M/S Priyanka Motors vs Corporation Of Cochin
2021 Latest Caselaw 17262 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                  THE HONOURABLE MR. JUSTICE GOPINATH P.
      FRIDAY, THE 13TH DAY OF AUGUST 2021 / 22ND SRAVANA, 1943
                         WP(C) NO. 25883 OF 2017
PETITIONER:

              M/S PRIYANKA MOTORS
              PULIMOOTTIL HEAVEN, COLLEGE ROAD,
              PATHANAMTHITTA-689645,
              REPRESENTED BY ITS AUTHORIZED SIGNATORY, MR.JOBIN RAJAN.

              BY ADVS.
              SRI.P.BENNY THOMAS
              SRI.D.PREM KAMATH



RESPONDENT:

              CORPORATION OF COCHIN
              P.B.NO.1016, CORPORATION BUILDING, OPP. BOAT JETTY,
              ERNAKULAM, KOCHI-682011.

              BY ADVS.
              SRI.SHIBU JOSEPH,SC, COCHIN CORPORATION
              SOBHAN GEORGE




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W P (C) No.25883/2017                 -2-



                                JUDGMENT

Learned counsel for the petitioner submits that the writ petition may be

dismissed as withdrawn.

Accordingly this writ petition is dismissed as withdrawn.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 25883/2017

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE TENDER NOTICE NO.C.C.P.C.-

9/025734/16 DATED 15.02.2017 ISSUED BY THE RESPONDENT.

EXHIBIT P2 A TRUE COPY OF THE RECEIPT OF AMOUNT OF TENDER FEE PAID BY THE PETITIONER VIDE E-TENDERING SYSTEM GOVERNMENT OF KERALA ON 08.03.2017 BEARING REFERENCE NUMBER CCPC9/25734/1021/16.

EXHIBIT P3 A TRUE COPY OF THE PHOTOCOPY OF THE TERMS & CONDITIONS DATED NIL OF THE PETITIONER.

EXHIBIT P4 A TRUE COPY OF THE SUPPLY NOTICE NO.C.C.P.C-9/25734/16 DATED 07.07.2017 ISSUED BY RESPONDENT.

EXHIBIT P5 A TRUE COPY OF THE LETTER DATED 18.07.2017 OF THE PETITIONER TO THE RESPONDENT.

EXHIBIT P6 A TRUE COPY OF THE LETTER DATED 27.07.2017 FROM RESPONDENT TO THE PETITIONER.

EXHIBIT P7 A TRUE COPY OF THE ORDER DATED 29.03.2017 PASSED BY THE HON'BLE SUPREME COURT.