Kerala High Court
Sunil Kumar S vs Bharat Sanchar Nigam Limited on 26 August, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
&
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
Thursday, the 26th day of August 2021 / 4th Bhadra, 1943
OP (CAT) NO. 42 OF 2021
(AGAINST THE COMMON ORDER DATED 13.07.2021 IN PT 92/2021 IN O.A 87/19 OF THE
CENTRAL ADMINISTRATIVE TRIBUNAL ERNAKULAM BENCH)
PETITIONER/APPLICANT IN O.A:
1. SUNIL KUMAR S.,S/O N. SUDHAN, AGED 40 YEARS , SDE (NQM), HRMS, NO
200202635, OFFICE OF THE DIVISIONAL ENGINEER, BSS, MICROWAVE
STATION, BSNL, ALAPPUZHA, RESIDING AT MANAPARAMBIL HOUSE,
AYKYABHARATHAM, SOUTH ARYAD, ALAPPUZHA PIN 688006
2. ANSAL MOHAMMED C.H.,S/O C.H.MOHAMMED, AGED 38 YEARS ,WORKING AS SUB
DIVISIONAL ENGINEER, TELEPHONE EXCHANGE, CHANGANACHERRY, KOTTAYAM
686101, RESIDING AT THANEEM HOUSE, COCHAVALAPPEL, THRICKODITHANAM
P.O, CHANGANACHERRY, KOTTAYAM 686105
3. SAHEER .S ,S/O SAINULABDEEL.,AGED 45 YEARS , WORKING AS SUB
DIVISIONAL ENGINEER, MOBILE SERVICES, THIRUVANANTHAPURAM 695040,
RESIDING AT FARHAN TC 48/955/7, OPP MILMA, AMBALATHARA,
THIRUVANANTHAPURAM- 695026
4. ANIL KANI , S/O RAMAN KANI, AGED 42 YEARS, SDE(CP), HRMS
NO.200205477, OFFICE OF THE GMTD, BSNL, SOUTH BAZAR, KANNUR.670002,
RESIDING AT KANI HOUSE, MAANGATTIDOM.P.O., KANNUR.670643
RESPONDENT/RESPONDENTS IN O.A:
1. BHARAT SANCHAR NIGAM LIMITED, REPRESENTED BY THE CHAIRMAN AND
MANAGING DIRECTOR, BSNL CORPORATE OFFICE, SANCHAR BHAVAN, NEW DELHI
- 110001,NEW DELHI-110001
2. THE DIRECTOR, HUMAN RESOURCE DEVELOPMENT, BHARAT SANCHAR NIGAM LTD,
BSNL CORPORATE OFFICE, SANCHAR BHAVAN, NEW DELHI-110001
3. THE GENERAL MANAGER, PERSONNEL, BHARAT SANCHAR NIGAM LTD., BSNL
CORPORATE OFFICE, SANCHAR BHAVAN, NEW DELHI-110001
4. THE DEPUTY GENERAL MANAGER, PERSONNEL ,BHARAT SANCHAR NIGAM LTD.,
BSNL CORPORATE OFFICE, SANCHAR BHAVAN, NEW DELHI-110001
5. THE GENERAL MANAGER, RECRUITMENT ,BHARAT SANCHAR NIGAM LTD., BSNL
CORPORATE OFFICE, SANCHAR BHAVAN, NEW DELHI-110001
6. THE DEPUTY GENERAL MANAGER, RECRUITMENT, BHARAT SANCHAR NIGAM LTD.,
BSNL CORPORATE OFFICE, SANCHAR BHAVAN, NEW DELHI-110001
7. THE CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD., KERALA CIRCLE,
THIRUVANANTHAPURAM 695033
OP (CAT) praying inter alia that in the circumstances stated in the
affidavit filed along with the OP (CAT) the High Court be pleased to stay
Exhibit P1 and direct the Central Administrative Tribunal ,Ernakulam Bench
not to transfer any files relating to OA 87/2019 on its files to the
Principal Bench of the Central Administrative Tribunal.
This petition coming on for admission on 26/08/2021 upon perusing
the petition and the affidavit filed in support of OP (CAT) and upon
hearing the arguments of M/S M.R.HARIRAJ,, MEERA RAMESH, GISHA G. RAJ,
REJIVUE, VISHNU RAJAGOPAL,Advocates for the petitioners and of Sri.T.C
Krishna ,Standing Counsel, BSNL for the respondents the court passed the
following:
APPENDIX OF OP(CAT)42/2021
EXHIBIT P1 : TRUE COPY OF THE ORDER DATED 13.07.2021
IN P.T. NO.92 OF 2021 IN O.A.87 OF 2021 BEFORE
THE HONOURABLE CENTRAL ADMINISTRATIVE
TRIBUNAL,ERNAKULAM BENCH ISSUED BY THE
CHAIRMAN ,CENTRAL ADMINISTRATIVE TRIBUNAL,
PRINCIPAL BENCH
ALEXANDER THOMAS & A.BADHARUDEEN, JJ.
=========================================
O.P (CAT) No.42 of 2021
[arising out of the common order dated 13.07.2021
in PT 92/2021 in O.A No.87/2019 on the file of the CAT, Ekm. Bench]
=========================================
Dated this the 26th day of August, 2021
ORDER
Sri.T.C.Krishna, learned Standing Counsel for the BSNL appearing
for the respondents seeks some more time to get copies of the various
O.As, which are dealt with in the impugned transfer order and also to
produce a copy of the judgment rendered by the Division Bench of the
Telangana High Court in the writ petition dealing with the challenge as
against the impugned transfer order.
List on 16/09/2021.
Hand Over
Sd/-
ALEXANDER THOMAS, JUDGE
Sd/-
A.BADHARUDHEEN, JUDGE
vgd
26-08-2021 /True Copy/ Assistant Registrar
