Madhava Raja Club vs State Of Kerala
2021 Latest Caselaw 16363 Ker

W.P(C).14748/2021
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                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE SUNIL THOMAS
          WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                             WP(C) NO. 14748 OF 2021
PETITIONER/S:

      1        MADHAVA RAJA CLUB
               ENGLISH CHURCH ROAD,PALAKKAD,
               REPRESENTED BY ITS SECRETARY,
               VIMAL VENU,AGED 44 YEARS,S/O.M.VENUGOPAL.

      2        PALGHAT COSMOPOLITAN CLUB,
               MANAPULLIKKAVU,PALAKKAD,REPRESENTED BY ITS
               SECRETARY,V.JAYAKRISHNAN.

      3        TOWN SQUARE CLUB,
               RACKET ROAD,PALAKKAD-14,REPRESENTED BY ITS
               SECRETARY,SRI.RAJACHANDRAN.T.K.

               BY ADVS.
               M.G.KARTHIKEYAN
               NIREESH MATHEW



RESPONDENT/S:

      1        STATE OF KERALA
               REPRESENTED BY SECRETARY(EXCISE),
               TAXES(A)DEPARTMENT,GOVT.SECRETARIAT,THIRUVANANTHAPURAM-
               695001.

      2        THE EXCISE COMMISSIONER
               COMMISSIONERATE OF EXCISE,EXCISE HEADQUARTERS,NANDAVANAM,
               THIRUVANANTHAPURAM,PIN-695033.

      3        THE DEPUTY COMMISSIONER OF EXCISE, EXCISE DIVISION OFFICE,
               METTUPPALAYAM, ST.PARAKKUNNAM, VIDYUT NAGAR, PALAKKAD
               678001


      THIS    WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
04.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).14748/2021
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                                 JUDGMENT

When the matter was taken up, it was submitted by the learned counsel

for the petitioners that the Government has sanctioned club license.

2. This is recorded.

Accordingly, Writ Petition is dismissed as not pressed.

Sd/-

SUNIL THOMAS JUDGE Sbna/ W.P(C).14748/2021

APPENDIX OF WP(C) 14748/2021

PETITIONER EXHIBITS

Exhibit P1 PHOTOCOPY OF THE GOVERNMENT ORDER,GO(MS)NO.95/2020/TAXES DATED 21.12.2020 ISSUED BY THE GOVT.

Exhibit P2 PHOTOCOPY OF THE REPRESENTATION DATED 05.07.2021 SUBMITTED TO THE 2ND RESPONDENT.