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Biju P.S vs Dr.Navjot Khosa Ias
2021 Latest Caselaw 17254 Ker

Citation : 2021 Latest Caselaw 17254 Ker
Judgement Date : 13 August, 2021

Kerala High Court
Biju P.S vs Dr.Navjot Khosa Ias on 13 August, 2021
CON.CASE(C) NO. 445 OF 2021     1

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    FRIDAY, THE 13TH DAY OF AUGUST 2021 / 22ND SRAVANA, 1943
                     CON.CASE(C) NO. 445 OF 2021
        JUDGMENT IN WP(C) 23190/2020 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:

    1        BIJU P.S.,
             AGED 50 YEARS,
             S/O P.SADASIVAN, P.S.NIVAS,
             T.C.77/2136(T.C.31/1388)CHACKAI,
             PETTAH.P.O, THIRUVANANTHAPURAM-695024.

    2        BINU.P.S
             S/O.P.SADASIVAN,P.S.NIVAS,T.C.77/2136(T.C.77/1288),
             KALPAKA NAGAR,VANCHIYOOR,PETTAH.P.O,
             THIRUVANANTHAPURAM-695024.

             BY ADV M.UNNIKRISHNAN



RESPONDENT/2ND RESPONDENT:

             DR.NAVJOT KHOSA IAS,
             FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER,
             THE DISTRICT COLLECTOR,
             CIVIL STATION ROAD, KUDAPPANAKKUNNU,
             THIRUVANANTHAPURAM-695043.




             SMT K AMMINIKUTTY, SR GP




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.08.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 445 OF 2021           2



                                    JUDGMENT

When this matter was taken up, Sri.M.Unnikrishnan, the learned counsel

submitted that the directions issued in the judgment have been complied with and the

petitioners have no further grievance. The submission is recorded and the Contempt

Case is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE IAP

APPENDIX OF CON.CASE(C) 445/2021

PETITIONER(S) ANNEXURES:

ANNEXURE A CERTIFIED COPY OF THE JUDGMENT DATED 09.12.2020 IN W.P(C)NO.23190/2020(W)OF THIS HON'BLE COURT.

ANNEXURE B TRUE COPY OF THE LETTER OF INTIMATION DATED 28.12.2020 SENT TO THE RESPONDENT.

ANNEXURE C TRUE COPY OF THE POSTAL RECEIPT DATED 28.12.2020 BEARING NO.RL 159489604IN ISSUED BY THE DEPARTMENT OF POSTS.

ANNEXURE D TRUE COPY OF THE TRACK CONSIGNMENT INFORMATION DATED NIL DOWNLOADED FROM THE SITE OF THE DEPARTMENT OF POSTS, MINISTRY OF COMMUNICATIONS,GOVERNMENT OF INDIA.

RESPONDENT(S) ANNEXURES: NIL

 
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