Abdul Razak V.B vs State Of Kerala
2021 Latest Caselaw 16659 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
    WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA, 1943
                        WP(C) NO. 13431 OF 2021
PETITIONER/S:

          ABDUL RAZAK V.B
          AGED 50 YEARS
          S/O. LATE BAPPU, VAZHAVELIL HOUSE, NETTOOR PO,
          ERNAKULAM DISTRICT 682 040

          BY ADV P.P.BIJU



RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY ADDL. CHIEF SECRETARY, LOCAL SELF
          GOVERNMENT DEPARTMENT, GOVERNMENT SECREETARIAT,
          THIRUVANANTHAPURAM 695 001

    2     THE DIRECTOR OF PANCHAYAT
          THIRUVANANTHAPURAM, OFFICE OF THE DIRECTOR OF
          PANCHAYATS, PUBLIC OFFICE BUILDING, MUSEUM P.O,
          THIRUVANANTHAPURAM 695 033

    3     THE SECRETARY
          MARADU MUNICIPALITY, MARADU P.O, ERNAKULAM 682 304

          BY ADV T.R.RAJAN



OTHER PRESENT:

          SC T R RAJAN




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13431 OF 2021
                                       2



                         JUDGMENT

The petitioner has approached this court contending

that Ext.P12 application submitted by the petitioner

before the third respondent for correction of the date of

birth has not been considered even now. When the

matter was taken up today, Mr.T.R.Rajan, the learned

standing counsel for the Maradu Municipality, on

instructions submitted that orders were passed on

Ext.P12 application on 03.08.2021 and that the order has

been despatched on 05.08.2021. It was submitted by

the counsel that by that order, Ext.P12 was rejected.

Having heard both sides, I am inclined to close the

Writ Petition, without prejudice the right of the petitioner

to challenge that order in appropriate proceedings, if he

is so advised.

Sd/-

SUNIL THOMAS, JUDGE R.AV WP(C) NO. 13431 OF 2021

APPENDIX OF WP(C) 13431/2021 PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE IDENTITY CARD ISSUED BY THE REGISTRAR OF KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES.

Exhibit P2 TRUE COPY OF THE PAN CARD OF THE PETITIONER.

Exhibit P3 TRUE COPY OF THE AADHAR CARD OF THE PETITIONER

Exhibit P4 TRUE COPY OF THE ELECTION IDENTITY CARD OF THE PETITIONER.

Exhibit P5 TRUE COPY OF THE DRIVING LICENSE ISSUED BY THE MOTOR VEHICLE DEPARTMENT

Exhibit P7 TRUE COPY OF THE NOTICE DATED 19-12-

2012 ISSUED BY THE REGISTRAR OF BIRTH AND DEATHS AND HEALTH INSPECTOR, MARADU MUNICIPALITY

Exhibit P8 TRUE COPY OF THE BIRTH CERTIFICATE DATED 04-08-2012 ISSUED BY THE 3RD RESPONDENT.

Exhibit P9 TRUE COPY OF THE CERTIFICATE DATED 07-

01-2021 ISSUED BY THE MEDICAL OFFICER, PRIMARY HEALTH CENTRE, PAANANGAD.

Exhibit P10 TRUE COPY OF THE CERTIFICATE DATED 08-

12-2009 ISSUED BY THE SECRETARY, NETTOOR MAHALLU MUSLIM JAMA ATH, NETTOOR

Exhibit P11 TRUE COPY OF THE AFFIDAVIT DATED 20-

09-2012 ATTESTED BY THE MAGISTRATE OF ADDL. FIRST CLASS MAGISTRATE COURT III, EERNAKULAM (MOBILE COURT)

Exhibit P12 TRUE COPY OF THE APPLICATION DATED 18-

01-2021 SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT.

WP(C) NO. 13431 OF 2021