Habeeb Rahman vs N.Premachandran
2021 Latest Caselaw 16825 Ker

Con.Case(C) No.438/2021                       1/2

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                          THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
               Wednesday, the 11th day of August 2021 / 20th Sravana, 1943
                 CONTEMPT CASE(C) NO. 438 OF 2021(S) IN WP(C) 12837/2020

   PETITIONER/PETITIONER IN THE WPC

           HABEEB RAHMAN,

           AGED 34 YEARS, S/O. MOHAMMED, THEKKE PAINKAL,

           P.O. PAINKANNOOR, VALANCHERRY MUNICIPALITY- 679 571,

           MALAPPURAM DISTRICT.



           BY ADVOCATES M/S P.CHANDRASEKHAR & K.K.MOHAMED RAVUF.

   RESPONDENT/1ST RESPONDENT IN WPC

           SRI.N. PREMACHANDRAN, REVENUE DIVISIONAL OFFICER,

           OFFICE OF THE REVENUE DIVISIONAL OFFICER, TIRUR -676 101,

           MALAPPURAM DISTRICT.



           SRI.SAIGI JACOB PALATTY, SENIOR GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   11.08.2021, the court on the same day passed the following:

                                                              P.T.O.
 Con.Case(C) No.438/2021                             2/2




                                  ALEXANDER THOMAS, J.
                            -----------------------------------------------------
                          Contempt of Court Case (Civil) No.438 of 2021
                    [arising out of judgment dated 14.07.2020 in W.P.(C) No.12837/2020]
                                --------------------------------------------
                                 Dated this the 11th day of August, 2021


                                               ORDER

Sri.Saigi Jacob Palatty, learned Senior Government Pleader

seeks some more time and submits that he will give necessary

instructions and directives to the respondent-RDO, taking note of

the observations made by this Court in the order dated 09.04.2021

& 01.07.2021.

List on 02.09.2021.

H/o copies of this order to both sides.

Sd/-

ALEXANDER THOMAS, JUDGE Skk//12082021

11-08-2021 /True Copy/ Assistant Registrar