George.N.U vs [email protected]
2021 Latest Caselaw 17742 Ker

RSA No.759/2019                               1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
              Friday, the 27th day of August 2021 / 5th Bhadra, 1943
                       IA.NO.1/2019 IN RSA NO. 759 OF 2019
                      AS 25/2014 OF SUB COURT, MUVATTUPUZHA
                     OS 84/2011 OF MUNSIFF COURT,MUVATTUPUZHA
   PETITIONERS/APPELLANTS/RESPONDENTS/DEFENDANTS:

          1.GEORGE N.U., AGED 61 YEARS, S/O. UTHUPPU, RESIDING AT
          ERANDOTTATHIL(PATHOTTATHIL), MEKKADAMPU KARA, VALAKOM VILLAGE,
          MUVATTUPUZHA TALUK
          And others

   RESPONDENTS/RESPONDENTS/APPELLANTS/PLAINTIFFS:

          1.MATHEW @ MATHUKUTTY, AGED 64 YEARS, S/O. IYPE, RESIDING AT
          CHIRAKKARAMATTATHIL HOUSE, MEKKADAMPU KARA, VALAKOM VILLAGE,
          MUVATTUPUZHA TALUK.
          And others

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the passing of
   the final decree and judgment in AS.No.25/2014 of Sub Court, Muvattupuzha
   pending disposal of the above appeal.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 22.02.2021 and upon hearing the arguments of SRI.GEORGIE
   SIMON, SRI.BASIL CHANDY VAVACHAN, Advocates for the petitioners and of
   SRI.ALIAS M.CHERIAN, SRI.K.M.RAPHY, SMT.ANJALY ELIAS, SRI.BRISTO S
   PARIYARAM, Advocates for the respondents, the court passed the following:
                                      ORDER

Interim order stands extended by four weeks.

Sd/- N.ANIL KUMAR JUDGE

27-08-2021 /True Copy/ Assistant Registrar