Abdul Thahir vs The Regional Transport ...
2021 Latest Caselaw 16919 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE SUNIL THOMAS
    THURSDAY, THE 12TH DAY OF AUGUST 2021 / 21ST SRAVANA, 1943
                      WP(C) NO. 14591 OF 2021
PETITIONER:

          ABDUL THAHIR
          AGED 44 YEARS
          S/O.AYSHABI, THENUMPULAKAL HOUSE, EDARIMODE P.O.,
          TIRUR, MALAPPURAM DISTRICT.

          BY ADV I.DINESH MENON



RESPONDENT:

    1     THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
          REGIONAL TRANSPORT OFFICE, CIVIL STATION P.O., UPHILL,
          MALAPPURAM - 676 505.

    2     THE SECRETARY
          REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, REGIONAL
          TRANSPORT OFFICE, CIVIL STATION P.O., UPHILL,
          MALAPPURAM - 676505.


OTHER PRESENT:

          SR.GP V.K SUNIL




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) NO.14591/2021                       2




                                      JUDGMENT

Petitioner, who is an existing stage carriage operator, filed Ext.P1

application for variation. Grievance of the petitioner is that, Ext.P1 is not taken up

even now.

2. Learned senior Government Pleader, on instructions, submitted that

Ext.P1 has been processed and can be placed before the next RTA meeting.

3. Having heard the learned counsel for the petitioner and considering the

entire facts, I am inclined to dispose of the writ petition directing the first respondent

to take up Ext.P1 application, as expeditiously as possible, at any rate, in the next

meeting of the RTA,which may be convened within two months from today. If

there is no chance of such meeting being convened, first respondent shall take

appropriate decision by circulation under Rule 130, after giving notice to the

affected parties to submit their written objections.

The writ petition is disposed of as above.

Sd/-

SUNIL THOMAS

Judge

dpk

APPENDIX OF WP(C) 14591/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE APPLICATION FOR VARIATION DATED 15/6/2021.

Exhibit P2 TRUE COPY OF THE COVERING LETTER DATED 15/6/2021.

Exhibit P3 TRUE COPY OF THE REQUEST DATED 15/6/2021.

Exhibit P4 TRUE COPY OF THE ROUGH SKETCH OF THE ROUTE.

Exhibit P5 TRUE COPY OF THE EXISTING AND PROPOSED TIMINGS.