Abdul Jaleel K vs The Additional District ...
2021 Latest Caselaw 17729 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
                       WP(C) NO. 16156 OF 2021
PETITIONERS:

    1          ABDUL JALEEL K.
               AGED 44 YEARS
               S/O.MUHAMMED, KUNNATHODI HOUSE, VAVOOR,
               CHEEKKODE, MALAPPURAM DISTRICT.

    2          ABDULLA P.,
               AGED 65 YEARS
               S/O.ABOOBAKER, PATTAKKAL HOUSE, VAVOOR,
               CHEEKKODE, MALAPPURAM DISTRICT.

               BY ADV BABU S. NAIR



RESPONDENTS:

   1        THE ADDITIONAL DISTRICT MAGISTRATE
            COLLECTORATE, MALAPPURAM, MALAPPURAM DISTRICT,
            PIN-676505.

   2        THE EXECUTIVE ENGINEER
            OFFICE OF THE EXECUTIVE ENGINEER, PUBLIC WORKS
            DEPARTMENT (ROADS) DIVISION, KACHERIPADI,
            MANJERI, MALAPPURAM DISTRICT, PIN-676517.

            BY ADV M.G.K.NAMBIAR, SC


        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION       ON   27.08.2021,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 16156 OF 2021

                                  2




                  W.P.(C) No.16156 of 2021
            -----------------------------------------------

                            JUDGMENT

The issues raised in this writ petition are covered

in favour of the petitioners by the decision of this Court in

W.P.(C) No.9881 of 2020 and connected matters.

In the circumstances, the writ petition is disposed

of in tune with the orders/directions in W.P.(C) No.9881 of

2020 and connected cases.

Sd/-

P.B.SURESH KUMAR JUDGE Mn WP(C) NO. 16156 OF 2021

APPENDIX OF WP(C) 16156/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LETTER OF INTENT ISSUED TO THE PETITIONERS BY THE NAYARA ENERGY LIMITED DATED 28.04.2021.

Exhibit P2 TRUE COPY OF THE NOC ISSUED BY THE DISTRICT SUPPLY OFFICER, MALAPPURAM DATED 03.08.2021.

Exhibit P3 TRUE COPY OF THE NOC ISSUED BY THE REGIONAL FIRE OFFICER, PALAKKAD DATED 17.06.2021.

Exhibit P4 TRUE COPY OF THE COMMUNICATION ISSUED BY THE TAHSILDAR, KONDOTTY DATED 26.07.2021 WITHOUT REPORT.