Chithra K.S vs State Of Kerala
2021 Latest Caselaw 17570 Ker

WP(C) NO. 16491 OF 2021       1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
                    WP(C) NO. 16491 OF 2021


PETITIONER/S:

          CHITHRA K.S.,
          AGED 33 YEARS,
          W/O.SREE SANKARA SMRITHI, HARIMANDIRAM,
          PERUNGALLOR, AAYUR P.O., HIGH SCHOOL TEACHER IN
          MATHEMATICS, SREE VIDYADHIRAJA MEMORIAL MODEL HIGHER
          SECONDARY AND VOCATIONAL HIGHER SECONDARY SCHOOL,
          VENDAR P.O., KOTTARAKKARA P.O., KOLLAM-691 533
          BY ADVS.
          K.S.BHARATHAN
          ALPHIN ANTONY
          AADITHYAN S.MANNALI
          VISAKH ANTONY
          ABEL ANTONY
          CHRISTINE MATHEW
          RANCE R.K


RESPONDENTS:

    1     STATE OF KERALA,
          REP BY PRINCIPAL SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION (B) DEPARTMENT,
          GOVT SECRETARIAT ANNEX-II, THIRUVANANTHAPURAM,
          PIN-695 001

    2     THE DIRECTOR OF GENERAL OF EDUCATION,
          THYCAUD, JAGATHY, THIRUVANANTHAPURAM,
          PIN-695 014

    3     THE DEPUTY DIRECTOR OF EDUCATION,
          KOLLAM, KOLLAM-ELAMPALLOOR ROAD,
          THEVALLY, KOLLAM,PIN-691 009

    4     THE DISTRICT EDUCATIONAL OFFICER,
          KOTTARAKKARA, NEAR POLICE STATION,
          KOTTARAKKARA,PIN-691 506.
 WP(C) NO. 16491 OF 2021          2



     5       THE MANAGER,
             SREE VIDYADHIRAJA MEMORIAL MODEL HIGHER SECONDARY
             AND VOCATIONAL HIGHER SECONDARY SCHOOL, VENDAR P.O.,
             KOTTARAKKARA P.O., KOLLAM-691 533.

     6       SHRI.SUBASH BABU.S.
             HST IN ENGLISH ON RETRENCHMENT FROM SVMM HSS AND
             VHSS, VENDAR, KOTTARAKKARA, KOLLAM AND UNDER ORCERS
             OF DEPLOYMENT ON PROTECTION AND POSTING AS CRC
             COORDINATOR IN BLOCK RESOURCE CENTRE,
             SASTHAMCOTTA, PIN-691 521



             SRI. BIJOY CHANDRAN, SR. GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   26.08.2021,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 16491 OF 2021               3



                                   JUDGMENT

When this matter was taken up, Sri. Christine Mathew, the learned

counsel appearing for the petitioner submitted that approval has been granted

and therefore the writ petition has become infructuous.

This writ petition is closed as infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 16491/2021

PETITIONER(S) EXHIBITS :

Exhibit P1 TRUE COPY OF THE APPOINTMENT APPROVAL APPLICATION FORM BEARING ID NO.155565.

Exhibit P2 TRUE COPY OF STAFF FIXATION PROCEEDINGS ORDER DATED 30.07.2019 ISSUED BY THE 4TH RESPONDENT.

Exhibit P3 TRUE COPY OF THE GO(RT) 3287/2021G.EDN DATED 6TH JULY 2021.

RESPONDENT(S) EXHIBITS : NIL