Sajeev T.N vs Mahatma Gandhi University
2021 Latest Caselaw 16348 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

                        THE HONOURABLE MR. JUSTICE AMIT RAWAL

              WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943

                               WP(C) NO. 9805 OF 2013

PETITIONER:

     1         SAJEEV.T.N.
               S/O T.K NARAYANAN, THATTARUPARAMBIL, 10 D- ASSET KOTTARAM, MARADU,
               PIN 682304

     2         RAJAPPAN NAIR
               S/O GOPALAKRISHNAN NAIR, MANAPURAM P.O, ALAPPUZHA 58

     3         C.K CHANDRABOSE
               S/O G KRISHNAPILLAI, DEEPAKAM, SUBHASH NAGAR CORSS ROAD, EDAPPALLY
               P.O, COCHIN 24

               BY ADVS.
               SRI.G.SREEKUMAR (CHELUR)
               SMT.PREETHY KARUNAKARAN



RESPONDENTS:

     1         MAHATMA GANDHI UNIVERSITY
               PRIYADARSHINI HILLS P.O, KOTTAYAM 686560, KERALA, REPRESENTED BY
               ITS REGISTRAR

     2         THE COMMISSIONER FOR ENTRANCE EXAMINATION
               OFFICE OF THE COMMISSIONER FOR ENTRANCE EXAMINATION, HOUSING BOARD
               BUILDINGS, SANTHI NAGAR, THIRUVANANTHAPRUAM 695001

     3         THE PRINCIPAL
               GOVERNMENT LAW COLLEGE, BOAT JETTY, KOCHI

               BY ADVS.
               SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY
               DR.P.LEELAKRISHNAN, SC, M.G.UNIVERSITY




               GP SRI JIMMY GEORGE , SRI SURIN GEORGE IYPE , SC MG UNIVERSITY




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 04.08.2021,

ALONG WITH WP(C).3767/2014, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NOs. 9805/2013 & 3767/2014
                                  2


               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
    WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                       WP(C) NO. 3767 OF 2014
PETITIONER:

    1     SAJEEV T.N
          AGED 47, S/O.T.K.NARAYANAN, THATTARUPARAMBIL,
          10 D-ASSET KOTTARAM, MARADU, PIN-682304.

    2     RAJAPPAN NAIR
          AGED 47, S/O.GOPALAKRISHNAN NAIR, MANAPURAM P.O.,
          ALAPUZHA-58.

          BY ADV SRI.G.SREEKUMAR (CHELUR)



RESPONDENTS:

    1     MAHATMA GANDHI UNIVERSITY
          PRIYADARSHINI HILLS P.O., KOTTAYAM, PIN-686560,
          KERALA, REPRESENTED BY IT REGISTRAR.

    2     THE COMMISSIONER FOR ENTRANCE EXAMINATION
          OFFICE OF THE COMMISSIONER FOR ENTRANCE EXAMINATION,
          HOUSING BOARD BUILDINGS, SANTHINAGAR,
          THIRUVANANTHAPURAM-695 001.

    3     THE PRINCIPAL
          GOVERNMENT LAW COLLEGE, BOAT JETTY, COCHIN.

          BY ADV SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY, GP
          SRI JIMMY GEORGE , SRI SURIN GEORGE IYPE , SC MG
          UNIVERSITY




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.08.2021, ALONG WITH WP(C).9805/2013, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NOs. 9805/2013 & 3767/2014
                                3


                          JUDGMENT

[WP(C) Nos.9805/2013, 3767/2014]

Learned Counsel for the petitioners submitted that the

matter has become infructuous. Accordingly, these writ petitions

are dismissed as infructuous.

Sd/-

AMIT RAWAL JUDGE nak