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Daniel N.J vs Eloor Municipality
2021 Latest Caselaw 16952 Ker

Citation : 2021 Latest Caselaw 16952 Ker
Judgement Date : 12 August, 2021

Kerala High Court
Daniel N.J vs Eloor Municipality on 12 August, 2021
WP(C) No.16591/2021                      1/3

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
            Thursday, the 12th day of August 2021 / 21st Sravana, 1943
                              WP(C) NO. 16591 OF 2021
   PETITIONER:

          DANIEL.N.J, S/O.N.D.JACOB,
          NADUVILA VEETTIL, ELOOR NORTH,
          UDYOGAMANDAL, ERNAKULAM DISTRICT, PIN - 683 501.

   RESPONDENTS:

          1. ELOOR MUNICIPALITY, ELOOR MUNICIPAL OFFICE,
          ELOOR FERRY ROAD, UDYOGAMANDAL P.O., ELOOR,
          ERNAKULAM DISTRICT, KERALA - PIN - 683 501.,
          REPRESENTED BY ITS SECRETARY.

          2. THE SECRETARY, ELOOR MUNICIPALITY,
          ELOOR FERRY ROAD, UDYOGAMANDAL P.O., ELOOR,
          ERNAKULAM DISTRICT, KERALA - PIN - 683 501.

          3. THE MUNICIPAL COUNCIL, ELOOR MUNICIPALITY,
          ELOOR MUNICIPAL OFFICE, ELOOR FERRY ROAD,
          UDYOGAMANDAL P.O., ELOOR, ERNAKULAM DISTRICT,
          KERALA - PIN - 683 501. REPRESENTED BY ITS SECRETARY.


          Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to issue a direction directing the second respondent to pass order
   on Exhibit P6 application submitted by the petitioner in the light of the
   observations in the judgment of this Honourable Court reported in District
   Town Planner Vs. Joby reported in 2020(6) KLT 600, pending disposal of the
   Writ Petition.



          This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.SANTHOSH MATHEW, ARUN THOMAS, JENNIS STEPHEN, KARTHIKA MARIA & ANIL
   SEBASTIAN PULICKEL, Advocates for the petitioner and of SHRI K.S ARUN
   KUMAR, STANDING COUNSEL for R1 to R3, the court passed the following:
 WP(C) No.16591/2021                        2/3

                                         ORDER

Admit.

Standing Counsel Sri.K.S.Arun Kumar takes notice for R1 to R3. The learned Standing Counsel to get instructions in the matter with specific reference to the judgment reported in 2020(6)KHC 455.

Post on 27.08.2021.

12.08.2021

Sd/-

                                                        N.NAGARESH

                                                          JUDGE
 WP(C) No.16591/2021                    3/3

APPENDIX OF WP(C) 16591/2021 Exhibit P6 TRUE COPY OF THE BUILDING PERMIT APPLICATION DATED 13.4.2021 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT MUNICIPALITY.

12-08-2021 /True Copy/ Assistant Registrar

 
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