONAL OFFICER, THODUPUZHA, PIN 685 584

   RESPONDENT/PETITIONER & 5TH RESPONDENT IN WP(C):

      1. MERINA J. KATTOOR AGED 48 YEARS W/O. THANKACHAN MATHEW, NOW WORKING
         AS HST (MATHS)      ST. SEBASTIANS H.S, PURAPPUZHA, IDUKKI DISTRICT
      2. CORPORATE MANAGER, CORPORATE EDUCATIONAL AGENCY, DIOCESE OF
         KOTHAMANGALAM, PIN 686 691

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit stipulated in the Judgment in W.P.(C)No.4758/2021 dated 24.02.2021
   by a further period of 3 months from 17.06.2021.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this court's judgment dated
   24.02.2021 and upon hearing the arguments of GOVERNMENT PLEADER for
   Petitioner in IA/ Respondents R1 to R4 in W.P(C) and of Sri.PAULSON
   THOMAS, Advocate for R1 in IA/Petitioner in WP(C), the court passed the
   following:
                                           O R D E R

Heard. Allowed.

Time granted as sought for.

27.08.2021

Sd/-

ANU SIVARAMAN, JUDGE

27-08-2021 /True Copy/ Assistant Registrar

 
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