Nafsal Afsal vs The Secretary
2021 Latest Caselaw 16806 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
    WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA, 1943
                        WP(C) NO. 14581 OF 2021
PETITIONER/S:

          NAFSAL AFSAL
          AGED 45 YEARS
          POTTAMMAL HOUSE, CHEEKODE P.O., MALAPPURAM.

          BY ADV K.V.GOPINATHAN NAIR



RESPONDENT/S:

          THE SECRETARY
          REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, CIVIL STATION
          ROAD, UP HILL, MALAPPURAM - 676 505.


OTHER PRESENT:

          SR GP SUNIL V.K




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14581 OF 2021               2



                          JUDGMENT

The petitioner is the holder of a regular permit to

operate service on the route Kozhikode - Palakkad. He is

conducting the stage carriage service with vehicle

No.KL-10/AF 997, as evident from Ext.P1. The timing was

issued by proceedings dated 05.05.2008, which was

modified thereafter in 2017. Since several other vehicles

are now operating in the service, the petitioner proposed

to apply for revision of timing and to fill in the slot of

another vehicle which has stop servicing, it was

surrendered Accordingly, Ext.P1 application was

submitted.

2. After hearing the learned counsel for the

petitioner and the learned senior Government Pleader,

having regard to the limited prayer sought by the

petitioner, I am inclined to direct the respondent to take

up Ext.P1 application and after obtaining the necessary

inputs, convene a timing conference and after giving a

reasonable opportunity of being heard to all required

persons to pass appropriate orders on Ext.P1, as

expeditiously as possible, at any rate, within a period of

one month from the date of receipt of a copy of this

judgment.

Writ Petition is disposed of.

Sd/-

SUNIL THOMAS, JUDGE R.AV

APPENDIX OF WP(C) 14581/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER FOR THE MODIFICATION OF HIS TIME SCHEDULE DATED 18/6/2021.