All India Nursing Students - ... vs State Of Kerala
2021 Latest Caselaw 17419 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
              THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
         WEDNESDAY, THE 25TH DAY OF AUGUST 2021 / 3RD BHADRA, 1943
                           WP(C) NO. 3999 OF 2014
PETITIONER:

              ALL INDIA NURSING STUDENTS - NURSES & PARENTS WELFARE
              ASSOCIATION,REPRESENTED BY ITS GENERAL SECRETARY,
              V.J.SEBASTIAN,AGED59 YEARS, S/O.JOSEPH,
              VALLIYATTUKUZHIYIL HOUSE,
              POONJAR KARA, MEENACHIL TALUK, KOTTAYAM DISTRICT

              BY ADV SRI.A.C.DEVASIA



RESPONDENTS:

     1        STATE OF KERALA
              REPRESENTED BY CHIEF SECRETARY,
              GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM 695 001

     2        LABOUR COMMISSIONER, OFFICE OF THE LABOUR
              COMMISSIONERATE, P.M.G JUNCTION, THIRUVANANTHAPURAM 695
              001

     3        THE SECRETARY
              MINISTRY OF HEALTH, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM 695 001

     4        KERALA PRIVATE HOSPITAL ASSOCIATION, RG.NO T/C 685/97
              HEADQUARTERS, TRICHUR, REPRESENTED BY ITS PRESIDENT
              DR.P.K.MUHAMMED RASHEED, MANAPPAT HOUSE, ERIYAD P.O
              KODUNGALLUR, THRISSUR DISTRICT, PIN-680666


              BY ADV SRI.K.ANAND
              G.P.-SRI.JIMMY GEORGE



     THIS     WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
25.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) 3999/2014                       :2:




                             JUDGMENT

The learned counsel for the petitioner submits that the writ

petition is not pressed. Recording the said submission, this writ

petition is dismissed as not pressed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

spc/