State Of Kerala vs M/S. Thoppil Contractors (India) ...
2021 Latest Caselaw 16373 Ker

WA No.932/2021                                1/2




                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                      THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                             &
                          THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
                 Wednesday, the 4th day of August 2021 / 13th Sravana, 1943
                                     WA NO. 932 OF 2021

        AGAINST JUDGMENT DATED 21.05.2020 IN WP(C) 29625/2016 OF THIS COURT.

                                           ---

   APPELLANTS/RESPONDENTS 1 TO 4 IN W.P.(C):

    1.STATE OF KERALA,REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,

      PUBLIC WORKS DEPARTMENT,GOVERNMENT SECRETARIAT,

      THIRUVANANTHAPURAM - 695 001.

    AND 3 OTHERS.

    BY GOVERNMENT PLEADER

   RESPONDENTS/PETITIONER & 5TH & 6TH RESPONDENTS IN W.P.(C):

    1.M/S. THOPPIL CONTRACTORS (INDIA) PRIVATE LIMITED,

    REPRESENTED BY NIZAMUDEEN.A., MANAGING DIRECTOR,THOPPIL BUILDINGS,

    THOLIKUZHI, ADAYAMON P.O., KILIMANOOR, THIRUVANANTHAPURAM-695 614.

    AND 2 OTHERS.

    BY SRI.RENJITH THAMPAN, SENIOR ADVOCATE ALONG WITH

    M/S.AJITH KRISHNAN,FOR R-1 AND M.RAJAGOPALAN NAIR FOR R-2 AND R3.


        Prayer for interim relief in the Writ Appel stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 21.05.2020 passed by the
   Learned Single Judge in W.P.(C) No.29625/2016 pending final disposal of
   the Writ Appeal.



                                                                              P.T.O.
 WA No.932/2021                                2/2




        This Writ Appeal again coming on for orders on 04.08.2021 upon
   perusing the appeal memorandum and this Court's order dated 27.07.2021,
   the court on the same day passed the following:

                                         ORDER

Interim order to continue till 12.8.2021.

Post on 11.8.2021

04.08.2021 Sd/-S.MANIKUMAR,CHIEF JUSTICE

Sd/-SHAJI P.CHALY,JUDGE

/true copy/

ASSISTANT REGISTRAR

04-08-2021 /True Copy/ Assistant Registrar