Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Johnson @ John Peter vs Lilly @ Mary
2021 Latest Caselaw 17604 Ker

Citation : 2021 Latest Caselaw 17604 Ker
Judgement Date : 26 August, 2021

Kerala High Court
Johnson @ John Peter vs Lilly @ Mary on 26 August, 2021
RSA No.99/2020                                 1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
                 Thursday, the 26th day of August 2021 / 4th Bhadra, 1943
                            IA.NO.1/2020 IN RSA NO. 99 OF 2020

                 AS 137/2015 OF II ADDITIONAL DISTRICT COURT,ERNAKULAM.

                   OS.NO.551/2009 OF THE II ADDL.SUB COURT,ERNAKULAM.

   PETITIONER/APPELLANT (APPELLANT/DEFENDANT):

          JOHNSON @ JOHN PETER, AGED 56 YEARS, S/O. GEORGE, PAYYAPPILLY HOUSE,
          CHERANALLOOR VILLAGE, KANAYANNUR TALUK.

   RESPONDENTS/RESPONDENTS(RESPONDENTS/PLAINTIFFS):

      1. LILLY @ MARY,AGED 67 YEARS, W/O. GEORGE @ JOY M.M., MUZHANGANTHARA,
         CHERANALLOOR VILLAGE, KANAYANNUR TALUK- 683 544.
      2. GEORGE @ JOY M.M., AGED 70 YEARS, S/O. MIGRAYEL, MUZHANGANTHARA,
         CHERANALLOOR VILLAGE, KANAYANNUR TALUK- 683 544.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the judgment
   and decree dated 03.08.2019 in AS.No.137/2015,IInd Addl.District
   Court,Ernakulam confirming the judgment and decree dated 30.10.2014 in
   OS.No.551/2009, IInd Addl.Sub Court,Ernakulam, pending disposal of the
   above appeal.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 22.01.2021 and upon hearing the arguments of SRI.DINESH
   R.SHENOY, SRI.EBIN MATHEW, SRI.P.ROHIT PREMANANDAN SHENOY, Advocates for
   the petitioner and of SRI.A.BALAGOPALAN, SRI.A.RAJAGOPALAN,
   SRI.M.N.MANMADAN, SRI.IMTHIYAZ AHAMMED, SMT.P.SEENA, Advocates for the
   respondents, the court passed the following:
                                      ORDER

Interim order stands extended by three months.

Sd/-

N.ANIL KUMAR

JUDGE

26-08-2021 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter