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E.A.Abdul Jaleel vs The Controller Of Examination
2021 Latest Caselaw 16294 Ker

Citation : 2021 Latest Caselaw 16294 Ker
Judgement Date : 4 August, 2021

Kerala High Court
E.A.Abdul Jaleel vs The Controller Of Examination on 4 August, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                         WP(C) NO. 11800 OF 2020
PETITIONER:

              E.A.ABDUL JALEEL,
              AGED 32 YEARS
              S/O.ABDULLA, EDAYADI HOUSE, MUTTICHUR, PADIYAM P.O.,
              THRISSUR -680 641.

              BY ADVS.
              P.BABU KUMAR
              SRI.P.YADHU KUMAR
              SRI.VISHNU BABU


RESPONDENTS:
     1     THE CONTROLLER OF EXAMINATION,
           PAREEKSHA BHAVAN, UNIVERSITY OF CALICUT, THENHIPALAM
           P.O., MALAPPURAM - 673 635.

     2        THE PRINCIPAL, MOTHER COLLEGE OF NURSING
              MOTHER HOSPITAL PVT.LTD., PULLAZHI LANE, KOLERI,
              THRISSUR-680 012.

     3        REGISTRAR, KERALA UNIVERSITY OF HEALTH SCIENCE
              MULANKUNNATHUKAVU, THRISSUR - 680 581.

     4        CONTROLLER OF EXAMINATION
              KERALA UNIVERSITY OF HEALTH SCIENCE, MULANKUNNATHUKAVU,
              THRISSUR - 680 581.

              BY ADVS.
              SRI.P.C.SASIDHARAN
              SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF HEALTH
              SCIENCES


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11800 OF 2020
                                  2

                            JUDGMENT

It is submitted by the learned counsel for the petitioner

that the dates for the supplementary examinations have

already been notified.

In the above view of the matter, it is submitted that

nothing survives for consideration in the writ petition. The

writ petition is, accordingly, closed recording the submission

that the supplementary examinations have already been

notified.

Sd/-

ANU SIVARAMAN JUDGE bng/05.08.2021 WP(C) NO. 11800 OF 2020

APPENDIX OF WP(C) 11800/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE PHOTOCOPY OF THE HALL TICKET OF THE PETITIONER DATED 6/4/2019.

EXHIBIT P2 TRUE PHOTOCOPY OF THE MARK LIST ISSUED BY THE UNIVERSITY DATED 10.10.2019.

EXHIBIT P3 TRUE PHOTOCOPY OF THE APPLICATION FOR REVALUATION DATED NIL.

EXHIBIT P4 TRUE PHOTOCOPY OF THE ANSWER BOOK OF THE PETITIONER DATED 18/02/2020.

EXHIBIT P5 TRUE PHOTOCOPY OF THE QUESTION PAPER OF SUPPLEMENTARY EXAMINATION, OCTOBER 2017.

EXHIBIT P6 TRUE PHOTOCOPY OF THE REVALUATION MARK LIST DATED 25/1/2020.

 
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