M/S.Pariyaram Service Co ... vs Union Of India
2021 Latest Caselaw 16809 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA, 1943
                       WP(C) NO. 14463 OF 2016
PETITIONER:

          M/S.PARIYARAM SERVICE CO OPERATIVE BANK LIMITED
          C 344, POST PARIYARAM, THALIPARAMBA,KANNUR 670502,
          REPRESENTED BY ITS SECRETARY

          BY ADVS.
          SRI.R.SUDHISH
          SMT.M.MANJU



RESPONDENTS:

    1     UNION OF INDIA
          DEPARTMENT OF REVENUE,CENTRAL SECRETARIAT,
          NEW DELHI 110001

    2     ASSISTANT COMMISSIONER OF CUSTOMS (GR VII)
          CUSTOMS HOUSE, WILLINGTON ISLAND,KOCHI 682009

          SRI.SAIBY JOSE KIDANGOOR
          SMT.PREETHA S. NAIR, SC.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14463 OF 2016
                               2


                           JUDGMENT

The learned counsel for the petitioner seeks permission

to withdraw this writ petition. Permission granted.

Hence, this writ petition is dismissed as having been

withdrawn.

Sd/- DEVAN RAMACHANDRAN JUDGE stu