Mr.Eldho N. I vs The Authorized Officer
2021 Latest Caselaw 17435 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE A.M.BADAR
     WEDNESDAY, THE 25TH DAY OF AUGUST 2021 / 3RD BHADRA, 1943
                       WP(C) NO. 17139 OF 2021
PETITIONER:

          MR.ELDHO N. I.
          AGED 59 YEARS
          S/O. ITTUP, NEELANGAL HOUSE, KARUKADOM P. O.,
          KOTHAMANGALAM, ERNAKULAM - 686 691.

          BY ADV E.A.BIJUMON



RESPONDENT:

          THE AUTHORIZED OFFICER
          INDIAN BANK, SAMV ERNAKULAM, 4TH FLOOR, RAM MEENA
          BUILDINGS, VALANJAMBALAM, ERNAKULAM - 682 016.


OTHER PRESENT:

          SRI.S.EASWARAN,SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17139 OF 2021
                                   2

                            JUDGMENT

Heard. Dismissed in view of availability of alternate and most

efficacious remedy of approaching the Hon'ble Debt Recovery Tribunal in

the light of decision of the Hon'ble Apex Court in the matter of

Authorized Officer, State Bank of Travancore & Another Vs.

Mathew K.C. reported in ((2018) 3 Supreme Court Cases 85)

(DB).

Sd/-

A.M.BADAR JUDGE Nsd WP(C) NO. 17139 OF 2021

APPENDIX OF WP(C) 17139/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE RULE 8(1) NOTICE DATED 11.02.2021.

Exhibit P2 TRUE COPY OF THE AUCTION CUM SALE NOTICE DATED 15.07.2021.