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K.C.Paulson vs Indraneel Gopinath
2021 Latest Caselaw 16046 Ker

Citation : 2021 Latest Caselaw 16046 Ker
Judgement Date : 2 August, 2021

Kerala High Court
K.C.Paulson vs Indraneel Gopinath on 2 August, 2021
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                  THE HONOURABLE MR. JUSTICE SUNIL THOMAS
           Monday, the 2nd day of August 2021 / 11th Sravana, 1943
                          WP(C) NO. 15322 OF 2021(M)
PETITIONERS:

  1. K.C.PAULSON, AGED 62 YEARS, S/O CHAKKAPPAN, KALATHIPARAMBIL VEEDU,
     ENGAKKAD P.O., THRISSUR-680589, FORMER PRESIDENT, LIFE INSURANCE
     AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD POST
     OFFICE, SAKTHAN NAGAR,THRISSUR-1 (MEMBER NO.87).
  2. C.M.SUSHIL, AGED 54 YEARS, S/O C.S.MADHAVAN, CHALIPPATTU VEEDU,
     THRITHALLOOR P.O., THRISSUR-680 619, FORMER BOARD MEMBER, LIFE
     INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021. OPPOSITE HEAD
     POST OFFICE, SAKTHAN NAGAR, THRISSUR-1 (MEMBER NO.18).
  3. BHASKARAN O.A., AGED 64 YEARS, S/O AYYAPPAN, OTHULLY VEEDU,
     VENGIDANGU P.O., THRISSUR-680 510, FORMER BOARD MEMBER, LIFE
     INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD
     POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.594).
  4. E.B.MOHAN LAL, AGED 54 YEARS, S/O BALAN E.K. EDATHARA HOUSE, KAROR,
     MUNDOOR P.O., THRISSUR-680 541, FORMER BOARD MEMBER, LIFE INSURANCE
     AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD POST
     OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.266).
  5. V.M.PRAKASAN, AGED 55 YEARS, S/O V.R.MAMI, VALLUPARAMBIL VEEDU,
     PADIYOOR P.O., IRINJALAKUDA, THRISSUR-680 122, FORMER BOARD MEMBER,
     LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE
     HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.440).
  6. RATNAKARAN P.K., AGED 50 YEARS, S/O KUNJIKKELAN, PALLIYIL VEEDU,
     VALIYAPARAMBU, KURUVILASSERI P.O., THRISSUR. FORMER BOARD MEMBER,
     LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE
     HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.388).
  7. PUSHPAVALLY VIJAYAN, AGED 62 YEARS, W/O V.K.VIJAYAN, VADAKKOOTTU
     VEEDU, VELLANIKKARA WEST P.O., MADAKKATHARA, THRISSUR-680 650,
     FORMER BOARD MEMBER, LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD.
     NO.R.1021, OPPOSITE HEAD POST OFFICE, SAKTHAN NAGAR,
     THRISSUR-1(MEMBER NO.172).
  8. MARY HERBERT, AGED 61 YEARS, W/O ANTONY K.V., KATTITHARA VEEDU,
     KOLAZHY, VIYOOR P.O., THRISSUR-680 010. FORMER BOARD MEMBER, LIFE
     INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD
     POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.367).
  9. P.S.VASANTHA, AGED 73 YEARS, W/O MAHESWARAN, PUTHIYEDATH VEEDU,
     EGADIYOOR P.O., THRISSUR- 680 615, FORMER BOARD MEMBER, LIFE
     INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD
     POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.137).
 10. SHEEJA, AGED 43 YEARS, W/O K.M. SURENDRAN, KUNNUPARAMBIL VEEDU, P.O.
     ARIMPUR, THRISSUR- 68062.
 11. ABHINAND K.S., AGED 14 (MINOR), S/O K.M. SURENDRAN, KUNNUPARAMBIL
     VEEDU, P.O. ARIMPUR, THRISSUR- 680 620, REPRESENTED BY HIS MOTHER
     SMT. SHEEJA, KUNNUPARAMBIL VEEDU, P.O. ARIMPUR, THRISSUR- 68062.
  12. ANUPAMA K.S., AGED 11 YEARS (MINOR), D/O K.M.SURENDRAN,
     KUNNUPARAMBIL VEEDU, P.O.ARIMPUR, THRISSUR- 68062, REPRESENTED BY
     HER MOTHER SMT.SHEEJA, KUNNUPARAMBIL VEEDU, P.O. ARIMPUR, THRISSUR-
     68062.




RESPONDENTS:

  1. INDRANEEL GOPINATH, AGED 27 YEARS, S/O P.N.GOPINATH,
     "SOORYAGAYATHRI", ROSE GARDEN, THIRUVAMBADI P.O., THRISSUR-680 002.
  2. SAGARIGA GOPINATH, AGED 18 YEARS, D/O P.N.GOPINATH,
     "SOORYAGAYATHRI", ROSE GARDEN, THIRUVAMBADI P.O., THRISSUR - 680
     002.
  3. LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021 OPPOSITE
     HEAD POST OFFICE, SAKTHAN NAGAR. THRISSUR-1, REPRESENTED BY ITS
     SECRETARY- 680001
  4. DAMODARAN A., AGED 64 YEARS, S/O K.MADHAVAN NAIR, AKAZHIPURATH
     NJALIL VEEDU, CHOVVANNOOR, MARATHAMKODU P.O., THRISSUR - 680 604,
     BOARD MEMBER, LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY
     LTD.NO.R.1021, OPPOSITE HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-1
     (MEMBER NO.360), 680001.
  5. C.A. JOSE PAUL, AGED 47 YEARS, S/O C.R.ANTONY CHIRAMEL VEEDU,
     THYCADU, PALUVAICHAKKAM KANDAM P.O., THRISSUR - 68052, BOARD MEMBER,
     LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE
     HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-1(MEMBER NO.165) , 680001.
  6. GEETHAKUMARI, W/O VIJAYAN, KURICHAM VEETTIL VEEDU, CHEMBOOTHARA,
     PANANCHERI - 680652.
  7. THE KERALA CO-OPERATIVE TRIBUNAL, THIRUVANANTHAPURAM, REPRESENTED BY
     ITS SECRETARY, PIN- 695001.


     Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue an interim stay of Exhibit P4, pending disposal of the
Writ Petition (Civil).


     This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
Sri.P.C.SASIDHARAN, Advocate for the petitioners, the court passed the
following:




                                                   p.t.o
      Exhibit P4:- TRUE COPY OF THE JUDGMENT IN APPEAL NO.171/2019 AND
CONNECTED CASES DATED 12.04.2021.
                              SUNIL THOMAS, J.
               ------------------------------------------------
                  W.P.(C) Nos.15322, 15352, 15341,
                         15404 & 15408 of 2021
              -------------------------------------------------
                Dated this the 02nd day of August 2021

                                  ORDER

Heard. Issue notice on admission to respondents 1

to 5. Await return of notice. There will be an interim stay

of enforcement of personal liability on petitioners. Post

along with W.P.C. No.15063 of 2021 on 07.09.2021.

Sd/-

SUNIL THOMAS

JUDGE SKP/2-8

02-08-2021 /True Copy/ Assistant Registrar

 
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