Ratheesh. S vs Joint Regional Transport Officer
2021 Latest Caselaw 16245 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                      WP(C) NO. 28422 OF 2020
PETITIONER:

       1     RATHEESH. S
             AGED 36 YEARS
             S/O SUKUMARAN, RESIDING AT ATTUMALIL (H),
             BRAHMAMANGALAM P.O.CHEMBU, VAIKOM, KOTTAYAM.

             BY ADVS.
             A.K.RAJESH
             SRI.C.C.ANOOP

RESPONDENTS:

       1     JOINT REGIONAL TRANSPORT OFFICER
             SUB-REGIONAL TRANSPORT OFFICE, HOSPITAL ROAD,
             VAIKOM-686 141.

       2     SAKTHI FINANCE LIMITED,
             1ST FLOOR, CENTURY VEE TEE ARCADE BUILDING NO
             3030(4), KOTTARAMATTOM, PALA, KOTTAYAM-686 575, REP
             BY MANAGING DIRECTOR.

      *3     ADDL R3, RTO,
             MALAPPURAM, CIVIL STATION ROAD, UP HILL,
             MALAPPURAM, KERALA-676 505.

      *4     ADDL R4, NATIONAL INFORMATION CENTERE,
             A.BLOCK, LODHI ROAD, CGO COMPLEX NEWDELHI-110003.

             **ADDL R3 AND ADDL R4 ARE SUO MOTU IMPLEADED AS PER
             ORDER DATED 22-02-2021 IN WP(C)28422/2020.

             BY ADV. SR. GP BIMAL K NATH
       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    04.08.2021,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 28422 OF 2020
                                 2




                          JUDGMENT

Dated this the 04th day of August, 2021

When the matter was taken up, the learned Counsel

for the petitioner submitted that pursuant to a direction

of this Court, prescribed fee has been remitted and the

application has been processed. Hence, he has no

surviving grievance. The Writ Petition is closed recording

this.

Sd/-

SUNIL THOMAS

JUDGE SKP/4-8 WP(C) NO. 28422 OF 2020

APPENDIX OF WP(C) 28422/2020

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF THE VEHICLE NO KL-12-E-

EXHIBIT P2 TRUE COPY OF THE GOOD CARRIAGE PERMIT OF THE VEHICLE NO KL-12-E-7619.

EXHIBIT P3 TRUE COPY OF THE INSURANCE POLICY CERTIFICATE DATED 22.1.2019

EXHIBIT P4 TRUE COPY OF THE RECEIPT DATED 1.11.2019 ISSUED BY THE KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD

EXHIBIT P5 TRUE COPY OF THE PENDING ECHELLAN/BLACKLIST DETAILS DOWNLOADED AND PRINTED OUT FROM THE WEBSITE PARIVAHAN SEWA(HTTPS/INDIA.GOV.IN/HI)

RESPONDENTS EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE