Sundar R.K vs Union Of India
2021 Latest Caselaw 17735 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
   FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
                   WP(C) NO. 10738 OF 2021


PETITIONER/S:

          SUNDAR R.K.,
          AGED 48 YEARS,
          S/O. K.RAMAKRISHNAN, GNRA 28, T.C.1/2471,
          SEETHAMANDIRAM, NORTH STREET, KAZHAKUTTOM P.O.,
          TRIVANDRUM-695 582.
          BY ADV T.KABIL CHANDRAN


RESPONDENT/S:

    1     UNION OF INDIA
          REPRESENTED BY SECRETARY, MINISTRY OF ROAD
          TRANSPORT & HIGHWAYS, GOVERNEMNT OF INDIA, CENTRAL
          DELHI P.O., NEW DELHI-110 001.
    2     PROJECT DIRECTOR,
          NATIONAL HIGHWAYS AUTHORITY OF INDIA (HEAD
          OFFICE), DWARAKA SECTOR 10, SOUTH WEST DELHI P.O.,
          NEW DELHI-110075.
    3     DIRECTOR GENERAL (ROAD DEVELOPMENT) AND SPECIAL
          SECRETARY
          MINISTRY OF ROAD TRANSPORT AND HIGHWAYS,
          TRANSPORT BHAVAN, PARLIAMENT STREET,
          CENTRAL DELHI P.O., NEW DELHI-110 001.
 WP(C) NO. 10738 OF 2021            2



    4          CHAIRMAN,
               NHAI, G-5&6, SECTOR-10, DWARAKA, SOUTH WEST
               DELHI P.O., NEW DELHI-110075.
    5          PROJECT DIRECTOR
               PROJECT IMPLEMENTATION UNIT-COCHIN, NATIONAL
               HIGHWAYS AUTHORITY OF INDIA VII/511-B,
               NEYTHELI - MAVELIPURAM ROAD,
               KAKKANAD P.O., ERNAKULAM-682 030.
    6          THE CHIEF ENGINEER,
               NHAI, TC-86/1036-1, SNNRA-9, PETTAH P.O.,
               TRIVANDRUM-695 024.
    7          THE CHIEF ENGINEER,
               PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE COMPLEX,
               TRIVANDRUM-695 033.
    8          STATE OF KERALA
               REPRESENTED BY ITS SECRETARY, PUBLIC WORKS
               DEPARTMENT, SECRETARIAT, TRIVANDRUM-695 001.
    9          ENVIRONMENTAL ENGINEER,
               KERALA STATE POLLUTION CONTROL BOARD,
               T.C.12/96, PLAMOODU JUNCTION,
               PATTOM P.O., TRIVANDRUM-695 004.
               BY SRI.P.VIJAYAKUMAR, ASG OF INDIA
               SRI.MATHEWS K. PHILIP, STANDING COUNSEL
               SRI.P.NAVEEN, STANDING COUNSEL
               BY ADV.SRI.E.C.KURIAKOSE

        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   27.08.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 10738 OF 2021           3




                   W.P.(C)No.10738 of 2021
             -----------------------------------------------

                           JUDGMENT

Without prejudice to the right of the petitioner to

institute appropriate proceedings before the appropriate forum

for redressal of the grievance voiced in the writ petition, the

writ petition is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE rkj

APPENDIX OF WP(C) 10738/2021

PETITIONER EXHIBITS EXHIBIT P1 THE TRUE COPY OF THE REGISTERED RELEASE DEED BEARING NO.571/2009 OF KAZHAKOOTAM S.R.O.

EXHIBIT P2 THE TRUE COPY OF THE LAND TAX RECEIPT DATED 25.5.2018.

EXHIBIT P3 THE TRUE COPY OF THE BUILDING PERMIT NO.BP 77/2020 DATED 24.2.2020. EXHIBIT P4 THE TRUE COPY OF THE BUILDING COMPLETION CERTIFICATE DATED 14.10.2020.

EXHIBIT P5 THE TRUE COPY OF THE OCCUPANCY CERTIFICATE.

EXHIBIT P6 THE TRUE COPY OF THE EVICTION MAHAZAR DATED 22.2.2020.

EXHIBIT P7 THE TRUE COPY OF THE COMPLAINT DATED 26.3.2021 PREFERRED TO THE NHAI. EXHIBIT P8 THE TRUE COPY OF THE LETTER DATED 2.3.2021 ISSUED BY THE ENVIRONMENTAL ENGINEER.