Kerala High Court
Shiril Abraham Kuruvila vs The State Of Kerala on 11 August, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA,
1943
WP(C) NO. 16226 OF 2021
PETITIONER:
SHIRIL ABRAHAM KURUVILA,
AGED 37 YEARS, S/O P.A. KURUVILA, PADUTHOTTU
HOUSE, VENNIKULAM, THIRUVALLA, PATHANAMTHITTA
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENTS:
1 THE STATE OF KERALA
REP BY THE ADDL. CHIEF SECRETARY, KERALA PUBLIC
WORKS DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 KERALA PUBLIC WORKS DEPARTMENT,
REP BY THE PROJECT DIRECTOR, KERALA STATE
TRANSPORT PROJECT, JAGAD BUILDINGS,KOWDIAR P.O.,
THIRUVANANTHAPURAM-695 003.
3 THE EXECUTIVE ENGINEER,
PWD ROADS DIVISION, MINI CIVIL STATION,
PATHANAMTHITTA-689 645.
4 THE DISTRICT COLLECTOR,
KOLLAM DIST, COLLECTORATE,
PATHANAMTHITTA-689 645.
5 BHARAT PETROLEUM CORPORATION,
REP BY ITS CHIEF REGIONAL MANAGER, ERNAKULAM
TERRITORY, IRIMPANAM INSTALLATION, IRIMPANAM,
COCHIN-682 309.
SMT.B.VINITHA GP
SRI.M.G.K.NAMBIAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.08.2021, ALONG WITH WP(C).16294/2021,
16240/2021 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2
W.P.(C) Nos. 16226 of 2021 and connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA,
1943
WP(C) NO. 16240 OF 2021
PETITIONER:
PRINCE K.V
AGED 35 YEARS, S/O. VARKEY K.J.,
KARIMPANAKKAL, PLACHIKKARA, KASARGOD.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL(K/1486/1999)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDL. CHIEF SECRETARY,
KERALA PUBLIC WORKS DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 KERALA PUBLIC WORKS DEPARTMENT
REPRESENTED BY THE PROJECT DIRECTOR,
KERALA STATE TRANSPORT PROJECT, JAGAD BUILDINGS,
KOWDIAR P.O., THIRUVANANTHAPURAM-695003.
3 THE EXECUTIVE ENGINEER,
PWD ROADS DIVISION, KASARGODE-671 123.
4 THE DISTRICT COLLECTOR,
KASARGODE DISTRICT, COLLECTORATE,
KASARGODE-671123.
5 MANGALORE REFINERY AND PETROCHEMICALS LTD.
REPRESENTED BY ITS DIVISIONAL MANAGER,
KUTHETHOOR P.O., VIA KATLPALLA,
MANGALORE-575 030.
SMT.B.VINITHA GP
SRI.M.G.K.NAMBIAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.08.2021, ALONG WITH WP(C).16226/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
3
W.P.(C) Nos. 16226 of 2021 and connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA,
1943
WP(C) NO. 16294 OF 2021
PETITIONER:
SUBRAMONIAN C.M.
AGED 58 YEARS, S/O.MADHAVAN, CHINNAPPILLIL
HOUSE, THATHAPPILLY, ERNAKULAM.
BY ADV R.SUNIL KUMAR
RESPONDENTS:
1 THE STATE OF KERALA,
REP. BY THE ADDL. CHIEF SECRETARY, KERALA PUBLIC
WORKS DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 KRALA PUBLIC WORKS DEPARTMENT,
REP. BY THE PROJECT DIRECTOR, KERALA STATE
TRANSPORT PROJECT, JAGAD BUILDINGS,KOWDIAR P.O.,
THIRUVANANTHAPURAM - 695003.
3 THE EXECUTIVE ENGINEER,
PWD ROADS DIVISION, ERNAKULAM - 683 101.
4 THE ADDITIONAL DISTRICT MAGISTRATE,
OFFICE OF THE DISTRICT COLLECTOR, CIVIL STATION,
KUNNAPURAM, ERNAKULAM - 682 030.
5 INDIAN OIL CORPORATION LIMITED,
REP. BY ITS DEPUTY GENERAL MANAGER, GROUND
FLOOR, PREMIER PARK, INCHAKKAL BYE PASS ROAD,
VALLAKKADAVU P.O., THIRUVANANTHAPURAM - 695 008.
SMT.B.VINITHA GP
SRI.M.G.K.NAMBIAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.08.2021, ALONG WITH WP(C).16226/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
4
W.P.(C) Nos. 16226 of 2021 and connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA,
1943
WP(C) NO. 16318 OF 2021
PETITIONER:
REJIMOL SAJU
AGED 47 YEARS, W/O SAJU, PATTANASSERIL HOUSE,
THOPPIPALA P.O, KANCHIYAR, IDUKKI.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE ADDL.CHIEF SECRETARY,
KERALA PUBLIC WORKS DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 KERALA PUBLIC WORKS DEPARTMENT,
REPRESENTED BY THE PROJECT DIRECTOR,
KERALA STATE TRANSPORT PROJECT, JAGAD BUILDINGS,
KOWDIAR P.O, THIRUVANANTHAPURAM-695003.
3 THE EXECUTIVE ENGINEER,
PWD ROADS DIVISION, IDUKKI-685603.
4 THE DISTRICT COLLECTOR,
IDUKKI DISTRICT, COLLECTORATE, IDUKKI-685603.
5 INDIAN OIL CORPORATION LIMITED,
REPRESENTED BY ITS CHIEF REGIONAL MANAGER,
TRIVANDRUM DIVISIONAL OFFICE, GROUND FLOOR,
PREMIER PARK, INCHAKKAL BYE PASS ROAD,
VALLAKKADAVU P.O, THIRUVANANTHAPURAM-695001.
SMT.B.VINITHA GP
SRI.M.G.K.NAMBIAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.08.2021, ALONG WITH WP(C).16226/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
5
W.P.(C) Nos. 16226 of 2021 and connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA,
1943
WP(C) NO. 16387 OF 2021
PETITIONER:
PAULOSE ABRAHAM,
AGED 51 YEARS, S/O.ABRAHAM, NJATTUMKALAYIL,
KADAYIRUPPU, KOLENCHERRY, ERNAKULAM.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 THE STATE OF KERALA
REP. BY THE ADDL. CHIEF SECRETARY, KERALA PUBLIC
WORKS DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 KERALA PUBLIC WORKS DEPARTMENT,
REP. BY THE PROJECT DIRECTOR, KERALA STATE
TRANSPORT PROJECT, JAGAD BUILDINGS,
KOWDIAR P.O., THIRUVANANTHAPURAM - 695 003.
3 THE EXECUTIVE ENGINEER,
PWD ROADS DIVISION, ERNAKULAM - 683 101.
4 THE ADDITIONAL DISTRICT MAGISTRATE,
OFFICE OF THE DISTRICT COLLECTOR, CIVIL STATION,
KUNNAPURAM, ERNAKULAM - 682 030.
5 INDIAN OIL CORPORATION LIMITED
REP. BY ITS DEPUTY GENERAL MANAGER, GROUND
FLOOR, PREMIER PARK, INCHAKKAL BYE PASS ROAD,
VALLAKKADAVU P.O., THIRUVANANTHAPURAM - 695 008.
SMT.B.VINITHA GP
SRI.M.G.K.NAMBIAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.08.2021, ALONG WITH WP(C).16226/2021
AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
6
W.P.(C) Nos. 16226 of 2021 and connected cases
W.P.(C) Nos. 16226, 16240,16294,
16318 and 16387 of 2021
-----------------------------------------------
JUDGMENT
The issues raised in these writ petitions are covered
in favour of the petitioners by the decision of this Court in W.P.
(C) No.9881 of 2020 and connected matters.
In the circumstances, the writ petitions are disposed
of in tune with the orders/directions in W.P.(C) No.9881 of 2020
and connected cases.
Sd/-
P.B.SURESH KUMAR, JUDGE.
YKB
W.P.(C) Nos. 16226 of 2021 and connected cases
APPENDIX OF WP(C) 16226/2021
PETITIONER EXHIBITS
Exhibit P1 COPY OF THE OFFER LETTER ISSUED BY THE
5TH RESPONDENT TO THE PETITIONER DATED
7.3.2019
Exhibit P2 COPY OF THE APPLICATION FILED BY THE
5TH RESPONDENT FOR GETTING NOC TO THE
OUT LET AWARDED TO THE PETITIONER DATED
19.3.2019
Exhibit P3 COPY OF THE GO(MS) NO 46/2019/PWD DATED
22/10/2019
Exhibit P4 COPY OF THE GO(MS) NO 16/2020/PWD DATED
10.2.20
Exhibit P5 COPY OF THE RELEVANT PAGES OF GO(MS) NO
67/2020/PWD DATED 16.10.2020
W.P.(C) Nos. 16226 of 2021 and connected cases
APPENDIX OF WP(C) 16240/2021
PETITIONER EXHIBITS
Exhibit P1 COPY OF THE OFFER LETTER ISSUED BY THE
5TH RESPONDENT TO THE PETITIONER DATED
2.12.2019.
Exhibit P2 COPY OF THE APPLICATION FILED BY THE
5TH RESPONDENT FOR GETTING NOC TO THE
OUT LET AWARDED TO THE PETITIONER DATED
6.1.2021.
Exhibit P3 COPY OF THE G.O(M.S) NO.46/2019/PWD
DATED 22.10.2019.
Exhibit P4 COPY OF THE G.O(MS) NO.16/2020/PWD
DATED 10.2.2020.
Exhibit P5 COPY OF THE RELEVANT PAGES OF G.O(M.S)
NO:67/2020/PWD DATED 16.10.2020.
W.P.(C) Nos. 16226 of 2021 and connected cases
APPENDIX OF WP(C) 16294/2021
PETITIONER EXHIBITS
Exhibit P1 COPY OF THE OFFER LETTER ISSUED BY THE
5TH RESPONDENT TO THE PETITIONER DATED
20/3/2019.
Exhibit P2 COPY OF THE NO OBJECTION CERTIFICATE
DATED 23/3/20.
Exhibit P3 COPY OF THE G.O.(MS) NO.16/2020/PWD
DATED 10/2/20.
W.P.(C) Nos. 16226 of 2021 and connected cases
APPENDIX OF WP(C) 16318/2021
PETITIONER EXHIBITS
Exhibit P1 COPY OF THE OFFER LETTER ISSUED BY THE
5TH RESPONDENT TO THE PETITIONER DATED
26/09/2019.
Exhibit P2 COPY OF THE APPLICATION FILED BY THE
5TH RESPONDENT FOR GETTING NOC TO THE
OUT LET AWARDED TO THE PETITIONER DATED
25/10/2019.
Exhibit P3 COPY OF THE G.O (MS) NO.46/2019/PWD
DATED 22/10/2019.
Exhibit P4 COPY OF THE GO(MS) NO.16/2020/PWD DATED
10/2/20
Exhibit P5 COPY OF THE RELEVANT PAGES OF G.O(M.S)
NO:67/2020/PWD DATED 16.10.2020.
W.P.(C) Nos. 16226 of 2021 and connected cases
APPENDIX OF WP(C) 16387/2021
PETITIONER EXHIBITS
Exhibit P1 COPY OF THE OFFER LETTER ISSUED BY THE
5TH RESPONDENT TO THE PETITIONER DATED
26/02/19.
Exhibit P2 COPY OF THE NO OBJECTION CERTIFICATE
DATED 12/6/20.
Exhibit P3 COPY OF THE G.O.(MS) NO.16/2020/PWD
DATED 10/2/20.
