Citation : 2021 Latest Caselaw 17300 Ker
Judgement Date : 17 August, 2021
RSA No.553/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
Tuesday, the 17th day of August 2021 / 26th Sravana, 1943
IA.NO.2/2021 IN RSA NO. 553 OF 2021
AS 48/2015 OF I ADDITIONAL DISTRICT COURT, THRISSUR
OS.251/2010 OF THE PRINCIPAL SUB COURT, THRISSUR
PETITIONERS/APPELLANTS/RESPONDENTS 1-5/PLAINTIFFS:
1.SREEMATHY, AGED 86 YEARS,W/O.LATE VINAYAKAN, NEELESWARAM
GRAMAM,PATTURAICKAL DESOM, THRISSUR VILLAGE AND TALUK-680 022.
2.GEETHA, AGED 61 YEARS,D/O.LATE VINAYAKAN, NEELESWARAM
GRAMAM,PATTURAICKAL DESOM,THRISSUR VILLAGE AND TALUK-680 022.
3.RAMESH,AGED 60 YEARS,S/O.LATE VINAYAKAN, NEELESWARAM
GRAMAM,PATTURAICKAL DESOM,THRISSUR VILLAGE AND TALUK-680 022.
4.SURESH,AGED 58 YEARS,S/O.LATE VINAYAKAN, NEELESWARAM
GRAMAM,PATTURAICKAL DESOM,THRISSUR VILLAGE AND TALUK-680 022.
5.HEMA,AGED 55 YEARS,D/O.LATE VINAYAKAN, NEELESWARAM
GRAMAM,PATTURAICKAL DESOM,THRISSUR VILLAGE AND TALUK-680 022.
RESPONDENTS/RESPONDENTS/APPELLANT & RESPONDENTS 6 TO 9/DEFENDANTS 1 TO 5:
1.T.S.BALAKRISHNAN,AGED 67 YEARS,S/O.T.K.SUBRAMANYA IYYER,SREE
VALSAM,NEELESWARAM GRMAM,PATTURAICKAL DESOM, THRISSUR VILLAGE AND
TALUK-680 022.
2.TRISSUR CORPORATION,REP.BY SECRETARY,THRISSUR CORPORATION
3.DHARMARAJAN,AGED 80 YEARS,S/O.KRISHNASWAMY,28/309(2/1959),
NEELESWARAM GRAMAM,PATTURAICKAL DESOM,THRISSUR VILLAGE AND
TALUK-680 022.
4.NEELAKANDAN,AGED 84 YEARS, S/O.KRISHNASWAMY,1/1970, NEELESWARAM
GRAMAM,PATTURAICKAL DESOM,THRISSUR VILLAGE AND TALUK-680 022.
5.R.S.VASAVAN,AGED 63,S/O.RENGASWAMY IYYER,NEELESWARAM
GRAMAM,PATTURAICKAL DESOM,THRISSUR VILLAGE AND TALUK-680 022.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the operation
of judgment and decree dated 30.07.2021 in AS.NO.48/2015 of the First
Addl.District Judge, Thrissur during the pendency of the above RSA
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S.V.M.SYAM KUMAR, SNEHA RAJIV, ANJALY S, RAJESH C.MUTTATH, P.F.ROSY,
Advocates for the petitioners, the court passed the following:
RSA No.553/2021 2/2
ORDER
Interim stay as prayed for, for a period of three months. It is made clear that status quo as on date shall be maintained by the parties, in the meanwhile.
Sd/-
GOPINATH P.
JUDGE
17-08-2021 /True Copy/ Assistant Registrar
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