Citation : 2021 Latest Caselaw 16121 Ker
Judgement Date : 3 August, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 3RD DAY OF AUGUST 2021 / 12TH SRAVANA, 1943
CON.CASE(C) NO. 267 OF 2021
AGAINST THE JUDGMENT IN WP(C) 27145/2020 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS 1 TO 16, 18-56, 58-60 & 62-94 IN W.P.(C):
1 AAMIR ABDUL AZEEZ
AGED 26 YEARS
S/O.ABDUL AZEEZ, PALLATHPATTATHIL HOUSE, VENRITANGU
P.O., TRISSUR DISTRICT - 680 510.
2 AARCHA S.VIJAY
AGED 25 YEARS
D/O.VIJAYAN K.P., SIVVA, KAIKOTTUVAYAL,
P.O.MALAPARAMBA, KOZHIKODE DISTRICT - 673009.
3 ABHINAND C.
AGED 24 YEARS
S/O.NANDAKUMAR C., SREYAS, CHOLAKKAD, MAKKARAPARAMBA
(P.O.), MALAPPURAM DISTRICT - 676 507.
4 AJITHRAMOL P.S.
AGED 25 YEARS
S/O.SHAJI P.S., PLAPPARAMBIL HOUSE, KOODAPPULAM P.O.,
RAMAPURAM, KOTTAYAM DISTRICT - 686 576.
5 AJMI N.RASAL
AGED 24 YEARS
D/O.RASALUDEEN, PUTHUVILA PUTHEN VEEDU, CHACHIPUNNA,
PUNNALA P.O., KOLLAM DISTRICT - 689 696.
6 AKSHAY ARAVIND
AGED 25 YEARS
S/O.ARAVINDAKSHAN N., A S VILLA, ANTHAMON, KALAYAPURAM
P.O., KOTTARAKARA, KOLLAM DISTRICT - 691 560.
7 ALAKA B.K. ,
AGED 25 YEARS
D/O.KUNHIKELAPPAN, ABHAYAM HOUSE, THAZHATHEKADAVU,
NADUVANNUR P.O., KOZHIKODE DISTRICT - 673 614.
8 ALLEDA BINOY
AGED 24 YEARS
D/O.BINOY P.J., POOKALAM HOUSE, MOOLANKAVE P.O.,
THELAMBATTA, SULTHAN BATHERY, WAYANAD DISTRICT - 673
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
2
592.
9 ALEENA JOSEPH
AGED 24 YEARS
D/O.BABU VARGHESE, CHOOLACKAPARAMPIL HOUSE,
R.P.C.P.O.VANDANPATHAL, MUNDAKAYAM, KOTTAYAM DISTRICT -
686 513.
10 AMAL V.R.
AGED 24 YEARS
S/O.RAJAN V.K., VALIPARAMBIL HOUSE, THEKKUMKARA
P.O.,WADAKKANCHERY, THRISSUR DISTRICT - 680 589.
11 AMALA K.MATHEW
AGED 24 YEARS
D/O.K.A.MATHEW, KOLLITHANDATHIL HOUSE, KATTAPANA P.O.,
VETTIKUZHAKAVALA, IDUKKI DISTRICT - 685 508.
12 AMRITHA P.S.
AGED 25 YEARS
D/O.K.P.PATMAKUMAR, SABARIGIRI, VADAKKUMTHALA P.O.,
KARUNGAPPALLY, KOLLAM DISTRICT - 690 536.
13 AMRUTHA JAYAN
AGED 24 YEARS
D/O.JAYAN C.K., KOLATHUVALAPPIL HOUSE, AVINISSERY P.O.,
THRISSUR DISTRICT - 680 306.
14 ANJALI ANIRUDHAN
AGED 25 YEARS
D/O.ANIRUDHAN S., ANGELIC VILLA, KOTHERI JUNCTION,
CHATHANNOOR P.O., KOLLAM DISTRICT - 691 572.
15 ANJALI V.
AGED 24 YEARS
D/O.MURALEEDHARAN N.K., SREEHARI, CHERUVANCHERY P.O.,
KANNUR DISTRICT - 670 650.
16 ANUPAMA RAMACHANDRAN
AGED 25 YEARS
D/O.M.G.RAMACHANDRAN, MARIKKUDY HOUSE, VALAMBOOR,
PATTIMATTOM (P.O.), ERNAKULAM DISTRICT - 683 562.
17 ANUSREE PADIYAN
AGED 24 YEARS
D/O.SUKUMARAN P., AMBALAPPARAMBIL HOUSE, VELLARI,
CHEMRAKKATTOOR P.O., AREACODE, MALAPPURAM DISTRICT -
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
3
673 639.
18 APARNA G.VIJAYAN
AGED 25 YEARS
D/O.VIJAYAN PILLAI K., ANAND BHAVAN, MATHRA P.O.,
PUNALUR, KOLLAM DISTRICT - 691 333.
19 APARNA K.T.K.
AGED 25 YEARS
D/O.VASU AMBADI, AMBADI HOUSE, KUNINGAD P.O., PURAMERI
(VIA) VATAKARA, KOZHIKODE DISTRICT - 673 503.
20 ARUNIMA GOPI
AGED 25 YEARS
D/O.GOPI C.,KEDARAM, SOUTH ARYAD, AVALOOKKUNNU P.O.,
ALAPPUZHA DISTRICT - 688 006.
21 ASHEEKKA SAJNA K.
AGED 26 YEARS
D/O.MOHAMMED JABIR K., KUNNAKKADAN HOUSE, IRINGAVOOR
P.O., TIRUR, MALAPPURAM DISTRICT - 676 103
22 BAZILA BUHARI
AGED 25 YEARS
D/O.K.BUHARI, THOUFEEQ, S.V.MARKET (P.O.),
KARUNAGAPPALLY, KOLLAM DISTRICT - 690 573.
23 BEEVI THAMEEMA N.
AGED 25 YEARS
D/O.ALI N., NANNAT HOUSE, KARINGAPARA, OMACHAPUZHA
(P.O.), MALAPPURAM - 673 620.
24 CHANDINI K.C.
AGED 25 YEARS
D/O.CHANDRAN K.K., KANNUKUZHYMALAYIL HOUSE,
EZHAKKARANADU NORTH (P.O.), PUTHENCRUZ (VIA), ERNAKULAM
DISTRICT - 682 308.
25 CHRIS MATHEW KOSHY
AGED 25 YEARS
S/O.RAJU KOSHY MATHEW, VETTATHU HOUSE, MARAMON P.O.,
CHALAIKKARA, KOZHENCHERRY, PATHANAMTHITTA DISTRICT -
689 549.
26 DILJA MARIA S.
AGED 24 YEARS
D/O.SEBASTIAN P.S., PUTHOOR HOUSE, MADUKKAKUNNU P.O.,
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
4
ELAMGULAM, PALA, KOTTAYAM DISTRICT - 686 577.
27 DRISYA DILEEP
AGED 25 YEARS
D/O.SINDHU K., DEEPANJALI, KAITHAVANA, SANATHANAPURAM
P.O., ALAPPUZHA DISTRICT - 688 003.
28 FATHIMA H.
AGED 24 YEARS
D/O.HASHIM M., THAZHATHU VEEDU, KOONTHALLOOR,
CHIRAYINKEEZHU P.O., THIRUVANANTHAPURAM DISTRICT - 695
304.
29 FATHIMA HANAN ABDUL MAJEED
AGED 24 YEARS
D/O.ABDUL MAJEED N.V., NEELANCHERY VEEDU, THALAYAD
P.O., UNNIKULAM VIA., KOZHIKODE DISTRICT - 673 574.
30 FATHIMA SAMAD
AGED 25 YEARS
D/O.ABDUL SAMAD K.E., KOLLAMPARAMBIL HOUSE, NADACKAL
P.O., ERATTUPETTA, KOTTAYAM DISTRICT - 686 121.
31 FIDHA P.O.
AGED 25 YEARS
D/O.HAMZA UMMER FAROOK, RAHATH, K.C.ROAD, TIRURANGADI,
MALAPPURAM DISTRICT - 676 306.
32 GARGI G.PAVITHRAN
AGED 24 YEARS
S/O.A.P.PAVITHRAN, PAVITHRAM, KANNADIPARAMBA P.O.,
KANNUR DISTRICT - 670 604.
33 GREESHMA D.
AGED 25 YEARS
D/O.DEVADASAN M., PUTHRASSERY HOUSE, KIZHAKKETHARA,
MATHUR P.O., PALAKKAD DISTRICT - 678 571
34 HARIKRISHNAN T.
AGED 24 YEARS
S/O.THANKAPPAN PILLAI, ATHIRA HOUSE, MUKHATHALA P.O.,
KOLLAM DISTRICT - 691 577.
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
5
35 HARITHA V.
AGED 24 YEARS
D/O.VINOD T.V., SAVIDHAM, ALIPPARAMBA, ANAMANGAD (VIA),
MALAPPURAM DISTRICT - 679 537.
36 HASNA M.C.
AGED 25 YEARS
S/O.ABOOBACKER MOULAVI, KATTIL HOUSE, ERAMANGALAM P.O.,
MALAPPURAM DISTRICT - 679 587.
37 HENNA V.M.
AGED 24 YEARS
D/O.HARISH V.M., AFZAL, MALIKAPARAMBU, NEAR STAR TILE
WORKS, KALLAI P.O., KOZHIKODE DISTRICT - 673 003.
38 JANNATHUL HUDA
AGED 26 YEARS
D/O.ASHRAF, PERUMTHOTTATHIL HOUSE, PAZHUR P.O., MAVOOR
(VIA), KOZHIKODE DISTRICT - 673 661.
39 JASMIN C.
AGED 25 YEARS
D/O.ABDUL RAHIMAN C., CHORATH HOUSE, PARAMMALANGADI
P.O., NADAYALPARAMBA, KALPAKANCHERY VIA., MALAPPURAM
DISTRICT - 676 551.
40 JASMIN C.P.
AGED 25 YEARS
D/O.ABDULLA C.P., CHELUPADATH HOUSE, NASEERA MANZIL,
KARAD, TANUR P.O., MALAPPURAM DISTRICT - 676 302.
41 JASNA K.
AGED 25 YEARS
D/O.ABBAS P.K., JALIBA, T.C.ROAD, KUTHUPARAMBA, KANNUR
DISTRICT - 670 643.
42 JESNA JOSEPH P.
AGED 27 YEARS
D/O.JOSEPH P.Y., PULICKAL HOUSE, ANDHAKARANAZHI P.O.,
CHERTHALA, ALAPPUZHA DISTRICT - 688 531.
43 JISHA J.U.
AGED 25 YEARS
D/O.JOSE D., 8/20E1, VADAKKANPAGAM, MANAVALAKURICHI,
KANYAKUMARI DISTRICT - 629 252, TAMILNADU.
44 JUMANA YASMEEN
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
6
AGED 25 YEARS
D/O.ABDUL RASHEED, MANNIL KUNNATH HOUSE, OORAKAM
KODALIKKUNDU, OORAKAM KIZHUMURI P.O., MALAPPURAM
DISTRICT - 676 515.
45 LUBNA SATHAR K.P.
AGED 25 YEARS
D/O.ABDUL SATHAR K.M., MUMTHAZAH, 3/102-A, OPP.MAHE
INDOOR STADIUM, AZHIYUR P.O., KOZHIKODE DISTRICT - 673
309.
46 MARIA EAPEN
AGED 25 YEARS
D/O.P.A.EAPEN, PALATHARA HOUSE, PARAMPUZHA P.O.,
KOTTAYAM DISTRICT - 686 004.
47 MUBASHIRA P.K.
AGED 25 YEARS
D/O.ABDUL MUBARAK P.K., PARAKODEN HOUSE, PATTIKKAD
P.O., MALAPPURAM DISTRICT - 679 325.
48 MUHAMMED ABDUL RAOOF C.M.
AGED 24 YEARS
S/O.ABDUL AZEEZ C.M., CHEMBEN MANGATTAYIL HOUSE, NEAR
PHC, CHELEMBRA P.O., MALAPPURAM DISTRICT - 673 634.
49 MURSHIDA BEEGAM N.P.
AGED 25 YEARS
D/O.MUHAMED ALI N.P., NAYAR PADIKKAL HOUSE, EDARIKODE
P.O., MALAPPURAM DISTRICT - 676 501.
50 MURSHIDA P.
AGED 25 YEARS
D/O.KUNHIMAMMU P., PATTUPARA HOUSE, PATTUPARA KULAMBA,
KODUR P.O., MALAPPURAM DISTRICT - 676 504.
51 NATHASHA
AGED 26 YEARS
D/O.SHAMSUDHEEN MULLAPPALLY, MULLAPPALLY HOUSE,
PUTHUPPARAMB P.O., EDANKODE VIA., CHUDALAPPARA,
MALAPPURAM DISTRICT - 676 501.
52 NILEENA SARACHANDRAN
AGED 25 YEARS
D/O.SARACHANDRAN, PERINGAYIL HOUSE, P.O.MANALUR,
THRISSUR DISTRICT - 680 617.
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
7
53 NOSHA A.R.
AGED 24 YEARS
D/O.ANILKUMAR G., REENA BHAVAN, KADAVILA, VANCHIYOOR
(P.O.), ATTINGAL, THIRUVANANTHAPURAM DISTRICT - 695
102.
54 PARVATHY T.J.
AGED 25 YEARS
D/O.T.P.JAYAMOHAN, THACHAPUZHA HOUSE, PACHALAM P.O.,
KOCHI, ERNAKULAM DISTRICT - 682 012.
55 PRAVEEN CHANDRAN R.
AGED 23 YEARS
S/O.RAMACHANDRAN K.M., AISWARYA NIVAS, VADAKOTTATHARA,
KOTTATHARA P.O., PALAKKAD DISTRICT - 678 581.
56 RADHIKA RAJ M.R.
AGED 24 YEARS
D/O.RAJAGOPAL, MARATTU HOUSE, NATTIKA P.O., THRISSUR
DISTRICT - 680 566.
57 RAKHI KRISHNAN R.
AGED 24 YEARS
D/O.RADHAKRISHNA PILLAI K., KRISHNAS, CRA - 229,
CHOOZHAMPALA, MUKKOLA P.O., THIRUVANANTHAPURAM - 695
043.
58 RASITHA M.R.
AGED 25 YEARS
D/O.RAVINDRAN A., MANNATH HOUSE, ARIYANNOOR P.O.,
THRISSUR DISTRICT - 680 102.
59 RESHMA RAJIKUMAR
AGED 25 YEARS
D/O.P.R.RAJIKUMAR, LAKSHMISREE HOUSE, KARIMUGAL,
VELOORKARA, PUTHENCRUZ P.O., ERNAKULAM DISTRICT - 682
308.
60 RIMSHA C.K.
AGED 26 YEARS
D/O.ABDUL KADER, CHANGANATH HOUSE, OTHALOOR P.O.,
MALAPPURAM DISTRICT - 679 591.
61 RINI K.JOPHY
AGED 25 YEARS
D/O.JOPHY K.A., KUTTUKARAN HOUSE, ANAKKAD ROAD, KANJANY
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
8
P.O., THRISSUR DISTRICT - 680 612.
62 RINSILA RAHMAN K.A.
AGED 26 YEARS
D/O.K.K.ABDUL RAHMAN, KONEKKATTU PARAMBIL HOUSE,
P.VEMBALLUR P.O., THRISSUR DISTRICT - 680 671.
63 RIYA SEBASTIAN
AGED 25 YEARS
D/O.K.J.SEBASTIAN, KUTTILAMPEL HOUSE, KOZHA P.O.,
KURAVILANGAD, KOTTAYAM DISTRICT - 686 633.
64 SABITHA A.S.
AGED 25 YEARS
D/O.SAJEEVAN A.R., AYYAPATH HOUSE, PERINCHERY P.O.,
THRISSUR DISTRICT - 680 306.
65 SALIL IBRAHIM
AGED 24 YEARS
S/O.BAVA K.M., KAROTTAPURAM, THOTTUMUGHAM (P.O.),
ALUVA, ERNAKULAM DISTRICT - 683 105.
66 SAMNA S.
AGED 24 YEARS
D/O.SULAIMAN M., KALATHIL HOUSE, MALIYA ROAD (P.O.),
THRISSUR DISTRICT - 680 586.
67 SANDRA T.D.
AGED 24 YEARS
D/O.SHERLY JOSEPH, THOMPUNNAYIL HOUSE, PADIYOOR (P.O.),
IRITTY, KANNUR DISTRICT - 670 703.
68 SANJANA K.
AGED 25 YEARS
D/O.SURESH KUMAR A.C., NANDHANAM HOUSE, CHENGATPARAMBA,
NAGATHUPADAM ROAD, OLAVANNA P.O., CALICUT DISTRICT -
673 019.
69 SAPTHA N.K.
AGED 25 YEARS
D/O.SETHUMADHAVAN N.K., NIRMALYAM HOUSE, MEPPAYIL
(P.O.), VATAKARA, CALICUT DISTRICT - 673 104.
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
9
70 SARIKA M.S.
AGED 25 YEARS
D/O.SASIDHARAN K.A., SREYAS, PALLIKURUP P.O.,
MANNARKKAD, PALAKKAD DISTRICT - 678 582.
71 SEENA BABU
AGED 25 YEARS
D/O.BABU THOMAS, SUBY VILLA, MANAKALA P.O., ADOOR,
PATHANAMTHITTA DISTRICT - 691 551.
72 SEETHAL K.
AGED 25 YEARS
D/O.RAJAN V., PALERI KUNDATHRU HOUSE, P.O.OLAT,
KODAKKAD, VIA TRIKARIPPUR, KASARAGOD DISTRICT - 671
310.
73 SHADI ASHKAR V.
AGED 25 YEARS
D/O.ASHKAR ALI V., VIRUTHULLIYIL HOUSE, P.O.CHENNARA,
MANGALAM, MALAPPURAM DISTRICT - 676 561.
74 SHAHEEDA M.B.
AGED 26 YEARS
D/O.MUHAMED BASHEER, MUBARAK MAHAL, P.O.PERUMANNUR,
CHALISSERY, PALAKKAD DISTRICT - 679 536.
75 SHAMLA THASNIM K.K.
AGED 25 YEARS
D/O.ALAVIKKUTTY K.K., CHAKKARA THODI HOUSE, PONMALA
P.O., MALAPPURAM DISTRICT - 676 528.
76 SHAMMA FYROOS
AGED 25 YEARS
D/O.SHAREEF, PUDIYEDATH HOUSE, THURUTHIYAD P.O.,
BALUSSERY, KOZHIKODE DISTRICT - 673 612.
77 SHARUKH SHAMUSUDEEN
AGED 25 YEARS
S/O.SHAMSUDEEN Y.M., MULLAKKAL HOUSE, PANGARAPILLY
P.O., CHELAKKARA VIA., THRISSUR DISTRICT - 680 586.
78 SHIMNA P.
AGED 25 YEARS
D/O.RAMESAN K., PUTHUR, KOZHUMMAL P.O., KARIVELLUR
VIA., KANNUR DISTRICT - 670 5221.
79 SIDHARTH P.
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
10
AGED 25 YEARS
S/O.RAMACHANDRAN P.K., ATHIRA NIVAS,THAMARAMKULANGARA,
EDAT P.O., PAYYANUR, KANNUR DISTRICT - 670 327.
80 SNEHA K.S.
AGED 25 YEARS
D/O.K.V.SASIKUMAR, KURUPPATHPARAMBIL HOUSE,
KURICHIKKARA P.O., MATTAMPURAM, THRISSUR DISTRICT - 680
028.
81 SNEHA VISWANADHAN
AGED 25 YEARS
D/O.VISWANATHAN S., SIVI BHAVAN, MUNDUKOTTACKAL P.O.,
PATHANAMTHITTA DISTRICT - 689 646.
82 SONA REJI
AGED 25 YEARS
D/O.REJI JOY, MAYILADUMPARAYIL, VENGANOOR P.O.,
THIRUVANANTHAPURAM DISTRICT - 695 523.
83 SONIA SIMON
AGED 25 YEARS
D/O.A.O.SIMON, ADAMBUKULAM HOUSE, CHETTUPUZHA P.O.,
THRISSUR DISTRICT - 680 012.
84 SREEKUTTY V.R.
AGED 25 YEARS
D/O.RAVEENDRAN PILLAI V.K., VAZHUVELIL, PERINGILIPPURAM
P.O., ENNAKKAD, ALAPPUZHA DISTRICT - 689 624.
85 SREELAKSHMI SAJEEV E.
AGED 25 YEARS
D/O.SAJEEV E.V., EZHUVATHARA HOUSE, VALLIVATTOM P.O.,
THRISSUR - 680 123.
86 SREENATH S.S.
AGED 25 YEARS
S/O.SREEKUMARAN NAIR K., SREEMANDIRAM, MOTTALMOODU,
KARIPUR P.O., NEDUMANGADU, THIRUVANANTHAPURAM DISTRICT
- 695 541.
87 SREYA K.
AGED 25 YEARS
D/O.PRABHAKARAN K., KRISHNAKRIPA, CHERIKKAL, PINARAYI
P.O., KANNUR DISTRICT - 670 741.
88 SRUTHY P.PAVANAM
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
11
AGED 25 YEARS
D/O.PAVANAN P.V., PUTHENTHARAYIL, VAIKAPRAYAR P.O.,
VAIKOM, KOTTAYAM DISTRICT - 686 146.
89 THASLEENA E.P.
AGED 27 YEARS
D/O.MOIDEEN, ERECHANTHODIKA POONKUZHI, CHOKKAD P.O.,
MALAPPURAM DISTRICT - 679 332.
90 VIJAYALEKSHMI C.K.
AGED 25 YEARS
D/O.C.C.KUTTAPPAN, CHOORAKKUTTICKAL HOUSE, CHENGAROOR
P.O., MALLAPPALLY, PATHANAMTHITTA DISTRICT - 689 594.
91 WAFABI MUSTAFA
AGED 24 YEARS
D/O.MUSTAFA S., FAZEELA MAHAL, KUTTIKKOL P.O.,
TALIPARAMBA, KANNUR DISTRICT - 670 562.
BY ADV SRI.S.VIDYASAGAR
RESPONDENT/3RD RESPONDENT IN W.P(C):
DR. NARAYANAN P.V.
AGED APPROX 65 YEARS, S/O. (NOT KNOWN TO THE PETITIONER) THE PRINCIPAL, MALABAR MEDICAL COLLEGE, MODAKKALUR, ATHOLI, KOZHIKODE - 673 315.
BY ADVS.
SRI.P.SANJAY SMT.A.PARVATHI MENON SRI.BIJU MEENATTOOR SRI.KIRAN NARAYANAN SRI.PAUL VARGHESE (PALLATH) SRI.P.A.MOHAMMED ASLAM SHRI.PRASOON SUNNY SHRI.RAHUL RAJ P.
GP V.VENUGOPAL,ASOK M. CHERIAN ADDL A.G [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 03.08.2021, ALONG WITH RP.219/2021, 246/2021 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN TUESDAY, THE 3RD DAY OF AUGUST 2021 / 12TH SRAVANA, 1943 RP NO. 219 OF 2021 AGAINST THE JUDGMENT IN WP(C) 27831/2020 OF HIGH COURT OF KERALA REVIEW PETITIONER/R3 IN WPC:
MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE MODAKALLUR, KOZHIKKODE-673 315, REPRESENTED BY ITS PRINCIPAL.
BY ADVS.
P.SANJAY SMT.A.PARVATHI MENON SRI.BIJU MEENATTOOR SRI.PAUL VARGHESE (PALLATH) SRI.P.A.MOHAMMED ASLAM SRI.KIRAN NARAYANAN SHRI.PRASOON SUNNY SHRI.RAHUL RAJ P.
RESPONDENTS/RESPONDENTS NOS.1 & 2/PETITIONER IN WPC:
1 STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-691 001.
2 KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN-680 596.
3 JAMSHID RAZI.V.P.,
AGED 25 YEARS
S/O.KUNHABDULLA.V.P., SANGETH THALIYIL P.O., KUTIADY, CALICUT-673 508.
BY ADVS.
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF HEALTH SCIENCES [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
GOVERNMENT PLEADER
V.VENUGOPAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 03.08.2021, ALONG WITH Con.Case(C).267/2021 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN TUESDAY, THE 3RD DAY OF AUGUST 2021 / 12TH SRAVANA, 1943 RP NO. 246 OF 2021 AGAINST THE JUDGMENT IN WP(C) 27804/2020 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT NO.3:
THE PRINCIPAL MALABAR MEDICAL COLLEGE, MODAKALLUR, KOZHIKODE 673 315
BY ADVS.
P.SANJAY SMT.A.PARVATHI MENON SRI.BIJU MEENATTOOR SRI.PAUL VARGHESE (PALLATH) SRI.P.A.MOHAMMED ASLAM SRI.KIRAN NARAYANAN SHRI.RAHUL RAJ P.
SHRI.PRASOON SUNNY
RESPONDENTS/RESPONDENTS NOS.1 & 2/PETITIONERS IN WPC:
1 STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR REPRESENTED BY ITS REGISTRAR 680 596
3 APARNA S.S, AGED 26 YEARS D/O. SHEEJA G.S, SREENIVAS, VELLALLOOR P.O, KILIMANOOR, THIRUVANANTHAPURAM 695 601
4 ARJUN BABU T, AGED 26 YEARS S/O. PREMAN BABU T, THAYYULLATHIL HOUSE, ERAMALA POST, ORKKATTERY VIA, VATAKARA, CALICUT 673 501 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
5 MOHAMMAD NOWFAL T.P, AGED 26 YEARS S/O. T.P HUSSAIN, THAZATHE PEEDIKAYIL HOUSE, KAMPUZHA P.O, MALAPURAM DISTRICT 676 533
6 APARNA K.A, AGED 26 YEARS D/O. ANILKUMAR K, KOLANGATHU HOUSE, SREEMOOLANAGARAM P.O, ALUVA, ERNAKULAM 683580
7 NEHA RASHEED V, AGED 26 YEARS D/O. ABDUL RASHEED V, VALIYARA HOUSE, KATTAKULAM, MADAVANA P.O, KODUNGALLUR, THRISSUR 680 666
8 RADHIKA A, AGED 26 YEARS D/O. SUBRAHMANIAN, AMBAZAKODE HOUSE, KULAKKATTUKURUSSI POST, SREEKRISHNAPURAM, PALAKKAD 678 633
9 RESHMA RAGHU, AGED 25 YEARS D/O. RAGHURAMAN K NAIR, GREESHMAM, SARAYU NAGAR, NEAR GLP SCHOOL, OLAVAKKODE, PALAKKAD 678 0202
10 SAJITHA NARAYANAN, AGED 25 YEARS D/O. NARYANAN A, POOVATHUMPARAMBIL HOUSE, ALAGAPPANAGAR P.O, AMBALLUR, THRISSUR 680 302
11 SANDEEP SOMAN A.P AGED 25 YEARS S/O. SOMAN A.P, ANGATHIL PADI HOUSE, COADCAL POST, TIRUR, MALAPURAM 676 018
12 THAMANA SALIM A.S, AGED 26 YEARS D/O. A. SALIM, AL-NOOR, ALISHERY WARD, ALAPPUZHA 688
13 VIJAY JAKUMAR AGED 27 YEARS VALIYAKOTTOOR HOUSE, VISWADEEPTHI ROAD, ADIMALY P.O, IDUKKI 685 561
14 SWAPNA K.V, AGED 26 YEARS [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
D/O. SUNIL V.A, VELLODY BHAVAN, CHALAPPURAM P.O, KOZHIKODE 673 002
BY ADVS.
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SRI.V.VENUGOPAL GP
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 03.08.2021, ALONG WITH Con.Case(C).267/2021 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN TUESDAY, THE 3RD DAY OF AUGUST 2021 / 12TH SRAVANA, 1943 RP NO. 256 OF 2021 AGAINST THE JUDGMENT IN WP(C) 27145/2020 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT NO.3:
THE PRINCIPAL, MALABAR MEDICAL COLLEGE HOSPITAL MODAKALLUR, KOZHIKKODE - 673 315.
BY ADVS.
P.SANJAY SMT.A.PARVATHI MENON SRI.BIJU MEENATTOOR SRI.PAUL VARGHESE (PALLATH) SRI.P.A.MOHAMMED ASLAM SRI.KIRAN NARAYANAN SHRI.PRASOON SUNNY SHRI.RAHUL RAJ P.
RESPONDENT/RESPONDENT NOS.1 & 2/PETITIONERS IN WPC:
1 STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE, SECRETARIAT, THIRUVANANTHAPURAM- 695
001.
2 KERALA UNIVERSITY OF HEALTH SCIENCES THRISSUR, REPRESENTED BY ITS REGISTRAR - 680 596.
3 AAMIR ABDUL AZEEZ
AGED 26 YEARS
S/O.ABDUL AZEEZ, PALLATHPATTATHIL HOUSE, VENRITANGU P.O., TRISSUR DISTRICT - 680 510.
4 AARCA S.VIJAY
AGED 25 YEARS
D/O.VIJAYAN K.P., SIVVA, KAIKOTTUVAYAL, P.O.MALAPARAMBA, KOZHIKODE DISTRICT - 673009. [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
5 ABHINAND C.
AGED 24 YEARS S/O.NANDAKUMAR C., SREYAS, CHOLAKKAD, MAKKARAPARAMBA (P.O.), MALAPPURAM DISTRICT - 676 507.
6 AJITHRAMOL P.S.
AGED 25 YEARS
S/O.SHAJI P.S., PLAPPARAMBIL HOUSE, KOODAPPULAM P.O., RAMAPURAM, KOTTAYAM DISTRICT - 686 576.
7 AJMI N.RASAL
AGED 24 YEARS
D/O.RASALUDEEN, PUTHUVILA PUTHEN VEEDU, CHACHIPUNNA, PUNNALA P.O., KOLLAM DISTRICT - 689 696.
8 AKSHAY ARAVIND
AGED 25 YEARS
S/O.ARAVINDAKSHAN N., A S VILLA, ANTHAMON, KALAYAPURAM P.O., KOTTARAKARA, KOLLAM DISTRICT - 691 560.
9 ALAKA B.K.
AGED 25 YEARS
D/O.KUNHIKELAPPAN, ABHAYAM HOUSE, THAZHATHEKADAVU, NADUVANNUR P.O., KOZHIKODE DISTRICT - 673 614.
10 ALLEDA BINOY
AGED 24 YEARS
D/O.BINOY P.J., POOKALAM HOUSE, MOOLANKAVE P.O., THELAMBATTA, SULTHAN BATHERY, WAYANAD DISTRICT - 673
592.
11 ALEENA JOSEPH
AGED 24 YEARS
D/O.BABU VARGHESE, CHOOLACKAPARAMPIL HOUSE, R.P.C.P.O.VANDANPATHAL, MUNDAKAYAM, KOTTAYAM DISTRICT - 686 513.
12 AMAL V.R.
AGED 24 YEARS
S/O.RAJAN V.K., VALIPARAMBIL HOUSE, THEKKUMKARA P.O.,WADAKKANCHERY, THRISSUR DISTRICT - 680 589.
13 AMALA K.MATHEW
AGED 24 YEARS
D/O.MATHEW K., KOLLITHANDATHIL HOUSE, KATTAPANA P.O., VETTIKUZHAKAVALA, IDUKKI DISTRICT - 685 508. [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
14 AMRITHA P.S. AGED 25 YEARS D/O.K.P.PATMAKUMAR, SABARIGIRI, VADAKKUMTHALA P.O., KARUNGAPPALLY, KOLLAM DISTRICT - 690 536.
15 AMRUTHA JAYAN
AGED 24 YEARS
D/O.JAYAN C.K., KOLATHUVALAPPIL HOUSE, AVINISSERY P.O., THRISSUR DISTRICT - 680 306.
16 ANJALI ANIRUDHAN
AGED 25 YEARS
D/O.ANIRUDHAN S., ANGELIC VILLA, KOTHERI JUNCTION, CHATHANNOOR P.O., KOLLAM DISTRICT - 691 572.
17 ANJALI V.
AGED 24 YEARS
D/O.MURALEEDHARAN N.K., SREEHARI, CHERUVANCHERY P.O., KANNUR DISTRICT - 670 650.
18 ANUPAMA RAMACHANDRAN
AGED 25 YEARS
D/O.M.G.RAMACHANDRAN, MARIKKUDY HOUSE, VALAMBOOR, PATTIMATTOM (P.O.), ERNAKULAM DISTRICT - 683 562.
19 ANUSHA S.
AGED 25 YEARS
D/O.SURESH KUMAR P.G., POURNAMI, JAWAHAR JUNCTION, PARIPALLY P.O., KOLLAM DISTRICT - 691 574.
20 ANUSREE PADIYAN
AGED 24 YEARS
D/O.SUKUMARAN P., AMBALAPPARAMBIL HOUSE, VELLARI, CHEMRAKKATTOOR P.O., AREACODE, MALAPPURAM DISTRICT - 673 639.
21 APARNA G.VIJAYAN
AGED 25 YEARS
D/O.VIJAYAN PILLAI K., ANAND BHAVAN, MATHRA P.O., PUNALUR, KOLLAM DISTRICT - 691 333.
22 APARNA K.T.K.
AGED 25 YEARS
D/O.VASUAMBADI, AMBADI HOUSE, KUNINGAD P.O., PURAMERI (VIA) VATAKARA, KOZHIKODE DISTRICT - 673 503.
23 ARUNIMA GOPI [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
AGED 25 YEARS D/O.KEDARAM, SOUTH ARYAD, AVALOOKKUNNU P.O., ALAPPUZHA DISTRICT - 688 006.
24 ASHEEKKA SAJNA K.
AGED 26 YEARS
D/O.MOHAMMED JABIR K., KUNNAKKADAN HOUSE, IRINGAVOOR P.O., TIRUR, MALAPPURAM DISTRICT - 676 103.
25 BAZILA BUHARI
AGED 25 YEARS
D/O.K.BUHARI, THOUFEEQ, S.V.MARKET (P.O.), KARUNAGAPPALLY, KOLLAM DISTRICT - 690 573.
26 BEEVI THAMEEMA N.
AGED 25 YEARS
D/O.ALI N., NANNAT HOUSE, KARINGAPARA, OMACHAPUZHA (P.O.), MALAPPURAM - 673 620.
27 CHANDINI K.C.
AGED 24 YEARS
D/O.CHANDRAN K.K., KANNUKUZHYMALAYIL HOUSE, EZHAKKARANADU NORTH (P.O.), PUTHENCRUZ (VIA), ERNAKULAM DISTRICT - 682 308.
28 CHRIS MATHEW KOSHY
AGED 25 YEARS
S/O.RAJU KOSHY MATHEW, VETTATHU HOUSE, MARAMON P.O., CHALAIKKARA, KOZHENCHERRY, PATHANAMTHITTA DISTRICT - 689 549.
29 DILJA MARIA S.
AGED 24 YEARS
D/O.SEBASTIAN P.S., PUTHOOR HOUSE, MADUKKAKUNNU P.O., ELAMGULAM, PALA, KOTTAYAM DISTRICT - 686 577.
30 DRISYA DILEEP
AGED 25 YEARS
D/O.SINDHU K., DEEPANJALI, KAITHAVANA, SANATHANAPURAM P.O., ALAPPUZHA DISTRICT - 688 003.
31 FATHIMA H.
AGED 24 YEARS
D/O.HASHIM M., THAZHATHU VEEDU, KOONTHALLOOR, CHIRAYINKEEZHU P.O., THIRUVANANTHAPURAM DISTRICT - 695
304. [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
32 FATHIMA HANAN ABDUL MAJEED AGED 24 YEARS D/O.ABDUL MAJEED N.V., NEELANCHERY VEEDU, THALAYAD P.O., UNNIKULAM VIA., KOZHIKODE DISTRICT - 673 574.
33 FATHIMA SAMAD
AGED 25 YEARS
D/O.ABDUL SAMAD K.E., KOLLAMPARAMBIL HOUSE, NADACKAL P.O., ERATTUPETTA, KOTTAYAM DISTRICT - 686 121.
34 FIDHA P.O.
AGED 25 YEARS
D/O.HAMZA UMMER FAROOK, RAHATH, K.C.ROAD, TIRURANGADI, MALAPPURAM DISTRICT - 676 306.
35 GARGI G.PAVITHRAN
AGED 24 YEARS
S/O.A.P.PAVITHRAN, PAVITHRAM, KANNADIPARAMBA P.O., KANNUR DISTRICT - 670 604.
36 GREESHMA D.
AGED 25 YEARS
D/O.DEVADASAN M., PUTHRASSERY HOUSE, KIZHAKKETHARA, MATHUR P.O., PALAKKAD DISTRICT - 678 571.
37 HARIKRISHNAN T.
AGED 24 YEARS
S/O.THANKAPPAN PILLAI, ATHIRA HOUSE, MUKHATHALA P.O., KOLLAM DISTRICT - 691 577.
38 HARITHA V.
AGED 24 YEARS
D/O.VINOD T.V., SAVIDHAM, ALIPPARAMBA, ANAMANGAD (VIA), MALAPPURAM DISTRICT - 679 537.
39 HASNA M.C.
AGED 25 YEARS
S/O.ABOOBACKER MOULAVI, KATTIL HOUSE, ERAMANGALAM P.O., MALAPPURAM DISTRICT - 679 587.
40 HENNA V.M.
AGED 24 YEARS
D/O.HARISH V.M., AFZAL, MALIKAPARAMBU, NEAR STAR TILE WORKS, KALLAI P.O., KOZHIKODE DISTRICT - 673 003.
41 JANNATHUL HUDA
AGED 26 YEARS
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
D/O.ASHRAF, PERUMTHOTTATHIL HOUE, PAZHUR P.O., MAVOOR (VIA), KOZHIKODE DISTRICT - 673 661.
42 JASMIN C.
AGED 25 YEARS
D/O.ABDUL RAHIMAN C., CHORATH HOUSE, PARAMMALANGADI P.O., NADAYALPARAMBA, KALPAKANCHERY VIA., MALAPPURAM DISTRICT - 676 551.
43 JASMIN C.P.
AGED 25 YEARS
D/O.ABDULLA C.P., CHELUPADATH HOUSE, NASEERA MANZIL, KARAD, TANUR P.O., MALAPPURAM DISTRICT - 676 302.
44 JASNA K.
AGED 25 YEARS
D/O.ABBAS P.K., JALIBA, T.C.ROAD, KUTHUPARAMBA, KANNUR DISTRICT - 670 643.
45 JESNA JOSEPH P.
AGED 27 YEARS
D/O.JOSEPH P.Y., PULICKAL HOUSE, ANDHAKARANAZHI P.O., CHERTHALA, ALAPPUZHA DISTRICT - 688 531.
46 JISHA J.U.
AGED 25 YEARS
D/O.JOSE D., 9/29 E1, VADAKKANPAGAM, MANAVALAKURICHI, KANYAKUMARI DISTRICT - 629 252.
47 JUMANA YASMEEN
AGED 25 YEARS
D/O.ABDUL RASHEED, MANNIL KUNNATH HOUSE, OORAKAM KODALIKKUNDU, OORAKAM KIZHUMURI P.O., MALAPPURAM DISTRICT - 676 515.
48 LUBNA SATHAR K.P.
AGED 25 YEARS
D/O.ABDUL SATHAR K.M., MUMTHAZAH, 3/102-A, OPP.MAHE INDOOR STADIUM, AZHIYUR P.O., KOZHIKODE DISTRICT - 673
309.
49 MARIA EAPEN
AGED 25 YEARS
D/O.P.A.EAPEN, PALATHARA HOUSE, PARAMPUZHA P.O., KOTTAYAM DISTRICT - 686 004.
50 MUBASHIRA P.K.
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
AGED 25 YEARS D/O.ABDUL MUBARAK P.K., PARAKODEN HOUSE, PATTIKKAD P.O., MALAPPURAM DISTRICT - 679 325.
51 MUHAMMED ABDUL RAOOF C.M.
AGED 24 YEARS
S/O.ABDUL AZEEZ C.M., CHEMBEN MANGATTAYIL HOUSE, NEAR PHC, CHELEMBRA P.O., MALAPPURAM DISTRICT - 673 634.
52 MURSHIDA BEEGAM N.P.
AGED 25 YEARS
D/O.MUHAMED ALI N.P., NAYAR PADIKKAL HOUSE, EDARIKODE P.O., MALAPPURAM DISTRICT - 676 501.
53 MURSHIDA P.
AGED 25 YEARS
D/O.KUNHIMAMMU P., PATTUPARA HOUSE, PATTUPARA KULAMBA, KODUR P.O., MALAPPURAM DISTRICT - 676 504.
54 NATHASHA
AGED 26 YEARS
D/O.SHAMSUDHEEN MULLAPPALLY, MULLAPPALLY HOUSE, PUTHUPPARAMB P.O., EDANKODE VIA., CHUDALAPPARA, MALAPPURAM DISTRICT - 676 501.
55 NILEENA SARACHANDRAN
AGED 25 YEARS
D/O.SARACHANDRAN, PERINGAYIL HOUSE, P.O.MANALUR, THRISSUR DISTRICT - 680 617.
56 NOSHA A.R.
AGED 24 YEARS
D/O.ANILKUMAR G., REENABHAVAN, KADAVILA, VANCHIYOOR (P.O.), ATTINGAL, THIRUVANANTHAPURAM DISTRICT - 695
102.
57 PARVATHY T.J.
AGED 25 YEARS
D/O.T.P.JAYAMOHAN, THACHAPUZHA HOUSE, PACHALAM P.O., KOCHI, ERNAKULAM DISTRICT - 682 012.
58 PRAVEEN CHANDRAN R.
AGED 23 YEARS
S/O.RAMACHANDRAN K.M., AISWARYA NIVAS, VADAKOTTATHARA, PALAKKAD DISTRICT - 678 581.
59 PRIYADHARSHINI R.B.
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
AGED 25 YEARS D/O.T.RAJENDRA PRASAD, KAUSTHUBAM, PAZHAYANNUR, KUMBLAKODE (P.O.), THRISSUR DISTRICT - 680 787.
60 RADHIKA RAJ M.R.
AGED 24 YEARS
D/O.RAJAGOPAL, MARATTU HOUSE, NATTIKA P.O., THRISSUR DISTRICT - 680 566.
61 RAKHI KRISHNAN R.
AGED 24 YEARS
D/O.RADHAKRISHNA PILLAI K., KRISHNAS, CRA - 229, CHOOZHAMPALA, MUKKOLA P.O., THIRUVANANTHAPURAM - 695
043.
62 RASITHA M.R.
AGED 25 YEARS
D/O.RAVINDRAN A., MANNATH HOUSE, ARIYANNOOR P.O., THRISSUR DISTRICT - 680 102.
63 RESHMA RAHIM
AGED 25 YEARS
D/O.PERUMBILLI HOUSE, EDAYAPPURAM, ALUVA, ERNAKULAM DISTRICT - 683 101.
64 RESHMA RAJIKUMAR
AGED 25 YEARS
D/O.P.R.RAJIKUMAR, LAKSHMISREE HOUSE, KARIMUGAL, VELOORKARA, PUTHENCRUZ P.O., ERNAKULAM DISTRICT - 682
308.
65 RIMSHA C.K.
AGED 26 YEARS
D/O.ABDUL KADER, CHANGANATH HOUSE, OTHALOOR P.O., MALAPPURAM DISTRICT - 679 591.
66 RINI K.JOPHY
AGED 25 YEARS
D/O.JOPHY K.A., KUTTUKARAN HOUSE, ANAKKAD ROAD, KANJANY P.O., THRISSUR DISTRICT - 680 612.
67 RINSILA RAHMAN K.A.
AGED 26 YEARS
D/O.K.K.ABDUL RAHMAN, KONEKKATTU PARAMBIL HOUSE, P.VEMBALLUR P.O., THRISSUR DISTRICT - 680 671.
68 RIYA SEBASTIAN [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
AGED 25 YEARS D/O.K.J.SEBASTIAN, KUTTILAMPEL HOUSE, KOZHA P.O., KURAVILANGAD, KOTTAYAM DISTRICT - 686 633.
69 SABITHA A.S.
AGED 25 YEARS
D/O.SAJEEVAN A.R., AYYAPATH HOUSE, PERINCHERY P.O., THRISSUR DISTRICT - 680 306.
70 SALIL IBRAHIM
AGED 24 YEARS
S/O.BAVA K.M., KAROTTAPURAM, THOTTUMUGHAM (P.O.), ALUVA, ERNAKULAM DISTRICT - 683 105.
71 SAMNA S.
AGED 24 YEARS
D/O.SULAIMAN M., KALATHIL HOUSE, MALIYA ROAD (P.O.), THRISSUR DISTRICT - 680 586.
72 SANDRA T.D.
AGED 24 YEARS
D/O.SHERLY JOSEPH, THOMPUNNAYIL HOUSE, PADIYOOR (P.O.), IRITTY, KANNUR DISTRICT - 670 703.
73 SANJANA K.
AGED 25 YEARS
D/O.SURESH KUMAR A.C., NANDHANAM HOUSE, CHENGATPARAMBA, NAGATHUPADAM ROAD, OLAVANNA P.O., CALICUT DISTRICT - 673 019.
74 SAPTHA N.K.
AGED 25 YEARS
D/O.SETHUMADHAVAN N.K., NIRMALYAM HOUSE, MEPPAYIL (P.O.), VATAKARA, CALICUT DISTRICT - 673 104.
75 SARIKA M.S.
AGED 25 YEARS
D/O.SASIDHARAN K.A., SREYAS, PALLIKURUP P.O., MANNARKKAD, PALAKKAD DISTRICT - 678 582.
76 SEENA BABU
AGED 25 YEARS
D/O.BABU THOMAS, SUBY VILLA, MANAKALA P.O., ADOOR, PATHANAMTHITTA DISTRICT - 691 551.
77 SEETHAL K.
AGED 25 YEARS
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
D/O.RAJAN V., PALERI KUNDATHRU HOUSE, P.O.OLAT, KODAKKAD, VIA TRIKARIPPUR, KASARAGOD DISTRICT - 671
310.
78 SHADI ASHKAR V.
AGED 25 YEARS
D/O.ASHKAR ALI V., VIRUTHULLIYIL HOUSE, P.O.CHENNARA, MANGALAM, MALAPPURAM DISTRICT - 676 561.
79 SHAHEEDA M.B.
AGED 26 YEARS
D/O.MHAMED BASHEER, MUBARAK MAHAL, P.O.PERUMANNUR, CHALISSERY, PALAKKAD DISTRICT - 679 536.
80 SHAMLA THASNIM K.K.
AGED 25 YEARS
D/O.ALAVIKKUTTY K.K., CHAKKARA THODI HOUSE, PONMALA P.O., MALAPPURAM DISTRICT - 676 528.
81 SHAMMA FYROOS
AGED 25 YEARS
D/O.SHAREEF, PUDIYEDATH HOUSE, THURUTHIYAD P.O., BALUSSERY, KOZHIKODE DISTRICT - 673 612.
82 SHARUKH SHAMUSUDEEN
AGED 25 YEARS
S/O.SHAMSUDEEN Y.M., MULLAKKAL HOUSE, PANGARAPILLY P.O., CHELAKKARA VIA., THRISSUR DISTRICT - 680 586.
83 SHIMNA P.
AGED 25 YEARS
D/O.RAMESAN K., PUTHUR, KOZHUMMAL P.O., KARIVELLUR VIA., KANNUR DISTRICT - 670 5221.
84 SIDHARTH P.
AGED 25 YEARS
S/O.RAMACHANDRAN P.K., ATHIRA NIVAS,THAMARAMKULANGARA, EDAT P.O., PAYYANUR, KANNUR DISTRICT - 670 327.
85 SNEHA K.S.
AGED 25 YEARS
D/O.K.V.SASIKUMAR, KURUPPATHPARAMBIL HOUSE, KURICHIKKARA P.O., MATTAMPURAM, THRISSUR DISTRICT - 680
028.
86 SNEHA VISWANADHAN
AGED 25 YEARS
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
D/O.VISWANATHAN S., SIVI BHAVAN, MUNDUKOTTACKAL P.O., PATHANAMTHITTA DISTRICT - 689 646.
87 SONA REJI
AGED 25 YEARS
D/O.REJI JOY, MAYILADUMPARAYIL, VENGANOOR P.O., THIRUVANANTHAPURAM DISTRICT - 695 523.
88 SONIA SIMON
AGED 25 YEARS
D/O.A.O.SIMON, ADAMBUKULAM HOUSE, CHETTUPUZHA P.O., THRISSUR DISTRICT - 680 012.
89 SREEKUTTY V.R.
AGED 25 YEARS
D/O.RAVEENDRAN PILLAI V.K., VAZHUVELIL, PERINGILIPPURAM P.O., ENNAKKAD, ALAPPUZHA DISTRICT - 689 624.
90 SREELAKSHMI SAJEEV E.
AGED 25 YEARS
D/O.SAJEEV E.V., EZHUVATHARA HOUSE, VALLIVATTOM P.O., THRISSUR - 680 123.
91 SREENATH S.S.
AGED 25 YEARS
S/O.SREEKUMARAN NAIR K., SREEMANDIRAM, MOTTALMOODU, KARIPUR P.O., NEDUMANGADU, THIRUVANANTHAPURAM DISTRICT
- 695 541.
92 SREYA K.
AGED 25 YEARS
D/O.PRABHAKARAN K., KRISHNAKRIPA, CHERIKKAL, PINARAYI P.O., KANNUR DISTRICT - 670 741.
93 SRUTHY P.PAVANAM
AGED 25 YEARS
D/O.PAVANAN P.V., PUTHENTHARAYIL, VAIKAPRAYAR P.O., VAIKOM, KOTTAYAM DISTRICT - 686 146.
94 THASLEENA E.P.
AGED 27 YEARS
D/O.MOIDEEN, ERECHANTHODIKA POONKUZHI, CHOKKAD P.O., MALAPPURAM DISTRICT - 679 332.
95 VIJAYALEKSHMI C.K.
AGED 25 YEARS
D/O.C.C.KUTTAPPAN, CHOORAKKUTTICKAL HOUSE, CHENGAROOR [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
P.O., MALLAPPALLY, PATHANAMTHITTA DISTRICT - 689 594.
96 WAFABI MUSTAFA
AGED 24 YEARS
D/O.MUSTAFA S., FAZEELA MAHAL, KUTTIKKOL P.O., TALIPARAMBA, KANNUR DISTRICT - 670 562.
BY ADVS.
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF HEALTH SCIENCES SRI.M.A.ASIF, SPL. GOVERNMENT PLEADER
SRI.V.VENUGOPAL GP
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 03.08.2021, ALONG WITH Con.Case(C).267/2021 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
JUDGMENT [Con.Case(C) No.267/2021, R.P.NOS.219/2021, 246/2021, 256/2021]
These petitions, seeking review of the judgment of this
Court dated 21.12.2020, have been filed with the specific
assertion that the conclusions of this Court, recorded therein, go
contrary to the terms of Agreement entered into by them with the
Government of Kerala, which expressly permitted them to obtain
a Bond for compulsory service from the students and to execute
the same.
2. The petitioner says that, as per Clause 8 of the
Agreement between the parties, they have been granted full
liberty to execute an appropriate service Bond from the students,
on similar terms as the Bond executed by the students admitted in
the Government Medical Colleges. They say that this Agreement
was entered into in September, 2014 and therefore, that the
findings of this Court that Government had abolished Compulsory
Rural Service as early as on 08.09.2012, cannot be found to be
factually correct. The petitioner, therefore, prays that the [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
judgment in question be reviewed and they be permitted to
enforce the Bonds executed by students.
3. I must record upfront, before I proceed to decide the
review on its merits, that the issues now involved are purely
academic in nature because, through the interim orders issued by
this Court, all students have been given back their Transfer
Certificates, Conduct Certificates, Attempt Certificates, Medical
Transcript and other necessary Certificates, along with the
originals of their Higher Secondary School Certificates, by the
petitioner. The only question, therefore, which remains is whether
the findings of this Court in the judgment, sought to be reviewed,
namely that the Government had abolished Compulsory Rural
Service with effect from 08.10.2012 and consequently that the
petitioner cannot enforce the Bonds executed by the students, is
accurate or otherwise.
4. The learned Additional Advocate General - Sri.Ashok
Cherian, instructed by Sri.Shyamprasad, learned Government
Pleader, submitted that a counter affidavit has been filed on behalf [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
of the 1st respondent, wherein, it has been explained that the
impact of Clause 8 of the Agreement is only that the petitioner
can obtain Bonds from the students at par with that which is
obtained from students in the Government Medical Colleges. He
vehemently submitted that no Service Bond is permitted or
obtained from any student admitted in the Government Medical
College after 2012 and therefore, that the Bonds said to have been
taken by the review petitioner from their students of the 2014
batch are not valid or capable of being enforced, since there is no
similar bonded obligation for students admitted in the
Government Medical Colleges during the relevant period. He
concluded his submissions by reiteratingly asserting that the
permission granted in Clause 8 of the agreement will become
relevant only if Bonds are allowed to be obtained from the
students admitted in the Government Medical Colleges and that
since such Bonds are now impermissible in the said Colleges, the
petitioner cannot be allowed to enforce any of them against their
students.
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
5. I have given a very careful thought to the afore
dialectical contentions.
6. In the judgment sought to be reviewed, I had clearly
found that the Government had issued an order dated 08.10.2012,
abolishing Compulsory Rural Service and it is on such basis that I
had directed the review petitioner to return all certificates to
students, declaring that the Bonds executed by them cannot be
enforced. The petitioners, however, have impelled these review
petitions stating that even after the afore Government Order had
been issued in the year 2012, the agreements which were entered
into by them with the Government in September, 2014, permitted
them to obtain such Bonds from students and to enforce it without
reservation.
7. I am afraid that the afore contentions of the
petitioners, as argued by their learned counsel - Sri.P.Sanjay,
cannot find imprimatur in law because, as explained by the
learned Additional Advocate General, Clause 8 of the said
Agreement only provides that the petitioner will be free to [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
execute appropriate service bond "on similar terms as the bond
executed by students admitted in Government Medical
Colleges"(sic). Obviously, therefore, the Bonds which the
petitioner could have taken from their students can only be
similar, if not identical, with the Bonds executed by the students
admitted in Government Medical Colleges. However, since the
Government, today, unambiguously reiterates that no such Bonds
were obtained from students admitted to their Medical Colleges
from the year 2012, I can only hold that Clause 8 of the Bilateral
Agreement between the parties is only a vestigial relic of the
earlier one, which has been inadvertently and without proper
Court not deleted even after the order of the Government
abolishing the Compulsory Rural Service.
Needless to say, merely because there is a Clause still
retained in the Bilateral Agreement, I cannot hold it for a moment
that the petitioner will be entitled to retain the certificates of
students or to enforce the Bonds executed by them.
In the afore circumstances, I cannot find these review [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
petitions to be deserving of any merit; and consequently dismiss
them, however, without making any order as to costs and
directing the parties to suffer their respective costs.
These review petitions are thus closed.
Sd/-
DEVAN RAMACHANDRAN JUDGE SAS/03/08/2021 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
APPENDIX OF RP 219/2021
PETITIONER'S ANNEXURE
ANNEXURE 1 TRUE COPY OF THE AGREEMENT DATED 29.09.2014 EXECUTED WITH THE GOVERNMENT OF KERALA.
ANNEXURE 2 TRUE COPY OF THE COMMON JUDGMENT IN WP(C0 NOS.20906 AND 21117 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 03.11.2020.
ANNEXURE 3 TRUE COPY OF THE COMMON JUDGMENT IN WA NO.1666 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 21.12.2020.
[Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
APPENDIX OF RP 246/2021
PETITIONER'S ANNEXURE
ANNEXURE 1 TRUE COPY OF THE AGREEMENT DATED 29-09-2014 EXECUTED WITH THE GOVERNMENT OF KERALA.
ANNEXURE 2 TRUE COPY OF THE COMMON JUDGMENT IN WP(C) NOS 20906 AND 2117 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 03-11-2020
ANNEXURE 3 TRUE COPY OF THE COMMON JUDGMENT IN WA NO.
1666 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 21-12-2020 [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
APPENDIX OF RP 256/2021
PETITIONER'S ANNEXURE
ANNEXURE 1 TRUE COPY OF THE AGREEMENT DATED 29/09/2014 EXECUTED WITH THE GOVERNMENT OF KERALA WITH TYPED COPY.
ANNEXURE 2 TRUE COPY OF THE COMMON JUDGMENT IN WP(C) NOS.20906 AND 21117 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 03/11/2020.
ANNEXURE E TRUE COPY OF THE COMMON JUDGMENT IN W.A.NO.1666 OF 2020 BEFORE THE HON'BLE HIGH COURT OF KERALA DATED 21/12/2020.
ANNEXURE 4 TRUE COPY OF THE GOVERNMENT ORDER DATED 07.06.2013 NUMBERED AS G.O.(RT) NO.1974/2013/H&FWD ISSUED BY THE HEALTH & FAMILY WELFARE(S) DEPARTMENT
ANNEXURE 5 TRUE COPY OF THE GOVERNMENT ORDER DATED 27.09.2015 NUMBERED AS G.O.(RT) NO.3129/2015/H & FWD ISSUED BY THE HEALTH & FAMILY WELFARE(S) DEPARTMENT
ANNEXURE 6 TRUE COPY OF THE GOVERNMENT ORDER DATED 07.09.2016 NUMBERED AS G.O.(RT) NO.2535/2016/H&FWD ISSUED BY THE HEALTH & FAMILY WELFARE(S) DEPARTMENT [Con.Case(C) Nos.267/2021,R.P.NOS. 219/2021, 246/2021, 256/2021]
APPENDIX OF CON.CASE(C) 267/2021
PETITIONERS' ANNEXURE
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 21/12/2020 IN WP(C) NO.27145 OF 2020 OF THE HON'BLE HIGH COURT OF KERALA.
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