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K.C.Paulson vs P.N.Gopinath
2021 Latest Caselaw 16033 Ker

Citation : 2021 Latest Caselaw 16033 Ker
Judgement Date : 2 August, 2021

Kerala High Court
K.C.Paulson vs P.N.Gopinath on 2 August, 2021
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                  THE HONOURABLE MR. JUSTICE SUNIL THOMAS
           Monday, the 2nd day of August 2021 / 11th Sravana, 1943
                           WP(C) NO. 15341 OF 2021
PETITIONERS:

  1. K.C.PAULSON, AGED 62 YEARS, S/O. CHAKKAPPAN, KALATHIPARAMBIL VEEDU,
     ENGAKKAD P.O., THRISSUR-680589, FORMER PRESIDENT, LIFE INSURANCE
     AGENTS CO-OPERATIVE SOCIETY LTD. NO.R 1021, OPPOSITE HEAD POST
     OFFICE, SAKTHAN NAGAR, THRISSUR -1, (MEMBER NO.87).
  2. C.M.SUSHIL, AGED 54 YEARS, S/O. C.S.MADHAVAN, CHALIPPATTU VEEDU,
     THRITHALLOOR P.O., THRISSUR-680619, FORMER BOARD MEMBER, LIFE
     INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE HEAD
     POST OFFICE, SAKTHAN NAGAR, THRISSUR -1, (MEMBER NO.18).
  3. BHASKARAN O.A., AGED 64 YEARS, S/O.AYYAPPAN, OTHULLY VEEDU,
     VENGIDANGU P.O., THRISSUR-680510, FORMER BOARD MEMBER, LIFE
     INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R 1021, OPPOSITE HEAD
     POST OFFICE, SAKTHAN NAGAR, THRISSUR -1, (MEMBER NO.594).
  4. E.B.MOHAN LAL, AGED 54 YEARS, S/O. BALAN E.K., EDATHARA HOUSE,
     KAROR, MUNDOOR P.O., THRISSUR-680541, FORMER BOARD MEMBER, LIFE
     INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R. 1021, OPPOSITE HEAD
     POST OFFICE, SAKTHAN NAGAR, THRISSUR -1, (MEMBER NO.266).
  5. V.M.PRAKASAN, AGED 55 YEARS, S/O. V.R.MAMI, VALLUPARAMBIL VEEDU,
     PADIYOOR P.O., IRINJALAKUDA, THRISSUR-680122, FORMER BOARD MEMBER,
     LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R. 1021, OPPOSITE
     HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR -1, (MEMBER NO.440).
  6. RATNAKARAN P.K., AGED 50 YEARS, S/O. KUNJIKKELAN, PALLIYIL VEEDU,
     VALIYAPARAMBU, KURUVILASSERI P.O., THRISSUR, FORMER BOARD MEMBER,
     LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R. 1021, OPPOSITE
     HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR -1, (MEMBER NO.388).
  7. PUSHPAVALLY VIJAYAN, AGED 62 YEARS, W/O. V.K.VIJAYAN, VADAKKOOTTU
     VEEDU, VELLANIKKARA WEST P.O., MADAKKATHARA, THRISSUR-680650, FORMER
     BOARD MEMBER, LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.
     1021, OPPOSITE HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR -1, (MEMBER
     NO.172).
  8. MARY HERBERT, AGED 61 YEARS, W/O.ANTONY K.V., KAATTITHARA VEEDU,
     KOLAZHY, VIYOOR P.O., THRISSUR-680010, FORMER BOARD MEMBER, LIFE
     INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R. 1021, OPPOSITE HEAD
     POST OFFICE, SAKTHAN NAGAR, THRISSUR -1, (MEMBER NO.367).
  9. P.S.VASANTHA, AGED 73 YEARS, W/O. MAHESWARAN, PUTHIYEDATH VEEDU,
     EGADIYOOR P.O., THRISSUR-680615, FORMER BOARD MEMBER, LIFE INSURANCE
     AGENTS CO-OPERATIVE SOCIETY LTD. NO.R. 1021, OPPOSITE HEAD POST
     OFFICE, SAKTHAN NAGAR, THRISSUR -1, (MEMBER NO.137).
 10. SHEEJA, AGED 43 YEARS, W/O. K.M.SURENDRAN, KUNNUPARAMBIL VEEDU,
     P.O.ARIMPUR, THRISSUR-68062.
 11. ABHINAND K.S., AGED 14 (MINOR), S/O. K.M.SURENDRAN, KUNNUPARAMBIL
     VEEDU, P.O.ARIMPUR, THRISSUR-680620, REPRESENTED BY HIS MOTHER SMT.
     SHEEJA, KUNNUPARAMBIL VEEDU, P.O.ARIMPUR, THRISSUR-68062.
 12. ANUPAMA K.S., AGED 11 (MINOR), D/O. K.M.SURENDRAN, KUNNUPARAMBIL
      VEEDU, P.O.ARIMPUR, THRISSUR-680620, REPRESENTED BY HER MOTHER SMT.
     SHEEJA, KUNNUPARAMBIL VEEDU, P.O.ARIMPUR, THRISSUR-68062.

RESPONDENTS:

  1. P.N.GOPINATH, S/O. K.K.NARAYANAN NAIR, "SOORYAGAYATHRI", ROSE
     GARDEN, THIRUVAMBADI P.O., THRISSUR-680002.
  2. LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE
     HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-680001, REPRESENTED BY ITS
     SECRETARY.
  3. DAMODARAN A., AGED 64 YEARS, S/O. K.MADHAVAN NAIR, AKAZHIPURATH
     NJALIL VEEDU, CHOVVANNOOR, MARATHAMKODU P.O., THRISSUR-680604, BOARD
     MEMBER, LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R 1021,
     OPPOSITE HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR -680001, (MEMBER
     NO.360).
  4. C.A.JOSE PAUL, AGED 47 YEARS, S/O. C.R.ANTONY, CHIRAMEL VEEDU,
     THYCADU, PALUVAI CHAKKAM KANDAM P.O., THRISSUR, BOARD MEMEBR, LIFE
     INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R. 1021, OPPOSITE HEAD
     POST OFFICE, SAKTHAN NAGAR, THRISSUR -680001, (MEMBER NO.165).
  5. GEETHAKUMARI, W/O.VIJAYAN, KURICHAM VEETTIL VEEDU, CHEMBOOTHARA,
     PANANCHERI-680652.
  6. THE KERALA CO-OPERATIVE TRIBUNAL, THIRUVANANTHAPURAM, REPRESENTED BY
     ITS SECRETARY, -695001.


     Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue an interim stay of Exhibit P4, pending disposal of the
Writ Petition (Civil).


     This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
Sri.P.C.SASIDHARAN, Advocate for the petitioners, the court passed the
following:




                                              p.t.o
      Exhibit P4:- TRUE COPY OF THE JUDGMENT IN APPEAL NO.168/2019 AND
CONNECTD CASES DATED 12.04.2021.
                             SUNIL THOMAS, J.
               ------------------------------------------------
                  W.P.(C) Nos.15322, 15352, 15341,
                         15404 & 15408 of 2021
              -------------------------------------------------
                Dated this the 02nd day of August 2021

                                  ORDER

Heard. Issue notice on admission to respondents 1

to 5. Await return of notice. There will be an interim stay

of enforcement of personal liability on petitioners. Post

along with W.P.C. No.15063 of 2021 on 07.09.2021.

Sd/-

SUNIL THOMAS

JUDGE SKP/2-8

02-08-2021 /True Copy/ Assistant Registrar

 
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