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V.V.Prasad Kumar vs P.V.Pramod Kumar
2021 Latest Caselaw 17754 Ker

Citation : 2021 Latest Caselaw 17754 Ker
Judgement Date : 27 August, 2021

Kerala High Court
V.V.Prasad Kumar vs P.V.Pramod Kumar on 27 August, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
                        WP(C) NO. 11811 OF 2021
PETITIONER:

            V.V.PRASAD KUMAR
            AGED 48 YEARS
            S/O.KUNHAMBU NAMBIAR, PUTHIYA VEETTIL, KALLIYAD,
            KANNUR-670593.

            BY ADV C.K.SREEJITH


RESPONDENTS:

    1       P.V.PRAMOD KUMAR
            AGED 50 YEARS
            S/O.KUNHAMBU NAMBIAR, PUTHIYA VEETTIL,
            KALLIAD, KANNUR-670593.

    2       M.V.MURALEEDHARAN,
            AGED 53 YEARS
            MAILAPRAVAN VEETTIL, KALLIYAD, KANNUR-670593.

    3       THE VILLAGE OFFICER
            KALLIYAD, IRITTY TALUK, KANNUR-670593.

    4       THE DISTRICT COLLECTOR,
            KANNUR DISTRICT, CIVIL STATION, KANNUR-670002.

    5       THE GEOLOGIST
            DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
            CIVIL STATION, KANNUR-670002.

            SRI.P.S.APPU, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11811 OF 2021

                                       2




                                JUDGMENT

The learned counsel for the petitioner submits that this writ

petition is not pressed.

The said submission is recorded. Accordingly, this writ petition

is dismissed as not pressed, recording the memo submitted.

Sd/-

ANU SIVARAMAN JUDGE np

 
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