P.M.Mathew vs State Of Kerala
2021 Latest Caselaw 16057 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                        WP(C) NO. 4215 OF 2013
PETITIONERS:

    1       P.M.MATHEW
            PITAPPILIL HOUSE, KADAVOOR P.O., VIA-POTHANIKKAD,
            ERNAKULAM DISTRICT.

    2       P.C.GEORGE
            PADINJAREKKARAYIL, CHATHAMATTAM P.O., VIA-POTHANIKKAD,
            ERNAKULAM DISTRICT.

    3       T.D.GEORGE
            THEKKEKALAMATTATHIL, CHATHAMATAM P.O., VIA-POTHANIKKAD,
            ERNAKULAM DISTRICT.

            BY ADVS.
            SRI.D.SREEKUMAR
            SRI.P.K.RAMKUMAR



RESPONDENTS:

    1       STATE OF KERALA
            REP. BY ITS SECRETARY, CO-OPERATIVE DEPARTMENT,
            GOVERNMENT SECRETARIATE, THIRUVANANTHAPURAM-695 001.

    2       THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL) OFFICE OF THE JOINT REGISTRAR, CO-OPERATIVE
            SOCIETIES- ERNAKULAM-682 001.

    3       THE KADAVOOR SERVICE CO-OP BANK LTD.NO.-1882
            REP-BY ITS SECRETARY, KADAVOOR P.O., MOOVATUPUZHA-686
            671.

    4       THE RETURNING OFFICER FOR ELECTION TO THE MANAGING
            COMMITTEE
            THE KADAVOOR SERVICE, CO-OP BANK LTD. INSPECTOR OF CO-
            OP SOCIETIES, KOTHAMANGALAM UNIT, OFFICE OF THE
            ASSISTANT REGISTRAR, CO-OPEATIVE SOCIETIES (GENERAL)
            KOTHAMANGALAM - 686671.

    5       ADDL R5 MANI VARGHESE
            PITTAPILLIL HOUSE, PAINGOOTTOOR, KOTHAMANGALAM,
 WP(C) NO.4215/2013
                                  2

            ERNAKULAM, PIN -686 671.

    6       ADDL.R6 THOMAS CHANDY
            PERUMANKUNNEL, PAINGOOTTOOR, KOTHAMANGALAM,
            ERNAKULAM, PIN -686 671.(ADDITIONAL R5 AND R6 ARE
            IMPLEADED AS PER ORDER DATED 18.02.2013 IN I.A.
            2639/2013)

    7       ADDL. R7 BENNY JOHN
            S/O.KORAH ULAHANNAN, AGED 53 YEARS,
            AVALUMTHADATHIL, CHATHAMATTOM.P.O., CHATHAMATTOM,
            ERNAKULAM.(IMPLEADED AS PER ORDER DATED 21-02-
            2013 IN I.A.2681/2013)

            BY ADVS.
            SMT.K.AMMINIKUTTY
            SRI.P.P.JACOB
            SRI.N.RAGHURAJ

            SMT.SHEEJA C.S, GP




     THIS    WRIT   PETITION     (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   02.08.2021,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.4215/2013
                           3




                  P.V.KUNHIKRISHNAN, J
            -------------------------------
                 W.P.(C)No.4215 of 2013
           --------------------------------
        Dated this the 02nd day of August 2021


                       JUDGMENT

The learned counsel appearing for the

petitioners submitted that he wants to withdraw

the writ petition.

Therefore, this writ petition is dismissed as

withdrawn.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM