Citation : 2021 Latest Caselaw 16813 Ker
Judgement Date : 11 August, 2021
MACA No.1374/2010 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Wednesday, the 11th day of August 2021 / 20th Sravana, 1943
MACA NO. 1374 OF 2010
OP(M.V) 372/2003 OF ADDL.MOTOR ACCIDENTS CLAIMS TRIBUNAL, THRISSUR.
APPELLANTS/PETITIONERS
1. SUJA, AGED 27 YEARS, W/O LATE BABY,CHERIYAMPARAMBIL HOUSE,
KOTTAMKODE,P.O.,KUNDUKAD, THRISSUR DISTRICT.
2. MINOR STEFFY, AGED 6 YEARS, D/O.PETITIONER NO.1, -DO-.
3. MINOR STENNY, AGED 3 YEARS, D/O.PETITIONER NO.1, -DO-.
4. ELIAMMA, AGED 73 YEARS, W/O.LATE ULAHANNAN, CHERIYAMPARAMBIL HOUSE,
KOTTAMKODE, P.O.KUNDUKAD, THRISSUR DISTRICT., MINOR PETITIONERS 2
AND 3 REP.BY THEIR GUARDIAN,NEXT, FRIEND AND MOTHER SUJA, AGED 27
YEARS,W/O.LATE BABY,, CHERIYAMPARAMBIL HOUSE, KOOTAMKODE PO,
KUNDUKAD,THRISSUR DISTRICT.
BY ADVOCATE SRI.P.V.CHANDRA MOHAN
RESPONDENTS/RESPONDENTS
1. P.K.ABBAS, S/O. P.K. MAMU, PARAKKATTIL HOUSE, VADANAKURISSI, PIN-678
001.
2. THE NEW INDIA ASSURANCE CO. LTD., M.A.LANE, G.B.ROAD, PALAKKAD, PIN-
678 001.
3. P.V.JAISON, S/O.P.I.VAREED, PUTHIRI HOUSE, MULLOORKARA, PIN- 680
583.
4. UNITED INDIA INSURANCE CO.LTD., DIVISIONAL OFFICE, THRISSUR, PIN-680
001.
BY ADVOCATES M/S. M.RAJAGOPALAN & THOMAS MATHEW NELLIMOOTTIL
This MACA having come up for orders on 11/08/2021 , and upon
perusing this Court's judgment dated 10/03/2021 in MACA 1374/2010 and
letter dated 3/08/2021 from MACT,TRISSUR, the Court on the same day passed
the following :
ORDER
The time to dispose the case is extended for a further period of three months.
Sd/- P.V.KUNHIKRISHNAN,JUDGE
11-08-2021 /True Copy/ Assistant Registrar
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