Sukumaran V.K vs The Deputy Director, Dairy ...
2021 Latest Caselaw 16074 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                      WP(C) NO. 5517 OF 2012
PETITIONER:

            SUKUMARAN V.K.
            AGED 49 YEARS
            VADAKKEKALATHIL, KUTTIPPURAM POST - 679
            571,MALAPPURAM DISTRICT.(PRESIDENT OF THE
            COMMITTEE OF THE KUTTIPPURAMNORTH KSHEEROLPADAKA
            SAHAKARANA SANGHAM, UNDER ORDEROF SUPERSESSION).
            BY ADV SRI.M.SASINDRAN

RESPONDENTS:

    1       THE DEPUTY DIRECTOR, DAIRY DEVELOPMENT DEPARTMENT
            MALAPPURAM - 679 571.
    2       THE ADMINISTRATOR
            KUTTIPPURAM NORTH KSHEEROLPADAKA SAHAKARANA
            SANGHAMKUTTIPURAM - 679 571, MALAPPURAM DISTRICT.
            (THE DAIRY EXTENSION OFFICER, KUTTIPPURAM
            UNIT,DIARY DEVELOPMENT OFFICE).
    3       JASMIYA T.
            THOTTATHIL HOUSE, KUTTIPURAM P.O.,
            MALAPPURAMDISTRICT, SECRETARY, KUTTIPPURAM
            NORTHKSHEEROLPADAKA SAHAKARANA SANGHAM,
            KUTTIPPURAM -679 571, MALAPPURAM DISTRICT.
OTHER PRESENT:

            SMT.SHEEJA.C.S., SR.GP


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME   UP    FOR
ADMISSION     ON   02.08.2021,    THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.5517/2012

                                 2




                 P.V.KUNHIKRISHNAN, J.
                   -------------------------------
                  W.P.(C).No.5517 of 2012
           ----------------------------------------------
         Dated this the 02nd day of August, 2021


                          JUDGMENT

The counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JV JUDGE