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W. Vimala vs State Of Kerala
2021 Latest Caselaw 16166 Ker

Citation : 2021 Latest Caselaw 16166 Ker
Judgement Date : 3 August, 2021

Kerala High Court
W. Vimala vs State Of Kerala on 3 August, 2021
WA No.783/2021                               1/2




                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                   THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                            &
                          THE HONOURABLE MR. JUSTICE GOPINATH P.
                 Tuesday, the 3rd day of August 2021 / 12th Sravana, 1943
                                    WA NO. 783 OF 2021

        AGAINST JUDGMENT DATED 05.03.2021 IN WP(C) 7041/2018 OF THIS COURT.

                                          ---

   APPELLANT/PETITIONER:

      W. VIMALA, AGED 49 YEARS,UPPER PRIMARY HIGH SCHOOL ASSISTANT,

      ST.PAUL'S HIGH SCHOOL, P.O. KOZHINJAMPARA,

      PALAKKAD DISTRICT-678 555.

    BY SRI.GEORGE POONTHOTTAM, SENIOR ADVOCATE

    ALONG WITH ADV.SMT.NISHA GEORGE

   RESPONDENTS/RESPONDENTS:

    1.STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT,

      GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,

      THIRUVANANTHAPURAM-695 001.

    AND 5 OTHERS.

    BY GOVERNMENT PLEADER FOR R1 TO R4.

    ADV.SRI.ELVIN PETER FOR R5.

    ADV.SRI.V.A.MUHAMMED FOR R6.




        Prayer for interim relief in the Writ Appeal stating that in the
   cirucmstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment of the Learned Single Judge dated
   05.03.2021 in W.P.(C) No.7041 of 2018, pending disposal of the Writ
   Appeal.



                                                                            P.T.O.
 WA No.783/2021                                  2/2




        This   Writ Appeal again coming on for orders on 03.08.2021 upon
   perusing the appeal memorandum and this Court's order dated 25.06.2021,
   the Court on the same day passed the following:

                                           ORDER

Interim order is extended by one month.

Post on 03.09.2021 for disposal.

03.08.2021 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE

Sd/-GOPINATH P., JUDGE

03-08-2021 /True Copy/ Assistant Registrar

 
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