Citation : 2021 Latest Caselaw 17713 Ker
Judgement Date : 27 August, 2021
Con.Case(C) No.299/2021 1/4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Friday, the 27th day of August 2021 / 5th Bhadra, 1943
CONTEMPT CASE(C) NO. 299 OF 2021(S) IN WP(C) 15212/2019
PETITIONERS/PETITIONERS IN WPC:
1 URMILA GOPAN, AGED 19 YEARS, D/O GOPAKUMAR,
KAILAS BHAVAN, VYTILLA P.O., ERNAKULAM-682 019.
2 SAJIDH K.S., AGED 18 YEARS, PETITIONER NO.31 IN WPC
S/O.SUBAIR K.A., KANDATHIN KARAYIL HOUSE,
KARIMANOOR P.O., IDUKKI - 685 581.
3 ANANDAKRISHNAN. S, AGED 19 YEARS, PETITIONER NO.43 IN WPC
S/O SAJU BHARATHAN, EVOOR NORTH, CHEPPADU P.O.,
ALAPPUZHA-690 507.
4 JOSNAMOL, AGED 19 YEARS, PETITIONER NO.13 IN WPC
D/O JOSE PETER, KODUVELIPARAMBIL HOUSE, NEAR ASSISSI,
ALUVA P.O., ERNAKULAM-683 101.
5 ABHIJITH P.S., AGED 19 YEARS, PETITIONER NO.16 IN WPC
S/O SAJEEV P.K., PARACHALIL HOUSE, KOMBANAD P.O.,
ERNAKULAM-683 546.
6 ANSIL. H, AGED 19 YEARS, PETITIONER NO.17 IN WPC
S/O HANEEFA K.M., KODIYANTHATTU HOUSE,
MANNANCHERRY P.O., ALAPPUZHA-688 538.
7 SHALIMA JOY, AGED 19 YEARS, PETITIONER NO.22 IN WPC
D/O JOY THOMAS, CHAKKALACKAL HOUSE, HOUSE NO.8/1803,
CHULLICKAL, COCHIN-682 005.
8 AARYAN RAJ, AGED 19 YEARS, PETITIONER NO.25 IN WPC
S/O G.RAJENDRAN NAIR, CHAITHRAM HOUSE, MATHILAKAM,
CHERTHALA P.O., ALAPPUZHA-688 524.
9 LEOBA YEDHUKULAN, AGED 19 YEARS, PETITIONER NO.34 IN WPC
D/O K.V.YEDHUKULAN, KALLUVEETTIL, ANANDAPURAM,
KOMBARA, KOCHI-682 018.
P.T.O.
Con.Case(C) No.299/2021 2/4
10 BLESSEN BABU, AGED 20 YEARS, PETITIONER NO.38 IN WPC
S/O BABU DANIEL, DENSON COTTAGE, PULIYOOR P.O.,
CHENGANNUR, ALAPPUZHA-689 510.
11 SOORAJ SANIL, AGED 19 YEARS, PETITIONER NO.44 IN WPC
S/O SANIL KUMAR, VINAYAKA BHAVAN, NEELESWARAM P.O.,
KOTTARAKKARA-691 505.
12 MEREENA MARIAM JIBU, AGED 20 YEARS, PETITIONER NO.45 IN WPC
D/O JIBU JOSE, PADAYATHU PUTHAN VEEDU, PARACODE P.O.,
ADOOR, PATHANAMTHITTA.
13 VISHAL P.R, AGED 18 YEARS, PETITIONER NO.46 IN WPC
S/O A.R.RAJENDRAN NAIR, PAMPA HOUSE, MELPADAM P.O.,
MANNAR, ALAPPUZHA-689 627.
14 ANITH ANIL, AGED 19 YEARS, PETITIONER NO.47 IN WPC
S/O ANIL KUMAR, AISWARYA HOUSE, CHALANCHERRY ROAD,
THEVARA, COCHIN-682 013.
15 ANN MARY K.A, AGED 18 YEARS, PETITIONER NO.53 IN WPC
D/O. ANJILOSE MARTIN K.S, KALLUPURAKKAL HOUSE,
KOONAMMAVU P.O., ERNAKULAM- 683 518.
16 ANZAR RAHIM, AGED 20 YEARS, PETITIONER NO.57 IN WPC
S/O ABDUL RAHIM, KANDANKERIL HOUSE, MALAMEL BHAGOM,
ALAPPUZHA-690 572.
17 NISHIN K.K, AGED 22 YEARS, PETITIONER NO.59 IN WPC
S/O SADANANDAN K.K, KUZHIKKADAN KUNNETH, KANNADIPOYIL P.O.,
BALUSSERY, KOZHIKODE-673 612.
18 THOMAS KURIAKOSE, AGED 19 YEARS, PETITIONER NO.60 IN WPC
S/O T.T.KURIAKOSE, VALLAMKUZHIYIL HOUSE,
KOOTHATTUKULAM P.O., ERNAKULAM-686 662.
19 JAYASREE. P, AGED 18 YEARS, PETITIONER NO.61 IN WPC
D/O PANDI. P, CHITTATHUKATTIL HOUSE, EDAYAPPURAM,
ALUVA P.O., ERNAKULAM-683 101.
P.T.O.
Con.Case(C) No.299/2021 3/4
20 KARTHIK RETHEESH, AGED 20 YEARS, PETITIONER NO.58 IN WPC
S/O RETHEESH KUMAR, RETHEESH BHAVANAM, THRIKKUNNAPUZHA P.O.,
PATHIYANKARA, ALAPPUZHA-690 515.
21 MUSHTHAQ MOHAMMED, AGED 19 YEARS, PETITIONER NO.32 IN WPC
S/O MOHAMMED, NOORA MANZIL, VANDANAM P.O., ALAPPUZHA.
22 REJO THOMAS KADUKKARA, AGED 19 YEARS, PETITIONER NO.23 IN WPC
S/O THOMAS GEORGE, KADUKKARA HOUSE, VENMONY P.O.,
CHENGANNUR-689 507.
23 DON JOSEPH, AGED 25 YEARS, PETITIONER NO.40 IN WPC
S/O JOSEPH JOHN, KOIPURAM HOUSE, KURISUMOOD P.O.,
CHANGANACHERRY, KOTTAYAM DISTRICT.
24 AJAY KRISHNA, AGED 19 YEARS, PETITIONER NO.41 IN WPC
S/O MANOJ KUMAR, THADAHIL HOUSE, THULAPPALLY P.O.,
NARANAMTHODU, PATHANAMTHITTA-686 510.
25 SANJAI. S, AGED 19 YEARS, PETITIONER NO.4 IN WPC
S/O SURESH, SUBASH, KUNDATHIL HOUSE, MANNANCHERRY,
ALAPPUZHA-683 110.
26 MUHAMMED MUHSIN, AGED 20 YEARS, PETITIONER NO.27 IN WPC
S/O MUJEEB T.K, THOTTIPARAMBIL HOUSE, VENGALLUR P.O.,
THODUPUZHA, IDUKKI DIST.
27 ABHISHEK. M.R, AGED 19 YEARS, PETITIONER NO.30 IN WPC
S/O RAJESH M.R, MAYILENNAKUZHIL HOUSE, MULANTHURUTHY P.O.,
ERNAKULAM-682 314.
28 THANSEEM RASHEED, AGED 21 YEARS, PETITIONER NO.31 IN WPC
S/O RASHEED. U, CHEERAMATH HOUSE, KANNAMPALLY BHAGOM,
KAYAMKULAM P.O., ALAPPUZHA-690 502.
29 MOHAMMED SANJIND SIRAJ, AGED 20 YEARS, PETITIONER NO.36 IN WPC
S/O C.V.SIRAJ, RAHMAN COTTAGE, MUNDOK, MAHE, PIN-673 310.
BY ADVOCATE SMT.SHERLY THOMAS.
P.T.O.
Con.Case(C) No.299/2021 4/4
RESPONDENT/RESPONDENT NO.3:
MR.T.R. SHAMSUDHEEN, CHAIRMAN,
THE COCHIN INSTITUTE OF SCIENCE AND TECHNOLOGY,
ETTAPALLY, MANNATHOOR P.O., MUVATUPUZHA, ERNAKULAM-686 723,
PRESENT ADDRESS: MR.T.R.SHAMSUDEEN, AGED 30 YEARS,
S/O MR.K. RAHEEM, 1C7/24 F, THOPPILTHODI HOUSE, CHERUR DESOM,
VIYYUR VILLAGE, THRISSUR TALUK, CHERUR P.O., THIRSSUR-680 008.
ADV SMT.K.N.RAJANI FOR RESPONDENT.
This Contempt of court case (civil) having come up for orders on
27.08.2021, the court on the same day passed the following:
ORDER
The respondent will appear in person before this Court on
13/09/2021. I make it clear that if the directions in the judgment is
already complied with, the appearance is not necessary.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
27-08-2021 /True Copy/ Assistant Registrar
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