K.Raveendran vs The Joint Registrar Of ...
2021 Latest Caselaw 17675 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
         FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
                        WP(C) NO. 13534 OF 2021
PETITIONERS:

     1     K.RAVEENDRAN
           AGED 51 YEARS
           S/O. KESAVAN, (MEMBER NO. 1073), BLOCK NO. 128,
           VARIAVEETTIL, KALLAR P.O, IDUKKI.

     2     SHERLY GEORGE,
           W/O. GEORGE, (MEMBER NO. 1072) BLOCK NO. 388, PARAYIL
           HOUSE, THOOKKUPALAM, KALLAR PO, IDUKKI DISTRICT.

     3     AJITHA AYYAPPAN,
           (MEMBER NO. 1119), BLOCK NO. 117, KALLAR P.O, IDUKKI
           DISTRICT.

           BY ADVS.
           JOICE GEORGE
           LIJI.J.VADAKEDOM
           RAJEEV JYOTHISH GEORGE



RESPONDENTS:

     1     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES - DAIRY
           DEVELOPMENT
           (DEPUTY DIRECTOR -DIARY DEVELOPMENT DEPARTMENT OFFICE OF
           THE DEPUTY DIRECTOR OF DAIRY DEVELOPMENT, THODUPUZHA,
           IDUKKI 685 584.

     2     DAIRY DEVELOPMENT OFFICER-NEDUMKANDAM,
           OFFICE OF THE DAIRY DEVELOPMENT OFFICE, NEDUMKANDAM,
           IDUKKI-685 553

     3     THOOKKUPALAM DAIRY DEVELOPMENT CO-OPERATIVE SOCIETY LTD. ,
           NO. 61D,
           REPRESENTED BY ITS SECRETARY, OFFICE OF THE THOOKKUPALAM
           DIARY DEVELOPMENT CO-OPERATIVE SOCIETY, THOOKKUPALAM P.O,
           IDUKKI -685 552

     4     THOOKKUPALAM DAIRY DEVELOPMENT CO-OPERATIVE SOCIETY (WEST),
           REPRESENTED BY ITS SECRETARY, OFFICE OF THE THOOKKUPALAM
           DAIRY DEVELOPMENT CO-OPERATIVE SOCIETY (WEST), THOOKKUPALAM
           P.O, IDUKKI-685 552
 WP(C) NO. 13534 OF 2021                 -2-


     5      E.K. IBRAHIM,
            ELAPPUNKAL HOUSE, KALLAR P.O, THOOKKUPALAM, IDUKKI 685 552.


            BY SRI.BIMAL K. NATH, SR. GOVT. PLEADER

     THIS   WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
27.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                          SATHISH NINAN, J.
              = = = = = = = = = = = = = = = = = =
                   W. P. (C) No.13534 of 2021
              = = = = = = = = = = = = = = = = = =
            Dated this the 27th day of August, 2021

                         J U D G M E N T

Exts.P7 and P7(a) notices, proposing to disqualify

the petitioners from the Managing Committee of the third

respondent Society, were issued against the petitioners.

Pending the writ petition, the petitioners have

submitted their objections to the said notices. It would

be sufficient, if the objections are considered and

orders passed.

2. Accordingly without expressing anything on the

merits, the writ petition is disposed of directing the

first respondent to hear the petitioners and consider

their objections to Exts.P7 and P7(a) notices, and pass

appropriate orders within a period of one month from the

date of receipt of a copy of this judgment.

Sd/-

SATHISH NINAN JUDGE

kns/-

                          //True Copy//          P.S. to Judge
                       APPENDIX OF WP(C) 13534/2021

PETITIONER EXHIBITS

Exhibit P1              THE COPY OF THE BYE LAW OF THE 3RD RESPONDENT
                        SOCIETY.

Exhibit P2              THE COPY OF THE REQUEST DATED 29.6.2021

SUBMITTED BY PETITIONER NO.1 BEFORE THE 1ST RSPONDENT.

Exhibit P3 TRUE COPY OF THE REQUEST DATED 28.6.2021 SUBMITTED BY PETITIONERS NO.1 AND 2 BEFORE THE 4TH RESPONDENT.

Exhibit P4 THE COPY OF THE COMPLAINT DATED NIL SUBMITTED BY THE 5TH RESPONDENT BEFORE THE 2ND RESPONDENT.

Exhibit P5 TRUE COPY OF THE RELEVANT EXTRACT OF THE REPORT DATED 14.5.2021 (REFERRING TO THE ISSUE RELATED TO THE PETITIONERS HEREIN) SUBMITTED BY THE 2ND RESPONDENT BEFORE THE 1ST RESPONDENT.

Exhibit P6 THE COPY OF THE COMMUNICATION DATED 1.7.2021 ISSUED BY THE 4TH RESPONDENT -THOOKKUPALAM DAIRY DEVELOPMENT CO-OPERATIVE SOCIETY (WEST)TO THE PETITIONERS.

Exhibit P7 THE COPY OF THE CONSOLIDATED NOTICE NO.

C1474/2021 DATED 22.6.2021 ISSUED TO PETITIONER NOS. 1 AND 2 TOGETHER.

Exhibit P7(A) THE COPY OF THE CONSOLIDATED NOTICE NO.C1474/2021 DATED 22.6.2021 ISSUED TO THE 3RD PETITIONER.

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