Sneha Priya Sebastian vs Mar Baselios Christian College Of ...
2021 Latest Caselaw 16123 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         TUESDAY, THE 3RD DAY OF AUGUST 2021 / 12TH SRAVANA, 1943
                         WP(C) NO. 8983 OF 2021
PETITIONERS:

     1       SNEHA PRIYA SEBASTIAN
             AGED 38 YEARS
             W/O. RAINEY DOMINIC, KUTTAMPEROOR, CHACKALACKAL,
             KUMILY P.O, KUMILY, IDUKKI DISTRICT, PIN - 685509.

     2       VINITHA P. JOSEPH
             AGED 32 YEARS
             W/O. NITHIN BABU, PUTHENPARAMBIL HOUSE, MARANGOLY P.O,
             NJEEZHMOOR, KOTTAYAM, PIN - 686612.

             BY ADVS.
             DENU JOSEPH
             SMT.NEETHU REGHUKUMAR



RESPONDENTS:

     1       MAR BASELIOS CHRISTIAN COLLEGE OF ENGINEERING AND
             TECHNOLOGY
             KUTTIKANAM, PEERMADE, IDUKKI DISTRICT, PIN - 685531,
             REPRESENTED BY ITS DIRECTOR.

     2       THE PRINCIPAL
             MAR BASELIOS CHRISTIAN COLLEGE OF ENGINEERING AND
             TECHNOLOGY., KUTTIKANAM, PEERMADE, IDUKKI DISTRICT, PIN -
             685531.

     3       APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
             ALSO KNOWN AS KERALA TECHNOLOGICAL UNIVERSITY, CET
             CAMPUS, ALATHARA ROAD, AMBADY NAGAR, THIRUVANANTHAPURAM -
             695016, REPRESENTED BY ITS REGISTRAR.

     4       ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
             (AICTE), NELSON MANDELA MARG, VASANT KUNJ, NEW DELHI -
             110070, REPRESENTED BY ITS MEMBER SECRETARY.
 WP(C) NO. 8983 OF 2021           -2-



            BY ADVS.
            ROSHEN.D.ALEXANDER
            TINA ALEX THOMAS
            HARIMOHAN




     THIS     WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   03.08.2021,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 8983 OF 2021       -3-




                         JUDGMENT

Learned counsel for the petitioners submits that in

view of the previous order of this Court dated 29.7.2021,

petitioners joined peacefully on duty and therefore do not

want to press this writ petition and prays for closure of the

same. Ordered accordingly.

Sd/-

AMIT RAWAL JUDGE vv

APPENDIX OF WP(C) 8983/2021

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE LETTER DATED 04.07.2008 ISSUED BY THE CHAIRMAN OF THE 1ST RESPONDENT CONFIRMING APPOINTMENT OF THE 1ST PETITIONER.

EXHIBIT P2 THE COPY OF THE APPOINTMENT LETTER DATED 27.12.2013 ISSUED TO THE 2ND PETITIONER.

EXHIBIT P3 THE TRUE COPY OF THE APPLICATION DATED 28.04.2020 FOR MATERNITY LEAVE SUBMITTED BY THE 1ST PETITIONER TO THE 1ST RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE EMAIL DATED 01.05.2020 ISSUED TO THE 2ND RESPONDENT BY THE HEAD OF THE DEPARTMENT RECOMMENDING LEAVE OF THE 1ST PETITIONER.

EXHIBIT P5 THE TRUE COPY OF THE APPLICATION DATED 28.04.2020 FOR MATERNITY LEAVE SUBMITTED BY THE 1ST PETITIONER TO THE 1ST RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE EMAIL DATED 22.07.2020 ISSUED BY THE 1ST PETITIONER TO THE 1ST RESPONDENT REQUESTING FOR REJOINING.

EXHIBIT P7 TRUE COPY OF THE EMAIL DATED 15.07.2020 ISSUED BY THE 2ND PETITIONER TO THE 1ST RESPONDENT REQUESTING FOR REJOINING.

EXHIBIT P8 THE TRUE COPY OF THE EMAIL DATED 06.02.2021 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P9 THE TRUE COPY OF THE EMAIL DATED

05.02.2021 ISSUED BY THE 1ST PETITIONER TO THE VICE CHANCELLOR OF THE 3RD RESPONDENT.

EXHIBIT P10 TRUE COPY OF THE REPRESENTATION DATED 06.02.2021 ISSUED BY THE 2ND PETITIONER.

EXHIBIT P11 TRUE COPY OF THE REMINDER DATED 20.03.2021 ISSUED BY THE 1ST PETITIONER TO THE VICE CHANCELLOR OF THE 3RD RESPONDENT.

EXHIBIT P12 TRUE COPY WEBSITE PAGES OF THE 1ST RESPONDENT INVITING CANDIDATES TO THE VACANCY FOR ASSISTANT PROFESSOR TO DEPARTMENT OF ELECTRICAL AND ELECTRONICS ENGINEERING.

EXHIBIT P13 TRUE COPY OF THE CIRCULAR DATED 10.09.2018 ISSUED BY THE 4TH RESPONDENT BINDING ON THE 1ST AND 2ND RESPONDENT.