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Joseph Lonan Alias Joy vs M.J.Joseph
2021 Latest Caselaw 16392 Ker

Citation : 2021 Latest Caselaw 16392 Ker
Judgement Date : 4 August, 2021

Kerala High Court
Joseph Lonan Alias Joy vs M.J.Joseph on 4 August, 2021
CRP No.234/2014                                1/2




                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                             THE HONOURABLE MR.JUSTICE V.G.ARUN
                  Wednesday, the 4th day of August 2021 / 13th Sravana, 1943

                                     CRP NO. 234 OF 2014


EA.NO.649/2000 IN OS 374/1986 OF PRINCIPAL MUNSIFF COURT, CHERTHALA, ALAPPUZHA

   CIVIL REVISION PETITIONER, RESPONDENT/ JUDGMENT DEBTOR:

          JOSEPH LONAN ALIAS JOY, RESIDING AT NELLICKAL, 37/775, (1ST FLOOR),
          EXCEL LANE, ELAMKULAM, KADAVANTHRA P.O., KOCHI-682 020.

            BY ADVOCATES : M/S P.RADHAKRISHNAN & MADHU RADHAKRISHNAN




   RESPONDENTS PETITIONERS/ DECREE HOLDER:

      1. M.J.JOSEPH, MURIKKATHARA HOUSE, ERAMALLOOR MURI, EZHUPUNNA VILLAGE,
         CHERTHALA TALUK, ALAPPUZHA DISTRICT.
      2. UNION BANK OF INDIA, REPRESENTED BY ITS BRANCH MANAGER, EDAKOCHI,
         KOCHI.
      3. SKARIA LONAN, NELLICKAL, AROOR-688 534, ALAPPUZHA DISTRICT.
      4. TREESA LONAN, NELLICKAL, AROOR-688 534, ALAPPUZHA DISTRICT.
      5. ANNA VICTOR ,PUTHENPURACKAL HOUSE, EZHUPUNNA P.O., CHERTHALA TALUK,
         ALAPPUZHA DISTRICT.
      6. MARY ANNIE, W/O. THOMAS LONAN (DECEASED), NELLICKAL, AROOR-688 534,
         ALAPPUZHA DISTRICT.
      7. MANU JUSTINE THOMAS, NELLICKAL, AROOR-688 534, ALAPPUZHA DISTRICT.
      8. MOHITH ANTONIO THOMAS, NELLICKAL, AROOR-688 534, ALAPPUZHA
         DISTRICT.

            BY ADVOCATES : M/S DR.V.N.SANKARJEE, S.SIDHARDHAN & S.R.K.PRATHAP
    FOR R1




        This Civil Revision Petition having come up for orders on 04-08-2021
   upon perusing the petition ,the court on the same day passed the
   following.
 CRP No.234/2014                             2/2




                                     O R D E R

Both sides are present and expressed their willingness for mediation. The parties shall appear before the Nodal Officer, Mediation Centre, High Court at 11.00 am today.

The registry shall forthwith transmit the copies of the Civil Revision Petition and original petition to the Mediation Centre.

Sd/-

V.G.ARUN, Judge.

04-08-2021 /True Copy/ Assistant Registrar

 
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