P.Sindhu vs The State Of Kerala
2021 Latest Caselaw 17543 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
                         WP(C) NO. 5294 OF 2013
PETITIONER/S:

          P.SINDHU
          AGED 38 YEARS
          H.S.A.(SS), ANANGANADI HIGH SCHOOL, P.O.PANAMANNA,
          PALAKKAD DISTRICT, PIN-679 501, PRESENTLY WORKING AS
          C.R.C.C BLOCK RESOURCE CENTRE (B.R.C), PATTAMBI.

          BY ADVS.
          SRI.M.V.BOSE
          SMT.NISHA BOSE
          SRI.VINOD MADHAVAN



RESPONDENT/S:

    1     THE STATE OF KERALA
          REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION
          DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
          695 001.

    2     THE DIRECTOR OF PUBLIC INSTRUCTION
          OFFICE OF THE DIRECTOR OF PUBLIC INSTRUCTION,
          THIRUVANANTHAPURAM 695 001.

    3     THE DEPUTY DIRECTOR OF EDUCATION
          OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION, PALAKKAD 678
          001.

    4     THE DISTRICT EDUCATIONAL OFFICER
          OFFICE OF THE DISTRICT EDUCATIONAL OFFICER, OTTAPALAM
          679 101

    5     THE MANAGER
          ANANGANADI HIGH SCHOOL,P.O.PANAMANNA, PALAKKAD DISTRICT,
          PIN-679 501.

    6     THE HEADMASTER
          ANANGANADI HIGH SCHOOL,P.O.PANAMANNA, PALAKKAD DISTRICT,
          PIN-679 501.

    7     SALINA
          H.S.A. ENGLISH, ANANGANADI HIGH SCHOOL,P.O.PANAMANNA,
 WP(C) NO. 5294 OF 2013

                                       2

           PALAKKAD DISTRICT, PIN-679 501.

     8     V.P.SUNANDA
           H.S.A, ANANGANADI HIGH SCHOOL,P.O.PANAMANNA,
           PALAKKAD DISTRICT, PIN-679 501.

           BY ADVS.
           GOVERNMENT PLEADER
           K.JAJU BABU (SR.)
           M.U.VIJAYALAKSHMI



OTHER PRESENT:

           SRI JUSTIN -SR GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   26.08.2021,    THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 5294 OF 2013

                                      3




                               JUDGMENT

The learned Counsel for the writ

petition submits that, the subject matter of the

writ petition has become infructuous. However,

the learned counsel seeks permission to approach

this Court again, in case, there is any

subsisting grievance in the matter. This writ

petition is closed with the said liberty.

Sd/-

MURALI PURUSHOTHAMAN JUDGE AJM WP(C) NO. 5294 OF 2013

APPENDIX OF WP(C) 5294/2013

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER, DATED 17-01-

2006.

Exhibit P2 TRUE COPY OF APPOINTMENT ORDER, DATED 17-11-2008

Exhibit P3 TRUE COPY OF ORDER DATED 23-01-2009 ISSUED BY DEO IN G.O(P) NO. 104/08/G.EDN

Exhibit P4 TRUE COPY OF APPOINTMENT ORDER DATED 01-06-2009

Exhibit P5 TRUE COPY OF ORDER DATED 12-08-2009 PASSED BY THE 4TH RESPONDENT

Exhibit P6 TRUE COPY OF APPOINTMENT ORDER DATED 03-10-2009

Exhibit P7 TRUE COPY OF COMMUNICATION ISSUED BY THE 6TH RESPONDENT

Exhibit P8 TRUE COPY OF APPOINTMENT ORDER DATED 01-06-2010

Exhibit P9 TRUE COPY OF JOINING REPORT DATED 01-

06-2010

Exhibit P10 TRUE COPY OF APPOINTMENT ORDER DATED 04-10-2010 ISSUED BY 5TH RESPONDENT.

Exhibit P11 TRUE COPY OF APPOINTMENT ORDER DATED 04-10-2010 ISSUED BY THE 5TH RESPONDENT

Exhibit P12 TRUE COPY OF ORDER DATED 16-05-2011 PASSED BY THE 4TH RESPONDENT.

Exhibit P13 TRUE COPY OF THE APPOINTMENT ORDER DATED 01-06-2011 WP(C) NO. 5294 OF 2013

Exhibit P14 TRUE COPY OF JOINING REPORT DATED 01-

06-2011

Exhibit P15 TRUE COPY OF ORDER DATED 07-12-2009 ISSUED BY THE 4TH RESPONDENT

Exhibit P16 TRUE COPY OF ORDER DATED 12-08-2010 OF THE 4TH RESPONDENT

Exhibit P17 TRUE COPY OF ORDER DATED 02-02-2011 ISSUED BY THE 4TH RESPONDENT

Exhibit P18 TRUE COPY OF THE FINAL SENIORITY LIST W.E.F 01-01-2010

Exhibit P19 TRUE COPY OF THE STAFF LIST AS ON 01-

06-2011

Exhibit P20 TRUE COPY OF REPRESENTATION DATED 11-

10-2010

Exhibit P21 TRUE COPY OF LETTER DATED 28-01-2012

Exhibit P22 TRUE COPY OF REPRESENTATION DATED 14-

02-2012

Exhibit P23 TRUE COPY OF G.O DATED 01-10-2011

Exhibit P24 TRUE COPY OF APPOINTMENT ORDER DATED 01-06-2011

Exhibit P25 TRUE COPY OF ORDER DATED 01-06-2011 ISSUED BY THE MANAGER

Exhibit P26 TRUE COPY OF THE COMMUNICATION DATED 08-08-2012

Exhibit P27 TRUE COPY OF ORDER DATED 24-09-2012

Exhibit P28 TRUE COPY OF REPRESENTATION DATED 18-

08-2012

Exhibit P29 TRUE COPY OF ORDER DATED 01-10-2009

Exhibit P30 TRUE COPY OF APPLICATION DATED 11-12- WP(C) NO. 5294 OF 2013

2012 PREFERRED BY THE PETITIONER.

Exhibit P31 TRUE COPY OF INFORMATION, DATED 27-

12-2012 RECEIVED BY THE PETITIONER UNDER RTI ACT

Exhibit P32 TRUE COPY OF LETTER DATED 25-01-2013 PREFERRED BY THE PETITIONER BEFORE THE 4TH RESPONDENT.

          AJM                   //TRUE COPY//